Bhagirath Das vs Swapan Acharjee And 4 Ors
2024 Latest Caselaw 5374 Gua

Gauhati High Court

Bhagirath Das vs Swapan Acharjee And 4 Ors on 31 July, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                Page No.# 1/4

GAHC010104162024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1588/2024

         BHAGIRATH DAS
         S/O LATE GOKUL DAS, RESIDENT OF VILLAGE UTTAR BORBIL (GHAN
         BASTI) PO UTTAR BORBIL, PS HOWRAGHAT, DIST KARBI ANGLONG,
         ASSAM 782481



         VERSUS

         SWAPAN ACHARJEE AND 4 ORS
         S/O LATE CHITTA RANJAN ACHARJEE, RESIDENT OF UTTAR BORBIL,
         MOUZA PHULONI, PS HOWRAGHAT, DIST KARBI ANGLONG, ASSAM
         782481

         2:SRI HARILAL ACHARJEE @ HIRALAL ACHARJEE
          S/O LATE CHITTA RANJAN ACHARJEE

         RESIDENT OF UTTAR BORBIL
         MOUZA PHULONI
         PS HOWRAGHAT
         DIST KARBI ANGLONG
         ASSAM 782481

         3:SRI LAKHAN ACHARJEE
          S/O LATE CHITTA RANJAN ACHARJEE

         RESIDENT OF UTTAR BORBIL
         MOUZA PHULONI
         PS HOWRAGHAT
         DIST KARBI ANGLONG
         ASSAM 782481

         4:SRI MOHAN ACHARJEE
          S/O LATE CHITTA RANJAN ACHARJEE
                                                                       Page No.# 2/4


            RESIDENT OF UTTAR BORBIL
            MOUZA PHULONI
            PS HOWRAGHAT
            DIST KARBI ANGLONG
            ASSAM 782481

            5:SRI BAPON ACHARJEE
             S/O LATE MOTILAL ACHARJEE

            RESIDENT OF UTTAR BORBIL
            MOUZA PHULONI
            PS HOWRAGHAT
            DIST KARBI ANGLONG
            ASSAM 78248

Advocate for the Petitioner   : MR. S CHAUHAN, MR N ALAM,MR. P MAZUMDER,R DEB

Advocate for the Respondent : ,

             Linked Case : RSA/85/2024

            BHAGIRATH DAS
            S/O LATE GOKUL DAS

            RESIDENT OF VILLAGE UTTAR BORBIL (GHAN BASTI) PO UTTAR BORBIL
            PS HOWRAGHAT
            DIST KARBI ANGLONG
            ASSAM 782481

             VERSUS

            SWAPAN ACHARJEE AND 4 ORS
            S/O LATE CHITTA RANJAN ACHARJEE

            RESIDENT OF UTTAR BORBIL
            MOUZA PHULONI
            PS HOWRAGHAT
            DIST KARBI ANGLONG
            ASSAM 782481

            2:SRI HARILAL ACHARJEE @ HIRALAL ACHARJEE
            S/O LATE CHITTA RANJAN ACHARJEE

            RESIDENT OF UTTAR BORBIL
            MOUZA PHULONI
            PS HOWRAGHAT
                                                                     Page No.# 3/4

          DIST KARBI ANGLONG
          ASSAM 782481

          3:SRI LAKHAN ACHARJEE
          S/O LATE CHITTA RANJAN ACHARJEE

          RESIDENT OF UTTAR BORBIL
          MOUZA PHULONI
          PS HOWRAGHAT
          DIST KARBI ANGLONG
          ASSAM 782481

          4:SRI MOHAN ACHARJEE
          S/O LATE CHITTA RANJAN ACHARJEE

          RESIDENT OF UTTAR BORBIL
          MOUZA PHULONI
          PS HOWRAGHAT
          DIST KARBI ANGLONG
          ASSAM 782481

          5:SRI BAPON ACHARJEE
          S/O LATE MOTILAL ACHARJEE

          RESIDENT OF UTTAR BORBIL
          MOUZA PHULONI
          PS HOWRAGHAT
          DIST KARBI ANGLONG
          ASSAM 782481
          ------------
          Advocate for : MR. S CHAUHAN
          Advocate for : appearing for SWAPAN ACHARJEE AND 4 ORS



                                BEFORE
               HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

Date : 31.07.2024 Heard Mr. S. Chauhan, learned counsel for the applicant.

Since the connected regular Second Appeal RSA No.85/2024 has already been admitted for hearing, therefore the Judgment dated 29.02.2022 passed by the Learned Civil Judge (Sr. Division), Diphu in T.A. No. 01/2023 upholding the Page No.# 4/4

Judgment dated 09.12.2022 passed by the Munsiff No.1, Diphu in T.S. No.04/2018 shall remain stayed till disposal of the Appeal.

I.A. stands disposed of.

JUDGE

Comparing Assistant