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United India Insurance Co. Ltd vs Nirmali Boro And 3 Ors
2024 Latest Caselaw 5362 Gua

Citation : 2024 Latest Caselaw 5362 Gua
Judgement Date : 31 July, 2024

Gauhati High Court

United India Insurance Co. Ltd vs Nirmali Boro And 3 Ors on 31 July, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                Page No.# 1/3

GAHC010138242024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              I.A.(Civil)/2249/2024

         UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT 24 WHITES ROAD
         CHENNAI 600014 AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
         DISPUR
         GUWAHATI- 781005.


         VERSUS

         NIRMALI BORO AND 3 ORS.
         W/O PARESH BORO.

         2:PARESH BORO
         S/O HANE RAM BORO

         VILL.- OUGURI
         P.O.- BHOGPUR
         P.S.- GORESWAR
         DIST.- BAKSA
         BTR
         ASSAM
         PIN- 781366.

         3:DURGA BORO
         S/O SAMBAR BORO

         VILL.- OUGURI
         P.O.- BHOGPUR
         P.S.- GORESWAR
         DIST.- BAKSA
         BTR
         ASSAM
         PIN- 781366.

          4:SWMKHWR BORO
                                                         Page No.# 2/3

S/O DURGA BORO

VILL.- OUGURI
P.O.- BHOGPUR
P.S.- GORESWAR
DIST.- BAKSA
BTR
ASSAM
PIN- 781366.
------------
Advocate for : MR. A J SAIKIA
Advocate for : appearing for NIRMALI BORO AND 3 ORS.



                 In Case No. : MACApp./370/2024

UNITED INDIA INSURANCE CO. LTD.
HAVING ITS REGISTERED AND HEAD OFFICE AT 24 WHITES ROAD,
CHENNAI 600014 AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD,
DISPUR, GUWAHATI- 781005.



VERSUS

NIRMALI BORO AND 3 ORS.
W/O PARESH BORO.

2:PARESH BORO
 S/O HANE RAM BORO

VILL.- OUGURI
P.O.- BHOGPUR
P.S.- GORESWAR
DIST.- BAKSA
BTR
ASSAM
PIN- 781366.

3:DURGA BORO
 S/O SAMBAR BORO

VILL.- OUGURI
P.O.- BHOGPUR
P.S.- GORESWAR
DIST.- BAKSA
BTR
                                                                        Page No.# 3/3

             ASSAM
             PIN- 781366.

            4:SWMKHWR BORO
             S/O DURGA BORO

            VILL.- OUGURI
            P.O.- BHOGPUR
            P.S.- GORESWAR
            DIST.- BAKSA
            BTR
            ASSAM
            PIN- 781366

Advocate for the Petitioner   : MR. A J SAIKIA, M CHETIA

Advocate for the Respondent : ,




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 31.07.2024

Heard Mr. A.J. Saikia, the learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and award dated 03.04.2024 passed by the learned MACT, Nalbari in MAC Case. No.04/2023 (Death) shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

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