Citation : 2024 Latest Caselaw 5128 Gua
Judgement Date : 25 July, 2024
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GAHC010228932021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL/24/2022
BODO WRITER ACADEMY AND 94 ORS
KAJALGAON, DISTRICT CHIRANG, BODOLAND, ASSAM
REP. BY ITS GENERAL SECRETRY ANANDA RAM WARY, S/O LATE BAHI
WARY, R/O VILL- HAPPY LAND, BARPETA ROAD, P.O. AND P.S. BARPETA
ROAD AND DIST. BAKSA, BTAD, ASSAM
2: SANSUMA KHUNGGUR BWISWMUTHIARY
S/O LATE BWRAI MAHAJWN BWISWMUTHIARY
VILL- KATHALGURI
P.O. HALOADAL
P.S. AND DIST. KOKRAJHAR
BTAD
ASSAM
3: CHANDAN BRAHMA @ SIMANG BRAHMA
S/O LATE HIRENDRA NATH BRAHMA
VILLAGE- SOUTH KAJALGAON
P.O- SIMLAGURI-783381
P.S.- DHALIGAON
DISTRICT- CHIRANG
ASSAM
4: KAMPA BORGAYARI @ MAINAO
S/O LATE SOVARAM BORGOYARI
R/O BODOFANWGWR (TITAGURI)
KOKRAJHAR
P.O-TITAGURI - 783370
P.S.- KOKRAJHAR
DISTRICT- KOKRAJHAR
ASSAM
5: HITESH BASUMATARY
EX- MLA
S/O LATE LUDRASING BASUMATARY
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R/O VILLAGE- BELGURI (AMBARI)
PO. AND PS. MUSHALPUR DISTRICT- BAKSA
BTAD
PIN-781372 ASSAM
6: BINOD NARZARY
S/O SHRI BIREN NARZARY
R/O VILLAGE- NO. 2 GORESWAR
PO. AND PS- GORESWAR AND DISTRICT-BAKSA
PIN-781366
7: DERHASAT BASUMATARY @ TIKENDRA BASUMATARY
S/O LATE SABHARAM BASUMATARY.
R/O VILLAGE- RUPATHIN NWGWR UNDER KOKRAJHAR TOWN WARD NO.
3
P.O. P.S. AND DISTRICT- KOKRAJHAR
PIN-783370
8: SABHARAM BASUMATARY @ SONG RAJA
S/O LATE MANINDRA BASUMATARY.
R/O VILLAGE- JAYNAGAR UNDER WARD NO.4 OF GOSSAIGAON TOWN
P.O. AND P.S.- GOSSAIGAON AND DISTRICT- KOKRAJHAR
PIN-783360
9: MITHARAM BASUMATARY
S/O LATE DHANIRAM BASUMATARY.
R/O VILLAGE- DHALKATA
P.O- NALKHAMARA
MOIUZA- AMBAGAON PS AND DISTRICT- UDALGURI
ASSAM
10: HARISWAR BRAHMA
PRESIDENT
ALL ASSAM TRIBAL STUDENTS UNION (AATSU)
R/O VILLAGE- HATIMATA UNDER WARD NO. 8 OF KOKRAJHAR TOWN
P.O, P.S AND DISTRICT- KOKRAJHAR
PIN-783370, ASSAM
11: HEM CHANDRA BRAHMA
PRESIDENT
BODOLAND LAWS STUDENTS ORGANISATION.
VILLAGE- HADANPRA
WARD NO. 8
KOKRAJHAR TOWN
P.O P.S AND DISTRICT- KOKRAJHAR
ASSAM-783370
12: DR. MANGAL SINGH HAZOWARY
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S/O LATE KHASIA HAZOWARY
WARD NO 7
BAGANSALI PS
PO AND DIST- KOKRAJHAR
BTC ASSAM
13: JANAKLAL BASUMATARY
IRS(RETIRED)
PRESIDENT OF THE BODOLAND JANJATI SURAKSHA MANCHA AND ALL
ASSAM TRIBALS RIGHTS PROTECTION COMMITTEE
VILLAGE- BAGANSHALI UNDER WARD NO. 7 OF KOKRAJHAR TOWN
P.O, P.S AND DISTRICT- KOKRAJHAR
PIN-783370, ASSAM
14: KAMAL BRAHMA
S/O LATE NIBARAN CH. BRAHMA.
