Page No.# 1/44 vs The State Of Assam And 2 Ors
2024 Latest Caselaw 5281 Gua

Gauhati High Court

Page No.# 1/44 vs The State Of Assam And 2 Ors on 30 July, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                 Page No.# 1/44

GAHC010121722020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/3715/2020

         MONMIL BORO AND 10 ORS.
         S/O- LATE RAMCHARAN BORO, R/O- VILL.- ULUBARI (BIRUBARI), DR. B.
         R. AMEDKAR NAGAR, MOUZA- ULUBARI, P.S. PALTANBAZAR, DIST.-
         KAMRUP(M), ASSAM.

         2: RAJ KISHOR PURBEY
          S/O- NARAYAN PURBEY
          R/O- VILL.- ULUBARI (BIRUBARI)
          DR. B. R. AMEDKAR NAGAR
          MOUZA- ULUBARI
          P.S. PALTANBAZAR
          DIST.- KAMRUP(M)
         ASSAM.

         3: SMTI. SHANTI DEVI
         W/O- HARINDER RAY
          R/O- VILL.- ULUBARI (BIRUBARI)
          DR. B. R. AMEDKAR NAGAR
          MOUZA- ULUBARI
          P.S. PALTANBAZAR
          DIST.- KAMRUP(M)
         ASSAM.

         4: SOVIT PURBEY
          S/O- LATE RAMBILASH PURBEY
          R/O- VILL.- ULUBARI (BIRUBARI)
          DR. B. R. AMEDKAR NAGAR
          MOUZA- ULUBARI
          P.S. PALTANBAZAR
          DIST.- KAMRUP(M)
         ASSAM.

         5: SMTI. SUMAN DEVI
         W/O- AKALU GUPTA
                                   Page No.# 2/44

R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.

6: LALIT KAMAT
 S/O- KAPLESWAR KAMAT
 R/O- VILL.- ULUBARI (BIRUBARI)
 DR. B. R. AMEDKAR NAGAR
 MOUZA- ULUBARI
 P.S. PALTANBAZAR
 DIST.- KAMRUP(M)
ASSAM.

7: HARI PRASAD
 S/O- RAMDAS PRASAD
 R/O- VILL.- ULUBARI (BIRUBARI)
 DR. B. R. AMEDKAR NAGAR
 MOUZA- ULUBARI
 P.S. PALTANBAZAR
 DIST.- KAMRUP(M)
ASSAM.

8: SMTI. CHOUBI DEVI
W/O- LATE RANA PRATAP SINGH
 R/O- VILL.- ULUBARI (BIRUBARI)
 DR. B. R. AMEDKAR NAGAR
 MOUZA- ULUBARI
 P.S. PALTANBAZAR
 DIST.- KAMRUP(M)
ASSAM.

9: DINESH KAMAT
 S/O- KAPLESWAR KAMAT
 R/O- VILL.- ULUBARI (BIRUBARI)
 DR. B. R. AMEDKAR NAGAR
 MOUZA- ULUBARI
 P.S. PALTANBAZAR
 DIST.- KAMRUP(M)
ASSAM.

10: SMTI. NEERA GUPTA
W/O- BINOD KUMAR GUPTA
 R/O- VILL.- ULUBARI (BIRUBARI)
 DR. B. R. AMEDKAR NAGAR
 MOUZA- ULUBARI
                                                                       Page No.# 3/44

             P.S. PALTANBAZAR
             DIST.- KAMRUP(M)
             ASSAM.

            11: DINESH MAHATO
             S/O- LATE RAMESWAR MAHATO. R/O- VILL.- ULUBARI (BIRUBARI)
             DR. B. R. AMEDKAR NAGAR
             MOUZA- ULUBARI
             P.S. PALTANBAZAR
             DIST.- KAMRUP(M)
            ASSAM

            VERSUS

            THE STATE OF ASSAM AND 2 ORS.
            REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
            REVENUE DEPARTMENT, DISPUR, GUWAHATI- 781006.

            2:THE DEPUTY COMMISSIONER
             KAMRUP(M)
             GUWAHATI- 781001
            ASSAM.

            3:THE CIRCLE OFFICER

             DISPUR REVENUE CIRCLE
             GUWAHATI- 781001.

