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Page No.# 1/3 vs Jackie Saha And 4 Ors
2024 Latest Caselaw 5390 Gua

Citation : 2024 Latest Caselaw 5390 Gua
Judgement Date : 31 July, 2024

Gauhati High Court

Page No.# 1/3 vs Jackie Saha And 4 Ors on 31 July, 2024

                                                                     Page No.# 1/3

GAHC010146972024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./362/2024

         MARYDA SUN AND 3 ORS.
         W/O LATE RUNGNUNG BUNGSONG,
         R/O BISHNUPUR, SHILLONG, DIST.- EAST KHASI HILLS, PIN- 793004,
         MEGHALAYA.

         2: AMENRI
          D/O LATE RUNGNUNG BUNGSONG

         R/O BISHNUPUR
         SHILLONG
         DIST.- EAST KHASI HILLS
         PIN- 793004
         MEGHALAYA.

         3: HOSANNA
         W/O LATE RUNGNUNG BUNGSONG

         R/O BISHNUPUR
         SHILLONG
         DIST.- EAST KHASI HILLS
         PIN- 793004
         MEGHALAYA.

         4: WARNIHRING BUNSONG
          D/O LATE L. K. SHANGSONG

         R/O HAPPY VALLEY
         SHILLONG
         DIST.- EAST KHASI HILLS
         PIN- MEGHALAYA. 793007

         VERSUS

         JACKIE SAHA AND 4 ORS.
                                                                  Page No.# 2/3

            S/O HIRALAL SAHA,
            TEMPORARY ADDRESS-
            C/O CHITTA RANJAB DUTTA, HOUSE NO. 23, ANAND NAGAR, LOKHRA
            ROAD, ADAGUDAM, GUWAHATI- 781034, DIST.- KAMRUP (MTERO),
            ASSAM.
            PERMANENT ADDRESS-
            SAHA PATTY, P.S.- HOJAI, DIST.- HOJAI, PIN- 782435, ASSAM.

            2:NATIONAL INSURANCE COMPANY LIMITED
             BRANCH OFFICE- HOJAI
             CENTRAL GODOWN ROAD
             HOJAI
             PIN- 782435
            ASSAM.

            3:JAHIRUL HAQUE BOBHUYAN
             S/O SAMZUL HAQUE BORBHUYAN

            VILL.- MUSLIM PATTY
            P.S.- HOJAI
            DIST.- HOJAI
            PIN- 782435.

            4:NEW INDIA ASSURANCE CO. LTD.
             BRANCH OFFICE- NEW INDIAN ASSAURANCE CO. LTD.
             2ND FLOOR
             RPG COMPLEXKEATING ROAD SHILLONG
             PIN- 793001
             MEGHALAYA.
            REGIONAL OFFICE-
            GUWAHATI R.O.
             NORTH-EASTERN REGIONAL OFFICE
             LACHIT NAGAR
             STARCITY COMPLEX
             5TH FLOOR
             NEAR HANUMAN MANDIR
             GUWAHATI- 781007
            ASSAM.

            5:WELBERT L MAWLONG
             S/O I MAWLONG

            R/O UMSING
            DIST.- RI BHOI
            PIN- 793105
            MEGHALAYA

Advocate for the Petitioner   : MR. A LAL, MR A BRAHMA
                                                                       Page No.# 3/3


Advocate for the Respondent : ,




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                       ORDER

31.07.2024

1. Heard Mr. M.J. Deb, learned counsel for the appellants.

2. This appeal under Section 173 of the Motor Vehicles Act, 1988 has been filed by the claimants/appellants praying for enhancement of the compensation awarded to the claimants/appellants by the Judgment and Award dated 17.05.2024, passed in MAC Case No. 415/2021 by the learned Member, Motor Accident Claims Tribunal, No. II, Kamrup (M) at Guwahati.

3. This appeal is admitted.

4. Issue notice to the respondents.

5. Call for the case record of MAC Case No. 415/2021 from the concerned Tribunal.

6. The appellants shall take steps for issuance of notice to the respondents by registered post with A/D as well as through usual process, within 7(seven) days from the date of this order, returnable after 4(four)weeks.

7. List accordingly.

JUDGE

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