R/O VILLAGE- WARD NO. 2 LB ROAD UNDER BIJNI MUNICIPALITY
P.O. AND P.S- BIJNI
PIN-783390 DISTRICT CHIRANG
ASSAM
15: ROMIO BRAHMA
S/O LATE BALEN BRAHMA
VILLAGE BIJNI TOWN
W/NO. 2
PO BIJNI
PS BIJNI
AND DIST.- CHIRANG
BTAD
ASSAM
16: BALORAM BRAHMA
R/O VILLAGE- PUB MAKRA
P.O- KALIAGAON-783390
P.S.- BIJNI
DISTRICT- CHIRANG
ASSAM
17: SONESWAR BASUMATARY
S/O LATE ANAT BASUMATARY
R/O VILLAGE- NO. 1 SISHUBARI (NOWAPARA)
P.O- MONGOLIAN BAZAR-783390
P.S.- BIJNI
DISTRICT- CHIRANG
ASSAM
18: SURESH CHANDRA BASUMATARY
S/O LATE NIBARAN BASUMATARY
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R/O VILLAGE- ALUPARA PART 1.
P.O- MAHAMAYA DHAM (BAGRIBARI)-783345 P.S.- BAGRIBARI
DISTRICT-KOKRAJHAR
ASSAM
19: BAJRAL HOQUE
S/O LATE MAHAMMAD HOQUE
PERMANENT ADDRESS- VILLAGE- ANGARKHATA PART 2.
P.O- BAGRIBARI-783345
P.S.- BAGRIBARI
DISTRICT-KOKRAJHAR
20: KRISHNA CHANDRA GHOSH
S/O LATE HARENDRA CHANDRA GHOSH
PERMANENT ADDRESS- VILLAGE- KHANABARIARAINI PART-I.
P.O AND PS BAGRIBARI-783349
DISTRICT-KOKRAJHAR
21: NIJEN MARAK
S/O LATE MARAJ MARAK
PERMANENT ADDRESS- VILLAGE- RANGAMATI HILL
P.O- PANBARI-783345
P.S.- BAGRIBARI DISTRICT-KOKRAJHAR
22: ANIL KUMAR SAHA
S/O LATE SATISH CHANDRA SAHA
PERMANENT ADDRESS- VILLAGE- KHANABARI ARAINI PART-II
P.O AND PS BAGRIBARI-783345
DISTRICT-KOKRAJHAR
23: RAKESH BASUMATARY
S/O LATE RAJENDRA BASUMATARY
PERMANENT ADDRESS- VILLAGE- ALURBHUI (ALIBHITA)
P.O- SILGARA P.S.- KOKRAJHAR
DISTRICT-KOKRAJHAR
24: LAKHIRAM MUCHAHARY
S/O LATE GUNAMMUCHAHARY
PERMANENT ADDRESS- VILLAGE- TINTILA
P.O- SILGARA P.S.- KOKRAJHAR
DISTRICT-KOKRAJHAR
ASSAM
25: KHWMSWRANG BASUMATARY
S/O LATE CHARAN BASUMATARY
PERMANENT ADDRESS- VILLAGE- CHAKRASHILA
P.O- SILGARA P.S.- KOKRAJHAR
DISTRICT-KOKRAJHAR
Page No.# 5/19
26: BIJAY BASUMATARY
S/O LATE MANA MOHAM BORO
PERMANENT ADDRESS- VILLAGE- BAMUNGAON PT- IV
(TENGKHLANGURI)
P.O- SILGARA
P.S.- KOKRAJHAR DISTRICT-KOKRAJHAR
27: BANKIM PRASAD BASUMATARY
S/O LATE GABINDA BASUMATARY
PERMANENT ADDRESS- VILLAGE- BAMUNGAON PT- I (BHATIPARA)
P.O- SILGARA P.S.- KOKRAJHAR
DISTRICT-KOKRAJHAR
28: DHONANJAY BRAHMA
S/O LATE RAJENDRA BRAHMA
PERMANENT ADDRESS- VILLAGE- DHUPGURI
P.O- SIMLAGURI P.S.- GOBARDHANA
DISTRICT-BAKSA
ASSAM
29: SAMARENDRA BASUMATARY
S/O LATE HUKUM BASUMATARY
PERMANENT ADDRESS- VILLAGE- SIMLAGURIGAON (UDAYNAGAR)
P.O- SIMLAGURI - 781313
P.S.- GOBARDHANA DISTRICT-BAKSA
30: KANJIT BORO
S/O LATE BASANTABORO
PERMANENT ADDRESS- VILLAGE- TINKHONA UNDER KUNGURI
REVENUE VILLAGE
P.O AND PS FAKIRAGRAM
DISTRICT-KOKRAJHAR
31: PRAMESWAR BASUMATARY
S/O LATE ANANDA BASUMATARY
PERMANENT ADDRESS- VILLAGE- PAROURA
P.O- SASHARGAON
P.S.- FAKIRAGRAM
DISTRICT-KOKRAJHAR- 783345
32: PURNA CHANDRA SARKAR
S/O LATE PARESH CHANDRA SARKAR
PERMANENT ADDRESS- VILLAGE- RABHAPARA
P.O AND PS- FAKIRAGRAM
DISTRICT-KOKRAJHAR- 783345
33: SAMARENDRA NARZARY
Page No.# 6/19
S/O LATE MATHURA NARZARY
PERMANENT ADDRESS- VILLAGE- PUKHURIPARA PT- IV ( BALAGHAT)
P.O- SILGHARA P.S.- KOKRAJHAR
DISTRICT-KOKRAJHAR
34: MAUSAM BASUMATARY
S/O LATE SAMENDRA BASUMATARY
PERMANENT ADDRESS- VILLAGE- MALGAON
P.O- SILGHARA P.S.- KOKRAJHAR
DISTRICT-KOKRAJHAR
35: HEMEN BASUMATARY
S/O LATE SUKURAM BASUMATARY
PERMANENT ADDRESS- VILLAGE- GOHEKHANDA UNDER BORNAGAR
REVENUE CIRCLE
SARBHOG.