            4:CIRCLE OFFICER

             GUWAHATI REVENUE CIRCL

Advocate for the Petitioner   : MD. A MATLIB, MR. S NATH,MR R DHAR

Advocate for the Respondent : GA, ASSAM, MS. S SARMA, GA, ASSAM,SC, REVENUE




             Linked Case : WP(C)/7618/2022

            BINOD KUMAR VERMA
            S/O HIRALAL VERMA
            R/O VILL- ULUBARI (BIRUBARI)
            DR. B.R. AMEDKAR NAGAR
            MOUZA- ULUBARI
                                                      Page No.# 4/44

P.S.-PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006

2:THE DEPUTY COMMISSIONER
 KAMRUP (M)
HENGRABARI
 GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M) (LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/922/2023

BAKUL GHOSH
S/O- LT. SURENDRA KUMAR GHOSH
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
                                                      Page No.# 5/44

VERSUS

THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM REVENUE
DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M)
 HENGRABARI
 GHY-36
ASSAM

3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-781036

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7970/2022

AJOY SHA
S/O- LATE RUCHI RAM SHAH
R/O- BIRUBARI
THANAGOLI
P.O-GOPINATH NAGAR
P.S- PALTAN BAZAR
DIST- KAMRUP
ASSAM
PIN-781016


VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY COMMISSIONER AND SECRETARY
                                                       Page No.# 6/44

TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.

2:THE DEPUTY COMMISSIONER
GUWAHATI- 781036
 DIST.- KAMRUP(M)
ASSAM.

3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GUWAHATI-01 DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MS. N S THAKURIA
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WP(C)/7510/2022

JAY PRAKASH PRASAD
S/O. LT. BISWANATH RAM
 R/O. VILL. ULUBARI (BIRUBARI)
 DR. B.R. AMEDKAR NAGAR
 MOUZA- ULUBARI
 P.S. PALTAN BAZAR
 DIST. KAMRUP (M)
 ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER

KAMRUP (M)
HENGRABARI
GUWAHATI-781036
                                                    Page No.# 7/44

ASSAM.

3:THE ADDL. DEPUTY COMMISSIONER

KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036.

4:THE CIRCLE OFFICER

GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/5880/2023

RINKU DAS
S/O- LATE RANABIR DAS
VILL.- ULUBARI (BIRUBARI)
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)
HENGRABARI
 GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
                                                     Page No.# 8/44

 KAMRUP(M)
(LAND SETTLEMENT BRANCH)
 HENGRABARI
 GUWAHATI-781036
 ASSAM

4:THE CIRCLE OFFICER

GUWAHATI REVENUE CIRCLE
GUWAHATI-781001.
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WP(C)/7816/2022

BASANTI PANDEY
S/O- LT. RAMJEEWAN PADEY
R/O- BIRUBARI
P.O. GOPINATH NAGAR
P.S. PALATANBAZAR
DIST.- KAMRUP
ASSAM
PIN- 781016


VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M)
 GHY- 36

3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GHY-01
------------
Advocate for : MS. N S THAKURIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
                                                       Page No.# 9/44




Linked Case : WP(C)/7389/2022

H. KHELENDRAJEET SHARMA
S/O LATE H. MANI SHARMA
VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S.-PALTAN BAZAR
DIST- KAMRUP(M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)
HENGRABARI
 GUWAHATI-781036
ASSAM

3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : I.A.(Civil)/3373/2022

DUKHAHARAN RAUT
S/O- LATE JIBACHH RAUT
VILL. ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
                                                    Page No.# 10/44

P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)

GUWAHATI-781001
ASSAM

3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
GUWAHATI-781001.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WP(C)/7399/2022

DINESH DAS
S/O- LATE JONAK DAS

VILLAGE- ULUBARI (BIRUBARI)

DR. B.R. AMDEDKAR NAGAR

MOUZA- ULUBARI

P.S.- PALTAN BAZAR

DISTRICT- KAMRUP(M)
ASSAM.


VERSUS
                                                       Page No.# 11/44

THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM

REVENUE DEPARTMENT

DISPUR
GUWAHATI- 781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)
HENGRABARI

GUWAHATI- 781036
ASSAM.

