Bindeswar Tiwari vs The State Of Assam
2024 Latest Caselaw 5199 Gua

Gauhati High Court

Bindeswar Tiwari vs The State Of Assam on 26 July, 2024

                                                                        Page No.# 1/3

GAHC010202262023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Crl.A./332/2023

            BINDESWAR TIWARI
            S/O LATE RAMNARESH TIWARI,
            R/O AMGURI TOWN, WARD NO. 4, P.S. AND P.O.- AMGURI, PIN- 785683,
            DIST.- SIVASAGAR, ASSAM.



            VERSUS

            THE STATE OF ASSAM
            REP. BY THE P.P., ASSAM.

            2:SMTI JHARNA NEOG
             DAUGHTER OF SRI PRADIP NEOG
            RESIDENT OF MIRI CHUTIA GAON
            RESIDENT OF MIRI CHUTIA GAON
            HALWATING GRANT PS HALWATING DISTRICT SIVASAGAR ASSAM PIN
            78568

Advocate for the Petitioner   : MR. S DAS

Advocate for the Respondent : PP, ASSAM




             Linked Case : I.A.(Crl.)/868/2023

            BINDESWAR TIWARI
            S/O LATE RAMNARESH TIWARI
            R/O AMGURI TOWN
            WARD NO. 4
            P.S. AND P.O.- AMGURI
                                                  Page No.# 2/3

PIN- 785683
DIST.- SIVASAGAR
ASSAM.


VERSUS

THE STATE OF ASSAM AND ANR
REP. BY THE PP
ASSAM

2:SMTI JHARNA NEOG

D/I SRI PRADIP NEOG
R/O VILL. MIRI CHUTIA GAON
HALWATING GRANT
P.S. HALWATING
DIST. SIVASAGAR
ASSAM
PIN 785683
------------
Advocate for : MR. S DAS
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR



Linked Case : I.A.(Crl.)/837/2023

BINDESWAR TIWARI
S/O LATE RAMNARESH TIWARI
R/O AMGURI TOWN
WARD NO. 4
P.S. AND P.O.- AMGURI
PIN- 785683
DIST.- SIVASAGAR
ASSAM.


VERSUS

THE STATE OF ASSAM
REP. BY THE P.P.
ASSAM.

2:SMTI JHARNA NEOG
D/O-SRI PRADIP NEOG
 R/O-MIRI CHUTIA GAON
                                                                  Page No.# 3/3

           HALWATING GRANT
           P.S.-HALWATING
           DIST.-SIVASAGAR
           ASSAM
           PIN- 785683
           ------------
           Advocate for : MR K DAS
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM



                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                      ORDER

26.07.2024

1. Heard learned counsel Mr. K. Das for the appellant. Also heard Mr. B. B. Gogoi, learned Additional Public Prosecutor, Assam for the respondent State. The respondent No. 2 is not represented today.

2. Earlier also, the respondent No. 2 was not represented on several consecutive dates since 24.05.2024.

3. Reserved for Judgment and Order.

JUDGE

Comparing Assistant