P.O- HOWLY- 781316
P.S.- GOBARDHANA DISTRICT-BAKSA
36: SANJAY KUMAR NARZARY
S/O LATE THAPSA NARZARY
PERMANENT ADDRESS- VILLAGE- BENNIBARI
P.O- HOWLY- 781316
P.S.- GOBARDHANA
DISTRICT-BAKSA
37: ARANYA KUMAR DEWRY
S/O LATE SURENDRA DEWRY
PERMANENT ADDRESS- VILLAGE- HELONAPAM
P.O- HOWLY- 781316
P.S.- GOBARDHANA
DISTRICT-BAKSA
38: GUNUDHAR DEWRY
S/O LATE NABIN DEWRY
PERMANENT ADDRESS- VILLAGE- KAURPARA
P.O- HOWLY- 781316
P.S.- GOBARDHANA
DISTRICT-BAKSA
39: THANESWAR DEWRY
S/O LATE DINABANDU DEWRY
PERMANENT ADDRESS- VILLAGE- RONGDIA
P.O- HOWLY- 781316
P.S.- GOBARDHANA
DISTRICT-BAKSA
40: ARON BONOWARY
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S/O SHRI DEBEN BORO
PERMANENT ADDRESS- VILLAGE- BUNMAJARPAM
P.O- KATHALPARA- 781316
P.S.- GOBARDHANA
DISTRICT-BAKSA
41: MANGAL RAMCHIARY
S/O LATE SOHARAM RAMCHIARY
PERMANENT ADDRESS- VILLAGE- KATHALPARA
P.O- HOWLY- 781316
P.S.- GOBARDHANA
DISTRICT-BAKSA
42: SANTOSH KUMAR BORO
S/O LATE ANIL BORO
PERMANENT ADDRESS- VILLAGE- HONTAPARA SIMLAJHAR REVENUE
VILLAGE.
P.O- MOUTUPURI- 781316
P.S.- GOBARDHANA DISTRICT-BAKSA
43: KAMALA KANTA BRAHMA
S/O LATE BIJEN CHANDRA BRAHMA
PERMANENT ADDRESS- VILLAGE- MONAKOCHA.