3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WP(C)/7736/2022

MANJU DEVI
W/O- LATE DILIP SINGH

VILL- ULUBARI (BIRUBARI)

DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI

P.S- PALTAN BAZAR
 DIST- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
                                                      Page No.# 12/44

DISPUR
GUWAHATI-781006

2:THE DEPUTY COMMISSIONER

KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
V
KAMRUP (M) (LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036
ASSAM

4:THE CIRLCE OFFICER

GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7382/2022

SHAIL DEVI
W/O- RAVINDER SHAH
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
                                                        Page No.# 13/44

GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)

HENGRABARI
GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP(M)
LAND SETTLEMENT BRANCH
GUWAHATI-781036
ASSAM

4:THE CHIEF EXECUTIVE OFFICER

GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
BHANGAGARH
GUWAHATI-5.

5:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/8308/2022

JAWAHAR PURBEY
S/O RAMBLESWAR PURBEY R/O R.K. MISSION ROAD BIRUBARI
GUWAHATI-16 P.S. PALTAN BAZAR DIST KAMRUP (M) ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPTT. DISPUR GUWAHATI-781006

2:THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM REVENUE DEPTT. DISPUR GUWAHATI-781006
                                                   Page No.# 14/44

3:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI GUWAHATI-781001

 4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE ULUBARI NEAR DGP OFFICE GUWAHATI-
781007
 ------------
Advocate for : MR G J SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7815/2022

SANJAY KUMAR BHURA
S/O LATE SHANTILAL BHURA
VILL-ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA-ULUBARI
P.S.-PALTAN BAZAR
DIST-KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)
HENGRABARI
 GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENRABARI
GUWAHATI-781036

4:THE CIRCLE OFFICER
                                                           Page No.# 15/44

GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7818/2022

KONJENBAM ANJALI DEVI
D/O- LT. K. HEMANTA SINGH R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M)
 HENGRABARI
 GHY-06
ASSAM

3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENGRABARI
GHY-36

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
                                                      Page No.# 16/44

REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7580/2022

ABHIJIT SAHA
S/O- LT. DILIP SAHA
R/O- BIRUBARI
GOPINATH NAGAR
P.S. PALTANBAZAR
DIST.- KAMRUP
ASSAM
PIN- 781016
PH-


VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M)
 GHY-36

3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GHY-01
------------
Advocate for : MS. N S THAKURIA
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WP(C)/7976/2022

SAROJ DEVI
W/O- SRI MITHILESH SINGH
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
                                                      Page No.# 17/44

ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M)
 HENGRABARI
 GHY-36
ASSAM

3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7383/2022

HAMIDA KHATUN
D/O- MANSER ALI
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM


VERSUS
                                                     Page No.# 18/44

THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)

HENGRABARI
GUWAHATI-781036
ASSAM

 3:THE SUB-DIVISIONAL OFFICER (S)
I/C LAND SETTLEMENT BRANCH
 KAMRUP METROPOLITAN BRANCH
 HENGRABARI
 GUWAHATI-781036.

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WP(C)/7384/2022

FIROZA BEGUM
D/O- MANSUB ALI AND W/O- NURUL ISLAM
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
                                                     Page No.# 19/44

REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)

HENGRABARI
GUWAHATI-781036
ASSAM

 3:THE SUB-DIVISIONAL OFFICER (S)
I/C LAND SETTLEMENT BRANCH
 KAMRUP METROPOLITAN BRANCH
 HENGRABARI
 GUWAHATI-781036.

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WP(C)/7517/2022

BHUMIKA PATHAK MEDHI
W/O LATE PARAMANANDA MEDHI
R/O VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S.-PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
                                                      Page No.# 20/44


2:THE DEPUTY COMMISSIONER
 KAMRUP (M)
HENGRABARI
 GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M) (LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036

4:THE CIRLCE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7258/2022

SUNIL RAJAK
S/O- MAHABIR RAJAK
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M)
 HENGRABARI
 GHY-36
ASSAM
                                                     Page No.# 21/44


3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07

5:THE CHIEF EXECUTIVE OFFICER
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
BHANGAGARH
GHY-5
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : WP(C)/7698/2022

MAYA RANI BANIA
W/O- LT. PRADIP KANU
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M)
 HENGRABARI
 GHY-36
ASSAM
                                                      Page No.# 22/44


