Abdus Sobahan vs The State Of Assam And 2 Ors
2024 Latest Caselaw 5241 Gua

Gauhati High Court

Abdus Sobahan vs The State Of Assam And 2 Ors on 29 July, 2024

Author: Manish Choudhury

Bench: Manish Choudhury

                                                               Page No.# 1/4

GAHC010262742023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./459/2023

            ABDUS SOBAHAN
            S/O AMIR HUSSAIN,
            VILL.- GOBINDUPUR,
            P.O.- GOBINDUPUR,
            P.S.- GOALPARA, DIST.- GOALPARA, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND 2 ORS.
            REP. BY THE P.P., ASSAM.

            2:NIA
            ASSAM
             REP. BY THE P.P.
             NIA
            ASSAM.

            3:SI SAMIR KONWAR
             MATIA P.S.
             DIST.- GOALPARA
            ASSAM
             PIN- 783125

Advocate for the Petitioner   : MR N BARMAN

Advocate for the Respondent : PP, ASSAM




             Linked Case : Crl.A./51/2024
                                                     Page No.# 2/4


HAFIZUR RAHMAN
S/O JURNAL ALI

VILL.- KABAITARI PART- IV
P.O. AND P.S.- JOGIGHOPA
DIST.- BONGAIGAON
ASSAM.


VERSUS

THE STATE OF ASSAM AND 2 ORS.
REP. BY THE P.P.
ASSAM.

2:NIA
ASSAM AT GUWAHATI
REP. BY THE P.P.
 NIA
ASSAM.
 3:SI SAMIR KONWAR
MATIA PS
 DIST.- GOALPARA
ASSAM
 PIN- 783125.
 ------------
Advocate for : MR N BARMAN
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



Linked Case : Crl.A./55/2024

AZMAL HUSSAIN
S/O LATE ABDUL HUSSAIN

VILL.- HOUSE NO. 8
RAGHUNATH PATH DHIRENPARA
P.O.- FATASIL AMBARI
P.S.- FATASIL AMBARI
DIST.- KAMRUP (METRO)
PIN- 781025
ASSAM.


VERSUS
                                                                                 Page No.# 3/4


            THE STATE OF ASSAM AND 2 ORS.
            REP. BY THE P.P.
            ASSAM.

            2:NIA
            ASSAM
             GUWAHATI
            REP. BY THE P.P.
             NIA
            ASSAM.
             3:SI SAMIR KONWAR
            MATIA PS
             DIST.- GOALPARA
            ASSAM
             PIN- 783125.
             ------------
            Advocate for : MR N BARMAN
            Advocate for : PP
            ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE MANISH CHOUDHURY
                   HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                          ORDER

29.07.2024 [Manish Choudhury, J.]

Mr. N. Barman, learned counsel for the accused-appellants and Mr. R.K. Deb Choudhury, learned Deputy Solicitor General of India assisted by Ms. L. Devi, learned Standing Counsel, NIA have conjointly submitted that the appellants herein who have been facing the trial in Special NIA Case no. 2 of 2023, have since pleaded guilty to the charges framed against them and on the basis of their such plea, the learned Special Court, NIA, Assam, Guwahati has convicted them for the offences under Section 120B, IPC and Section 38 & Section 39 of the Unlawful Activities [Prevention] Act, 1967, by a Judgment and Order dated 26.07.2024. With the aforesaid projection, the learned counsel for the parties have submitted that since the present appeals are under Section 21[4] of the National Investigation Agency Act, 2008 against an order refusing grant of bail, the present appeals have become infructuous.

Page No.# 4/4

In view of the above obtaining fact situation, as submitted by the learned counsel for the parties, the appeals which have become infructuous, stand closed.

                                JUDGE                            JUDGE



Comparing Assistant