P.O- FAKIRAGRAM-783354
P.S.- FAKIRAGRAM
DISTRICT-KOKRAJHAR
44: PATHENDRA BRAHMA
S/O LATE CHAKRAMANI BRAHMA
PERMANENT ADDRESS- VILLAGE- KHARIDASANDLA PT-.I
P.O- FAKIRAGRAM-783354
P.S.- FAKIRAGRAM
DISTRICT-KOKRAJHAR
45: NAGEN CHANDRA BRAHMA
S/O LATE NIBARAN BRAHMA
PERMANENT ADDRESS- VILLAGE- SIMLAGURI
P.O- DOTMA-783347
P.S.- DOTMA DISTRICT-KOKRAJHAR
46: KHIREN BORGOYARY
S/O LATE SUBA BORGOYARY
PERMANENT ADDRESS- VILLAGE- CHIRANG KUMGURI
P.O- TUKRAJHAR-783375
P.S.- RUNIKHATA DISTRICT-CHIRANG
47: SULEN ISWARY
S/O LATE MERASING NARZARY
Page No.# 8/19
PERMANENT ADDRESS- VILLAGE- CHIRANG KUMGURI
P.O- BENGTOL-783394 P.S.- RUNIKHATA
DISTRICT-CHIRANG
48: DINANATH BASUMATARY
S/O LATE MAYARAM BASUMATARY
PERMANENT ADDRESS- VILLAGE- MAUTARA UNDER GERUKABARI
REVENUE VILLAGE
P.O- GERUKABARI
PS AND DISTRICT-BONGAIGAON
49: SATYENDRA NATH BRAHMA CHOUDHURY
S/O LATE SITA NATH BRAHMA CHOUDHURY
PERMANENT ADDRESS- VILLAGE- BONGAIGAON TOWN
W/NO.1
P.O- BONGAIGAON-783380
P.S.- BONGAIGAON
DISTRICT-BONGAIGAON
50: BALENDRA CHANDRA BASUMATARY
S/O LATE LALMOHAN BASUMATARY
PERMANENT ADDRESS- VILLAGE- DANGAIGAON
P.O- DAKSHIN BIJNI- 783390
P.S.- BIJNI DISTRICT-CHIRANG
51: PRABODH GAYARY
S/O LATE THAILARAM GAYARY
PERMANENT ADDRESS- VILLAGE- SIALMARI DOHLAPARA
P.O- GERUKABARI VIA BIJNI - 783390
P.S.- BIJNI DISTRICT-CHIRANG
52: GOKUL BASUMATARY
S/O LATE GOPAL BASUMATARY
PERMANENT ADDRESS- VILLAGE- NADHIAYAPARA
P.O- GERUKABARI - 783390
P.S.- BIJNI DISTRICT-CHIRANG
53: PHONIN BASUMATARY
S/O LATE ATUL BASUMATARY
PERMANENT ADDRESS- VILLAGE- KASHIDOHA
P.O- DAKSHIN BIJNI - 783390
P.S.- BIJNI DISTRICT-CHIRANG
54: RANJIT MUCHAHARY
S/O LATE KIRAN MUCHAHARY
PERMANENT ADDRESS- VILLAGE- KUMARGAON
P.O- DAKSHIN BIJNI - 783390
P.S.- BIJNI
Page No.# 9/19
DISTRICT-CHIRANG
55: BIJULI NARZARY
W/O JADU NATH NARZARY
VICE-PRESIDENT
ALL BODO WOMENS WELFARE FEDERATION (ABWWF)
PERMANENT ADDRESS- VILLAGE- LAORIPARA
P.O- HOLTUGAON - 783370
P.S.- KOKRAJHAR
DISTRICT-KOKRAJHAR
56: BIRAJ BASUMATARY
S/O SHRI RABENDRA BASUMATARY
PERMANENT ADDRESS- VILLAGE- BOROFWTHAR UNDER AMGURI
REVENUE VILLAGE.
P.O- NAYEKGAON - 783370
P.S.- KOKRAJHAR
DISTRICT-KOKRAJHAR
57: ANJALU BASUMATARY
S/O SHRI HAGAM BASUMATARY
PERMANENT ADDRESS- VILLAGE- BORO FWTHAR UNDER AMGURI
REVENUE VILLAGE.
P.O- NAYEKGAON - 783370
P.S AND DISTRICT- KOKRAJHAR
58: NAJIR SARKAR
S/O LATE ISLAM SARKAR
PERMANENT ADDRESS- VILLAGE- SALBARI
DIPLAIBEEL.
P.O- SILGARA - 783348
P.S.- KOKRAJHAR DISTRICT-KOKRAJHAR
59: RAYMAN BAGATI
S/O LATE PRABHUSAI BAGATI
PERMANENT ADDRESS- VILLAGE- BANGALDOBA PART-I.
P.O- NAYEKGAON - 783370
P.S. AND DISTRICT- KOKRAJHAR
60: BILLA KUMAR BRAHMA
S/O LATE THABINDRANATH BRAHMA
FORMER PRESIDENT OF ALL BODO CULTURAL SOCIETY (DULARAI BODO
HARIMU AFAT)
R/O WARD NO. 4
GOSSAIGAON TOWN
PS AND P.O- GOSSAIGAON - 783360
DISTRICT-KOKRAJHAR
Page No.# 10/19
61: RUBIRAM BRAHMA
S/O LATE THEMJEN BRAHMA
PERMANENT ADDRESS- VILLAGE- KOKRAJHAR DEPOT RD.