3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7804/2022

PRAMOD PATHAK
S/O LATE UDAY CH. PATHAK
VILL-ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA-ULUBARI
P.S.-PALTAN BAZAR
DIST-KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006

2:THE DEPUTY COMMISSIONER
 KAMRUP (M)
HENGRABRI
 GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
                                                      Page No.# 23/44

HENGRABARI
GUWAHATI-781036

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/5959/2023

INDRA BISWAS
SON OF LATE UPENDRA CHANDRA BISWAS

RESIDENT OF- VILLAGE ULUBARI (BIRUBARI)

DR. B.R. AMBEDKAR NAGAR

MOUZA- ULUBARI

P.S.- PALTAN BAZAR

DISTRICT- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM

REVENUE DEPARTMENT
DISPUR

GUWAHATI- 781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)
HENGRABARI
 GUWAHATI- 781036

ASSAM.
                                                      Page No.# 24/44


 3:THE ADDITIONAL DEPUTY COMMISSIONER
 KAMRUP(M)
(LAND SETTLEMENT BRANCH)

HENGRABARI
GUWAHATI- 781036.

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/2174/2024

ARUN KUMAR SINGH
S/O- RAM NANDAN SINGH RESIDENTS OF VILLAGE- ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DISTRICT- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006

2:THE DISTRICT COMMISSIONER
KAMRUP (M)
 GUWAHATI- 781006
ASSAM

3:THE ADDITIONAL DISTRICT COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
GUWAHATI- 781006
                                                      Page No.# 25/44

ASSAM

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7823/2022

SANKAR SINGH
S/O- LATE RAMJEE SINGH

VILL- ULUBARI (BIRUBARI)
D.R AMBEDKAR NAGAR

MOUZA- ULUBARI

P.S- PALTAN BAZAR
 DIST- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006

2:THE DEPUTY COMMISSIONER
KAMRUP (M)
 HENGRABRI
 GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER

KAMRUP (M)
LAND SETTLEMENT BRANCH
HENGRABARI
                                                      Page No.# 26/44

GUWAHATI-781036

4:THE CIRCLE OFFICER

GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7831/2022

KAILASH MAHASETH
S/O- LT. AWADH MAHASETH
VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M)
 HENGRABARI
 GHY-36
ASSAM

3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENRABARI
GHY-36

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
                                                      Page No.# 27/44

ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7870/2022

POTSHANGBAM KHONI CHAOBA MEETEI
S/O. P. PISHAK MEETEI
R/O. VILL. ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP (M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER

KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM.

3:THE ADDL. DEPUTY COMMISSIONER

KAMRUP (M)
LAND SETTLEMENT BRANCH
HENGRABARI
GUWAHATI-781036.

4:THE CIRCLE OFFICER

GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
                                                       Page No.# 28/44

------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/221/2023

BAGEDU KEWAT
S/O- LT. BHIKSHA KEWAT
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M) HENGRABARI
 GHY-36
ASSAM

3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.
                                                       Page No.# 29/44


Linked Case : WP(C)/1006/2023

SMTI. NILIMA ROY
W/O- LT. BIKRANT KUMAR ROY R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M)
 HENGRABARI
 GHY-36
ASSAM

3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WP(C)/7949/2022

SAKHI DEVI
W/O- LATE GAUR SINGH
R/O- BIRUBARI
                                                    Page No.# 30/44

THANAGOLI

P.O-GOPINATH NAGAR
 P.S- PALTAN BAZAR
 DIST- KAMRUP
ASSAM
 PIN-781016


VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.

2:THE DEPUTY COMMISSIONER
GUWAHATI- 781036
 DIST.- KAMRUP(M)
ASSAM.

3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GUWAHATI-01 DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MS. N S THAKURIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WP(C)/7948/2022

ILLA DAS
W/O- DINESH DAS

R/O- BIRUBARI
P.O-GOPINATH NAGAR
P.S- PALTAN BAZAR
DIST- KAMRUP
ASAM
PIN-781016
                                                    Page No.# 31/44


VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.

2:THE DEPUTY COMMISSIONER
GUWAHATI- 781036
 DIST.- KAMRUP(M)
ASSAM.

3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GUWAHATI-01
DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MS. N S THAKURIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WP(C)/2148/2024

H KHELENDRAJEET SARMA
S/O- LATE H. MANI SHARMA

VILLAGE- ULUBARI (BIRUBARI)

DR. B.R. AMEDKAR NAGAR

MOUZA- ULUBARI

P.S.- PALTAN BAZAR

DISTRICT- KAMRUP(M)
ASSAM.


VERSUS
                                                      Page No.# 32/44

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM

REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006.

2:THE DISTRICT COMMISSIONER
 KAMRUP(M)
HENGRABARI
 GUWAHATI- 781036

ASSAM.

3:THE ADDITIONAL DISTRICT COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI- 781036

ASSAM.

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7953/2022

RAMKRISHNA SAH
S/O- MAHINDER SAH

VILLAGE ULUBARI (BIRUBARI)

DR. B. R AMBEDKAR NAGAR

MOUZA- ULUBARI

P.S-PALTAN BAZAR
 DIST- KAMRUP (M)
ASSAM
                                                      Page No.# 33/44


VERSUS

THE STATE OF ASSAM AND 3 ORS
REP. BY COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.

2:THE DEPUTY COMMISSIONER
HENGRABARI
 GUWAHATI- 781036
 DIST.- KAMRUP(M)
ASSAM.

3:THE ADDL. DEPUTY COMMISSIONER
LAND SETTLEMENT BRANCH
HENGRABARI
GUWAHATI- 781036
DIST.- KAMRUP(M)
ASSAM.

4:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
ULUBARI
GUWAHATI-07

DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/1361/2022

DUKHAHARAN RAUT
S/O- LATE JIBACHH RAUT
VILL. ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
                                                    Page No.# 34/44

ASSAM


VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)

GUWAHATI-781001
ASSAM

3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
GUWAHATI-781001.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS



Linked Case : WP(C)/7622/2022

MRINAL HAZARIKA
S/O LATE GUNAKAR HAZARIKA
R/O VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA-ULUBARI
P.S.-PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
                                                      Page No.# 35/44

2:THE DEPUTY COMMISSIONER
 KAMRUP (M)
HENGRABARI
 GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M) (LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : I.A.(Civil)/3016/2023

BAGEDU KEWAT

S/O- LT. BHIKSHA KEWAT
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06

2:THE DY. COMMISSIONER
KAMRUP (M) HENGRABARI
 GHY-36
ASSAM
                                                       Page No.# 36/44

3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.



Linked Case : WP(C)/7858/2022

PANCHAM ROY
S/O LATE BALDEV ROY
 R/O VILL- ULUBARI (BIRUBARI)
 DR. B.R. AMEDKAR NAGAR
 MOUZA- ULUBARI
 P.S.-PALTAN BAZAR
 DIST- KAMRUP (M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006

2:THE DEPUTY COMMISSIONER
 KAMRUP (M)
HENGRABARI
 GUWAHATI-781036
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
                                                      Page No.# 37/44

GUWAHATI-781036

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS



Linked Case : WP(C)/7381/2022

ARUN KUMAR SINGH
S/O- RAM NANDAN SINGH
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM


VERSUS

THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)

GUWAHATI-781001
ASSAM

3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP(M)
LAND SETTLEMENT BRANCH
GUWAHATI
ASSAM

4:THE CHIEF EXECUTIVE OFFICER
                                                     Page No.# 38/44

GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
BHANGAGARH
GUWAHATI-5.

5:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : I.A.(Civil)/3377/2022

MONMIL BORO AND 10 ORS.
S/O- LATE RAMCHARAN BORO
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.

2: RAJ KISHOR PURBEY
S/O- NARAYAN PURBEY
 R/O- VILL.- ULUBARI (BIRUBARI)
 DR. B. R. AMEDKAR NAGAR
 MOUZA- ULUBARI
 P.S. PALTANBAZAR
 DIST.- KAMRUP(M)
ASSAM.

3: SMTI. SHANTI DEVI
W/O- HARINDER RAY
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.

4: SOVIT PURBEY
S/O- LATE RAMBILASH PURBEY
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
                                  Page No.# 39/44

MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.

5: SMTI. SUMAN DEVI
W/O- AKALU GUPTA
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.

6: LALIT KAMAT
S/O- KAPLESWAR KAMAT
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.

7: HARI PRASAD
S/O- RAMDAS PRASAD
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.

8: SMTI. CHOUBI DEVI
W/O- LATE RANA PRATAP SINGH
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.

9: DINESH KAMAT
S/O- KAPLESWAR KAMAT
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
                                                       Page No.# 40/44

ASSAM.

10: SMTI. NEERA GUPTA
W/O- BINOD KUMAR GUPTA
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.

11: DINESH MAHATO
S/O- LATE RAMESWAR MAHATO. R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
VERSUS

THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)
GUWAHATI- 781001
ASSAM.

3:THE CIRCLE OFFICER

GUWAHATI REVENUE CIRCLE
GUWAHATI- 781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : WP(C)/7848/2022

POTIRAM CHOUHAN AND 2 ORS
S/O. LT. HANGUN DAS CHOUHAN
VILL. BANUBARI SADHUPOTE
                                                    Page No.# 41/44

R.KM MISSION ROAD
P.S. PALTANBAZAR
GUWAHATI-16
DIST. KAMRUP (M)
ASSAM.

2: RAM BIKASH CHOUHAN
S/O. LT. HANGUN DAS CHOUHAN
VILL. BANUBARI SADHUPOTE
 R.KM MISSION ROAD
 P.S. PALTANBAZAR
 GUWAHATI-16
 DIST. KAMRUP (M)
ASSAM.

3: SATYA RAM CHOUHAN
S/O. LT. HANGUN DAS CHOUHAN
VILL. BANUBARI SADHUPOTE
R.KM MISSION ROAD
P.S. PALTANBAZAR
GUWAHATI-16
DIST. KAMRUP (M)
ASSAM.
VERSUS

THE STATE OF ASSAM AND 2 ORS
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GUWAHATI-781006.

2:THE DEPUTY COMMISSIONER

KAMRUP (M)
GUWAHATI-781001.

3:THE CIRCLE OFFICER

GUWAHATI REVENUE CIRCLE
KAMRUP (M)
GUWAHATI-781006.
------------
Advocate for : MR B KHAKHLARY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
                                                   Page No.# 42/44

Linked Case : WP(C)/186/2023

ARUN MONDAL
SON OF LATE HARADHAN MONDAL

RESIDENT OF VILLAGE- ULUBARI (BIRUBARI)

DR. B.R. AMEDKAR NAGAR

MOUZA- ULUBARI

P.S.- PALTAN BAZAR

DISTRICT- KAMRUP(M)
ASSAM.


VERSUS

THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM

REVENUE DEPARTMENT

DISPUR
GUWAHATI- 781006.

2:THE DEPUTY COMMISSIONER
 KAMRUP(M)
HENGRABARI
 GUWAHATI- 781036

ASSAM.

3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP(M)

(LAND SETTLEMENT BRANCH)

HENGRABARI
GUWAHATI- 781036.

4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
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          Advocate for : MR R DHAR
          Advocate for : SC
          REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.




                                    BEFORE
                 HON'BLE MR. JUSTICE DEVASHIS BARUAH
                               ORDER

30.07.2024

Heard the learned counsels appearing on behalf of the petitioners in the instant batch of writ petitions. Also heard Mr. R. Borpujari, the learned counsel appearing on behalf of the Revenue Department, Government of Assam.

2. It has been submitted at the bar that no replies or representations have been submitted by the petitioners to the Deputy Commissioner claiming that they have a bonafide claim of right involved, and as such, Rule 18 cannot be made applicable for a summary eviction.

3. This Court taking into account the judgment passed by the Division Bench of this Court in the case of Md. Salak Uddin vs. the State of Assam & 2 Others in WP(C) No.1057/2022 dated 27.06.2024 has sought for

instructions from Mr. R. Borpujari, the learned counsel appearing on behalf of the Revenue Department, Assam in the said aspect of the matter as to what the Revenue Department proposes taking into account the observation so made in the said judgment.

4. Mr. R. Borpujari, the learned counsel appearing on behalf of the Revenue Department, Assam submits that he requires some time to obtain instructions.

Page No.# 44/44

5. List the matter again on 13.08.2024 showing as part heard.

JUDGE

Comparing Assistant