P.O- KOKRAJHAR- 783370
P.S.- KOKRAJHAR DISTRICT-KOKRAJHAR
62: MATINDRA BASUMATARY
S/O LATE DURGA CHARAN BASUMATARY
PERMANENT ADDRESS- VILLAGE- NO. 1 CHAPAGURI
P.O- CHAPAGURI-783380
P.S.- DHALIGAON DISTRICT-CHIRANG
63: SUBAL MUSHAHARY
S/O LATE RUPESWAR MUSHAHARY
PERMANENT ADDRESS- VILLAGE- TULSHIBIL
P.O- TULSHIBIL-783337
P.S.- GOSSAIGAON DISTRICT-KOKRAJHAR
64: PHULENDRA BRAHMA
S/O LATE SHAILENDRA BRAHMA
PERMANENT ADDRESS- VILLAGE- AMINKATA
P.O- AMINKATA-783337
P.S.- GOSSAIGAON DISTRICT-KOKRAJHAR
65: RANJIT KUMAR BARGAYARI
S/O LATE DEBENDRA NATH BORGAYARI
PERMANENT ADDRESS- VILLAGE- NEW TITAGURI PART-I
P.O- TITAGURI-783370
P.S.- KOKRAJHAR DISTRICT-KOKRAJHAR
66: JASHRAJ BASUMATARY
S/O LATE SAURENDRA BASUMATARY
PRESIDENT OF DULARAI BODOLAND ABADARIAFAT (DUBAA) (ALL
BODOLAND FARMERS ASSOCIATION)
PERMANENT ADDRESS- VILLAGE- BATABARI UNDER UABARI REVENUE
VILLAGE UNDER KOKRAJHAR REVENUE CIRCLE IN THE DISTRICT OF
KOKRAJHAR
BTAD ASSAM.
P.O- SIMBERGAON-783370
P.S AND DISTRICT- KOKRAJHAR
67: RAJENDRA NATH BORO
S/O LATE JATINDRA NATH BORO
PRESIDENT OF DULARAI BORO SAMAJ (ALL BODO SAMAJ/SOCIETY)
H.Q.- KOKRAJHAR
BTAD
ASSAM
Page No.# 11/19
PERMANENT ADDRESS- VILLAGE- GOYBARI-THURIBARI UNDER
HABRUBARI REVENUE VILLAGE IN THE DISTRICT OF KOKRAJHAR
BTAD ASSAM.
P.O- HOGOMABIL-783370 P.S.- DOTMA
DISTRICT-KOKRAJHAR
68: SHALEM DAIMARI
D/O SHRI MAYARAM DAIMARI
GENERAL SECRETARY OF BODO WOMEN JUSTICE FORUM (BWJF) OF
VILLAGE BHALUKMARI IN THE DISTRICT OF UDALGURI
BTAD
ASSAM.
R/O VILLAGE- BHALUKMARI
P.O- NALKHAMARA-784509
P.S.- UDALGURI DISTRICT- UDALGURI
69: DAYAL BASUMATARY
S/O DAYAL BASUMATARY
PRESIDENT OF BORO PEOPLES COMMITTEE FOR PEACE INITIATIVES
(BPCPI)
RESIDENT OF VILLAGE KAHIBARI IN THE DISTRICT OF UDALGURI
BTAD
ASSAM.
PERMANENT ADDRESS- VILLAGE- KAHIBARI
P.O- GORAIBARI-784509
P.S.- UDALGURI DISTRICT- UDALGURI
70: MAHENDRA BORO
S/O LATE ROTARAM BORO
SPEAKER OF PEOPLES JOINT ACTION COMMITTEE FOR BODOLAND
MOVEMENT (PJSCBM)
R/O VILLAGE- KHAJUABIL
P.O- KOPATI-784113
P.S.- ROWTA DISTRICT- UDALGURI
71: PRAMESWAR BASUMATARY
S/O LATE GANGARAM BASUMATARY
PERMANENT ADDRESS- VILLAGE- JHAKUAPARA
P.O- KOPATI-784113
P.S.- ROWTA
DISTRICT- UDALGURI
72: RIDUL BORO
S/O LATE BIPIN CHANDRA BORO
PERMANENT ADDRESS- VILLAGE- JHAKUAPARA
P.O- KOPATI-784113
P.S.- ROWTA
DISTRICT- UDALGURI
Page No.# 12/19
73: KHARGESWAR BASUMATARY
S/O LATE THANIRAM BASUMATARY
PERMANENT ADDRESS- VILLAGE- NUTUN PANBARI
P.O- KACHARISON-784117
P.S.- ORANG DISTRICT- UDALGURI
74: DAMESH BASUMATARY
S/O LATE SONAMAL BASUMATARY
PERMANENT ADDRESS- VILLAGE- NUTUN PANBARI
P.O- KACHARISON-784117
P.S.- ORANG DISTRICT- UDALGURI
75: PRANEN BASUMATARY
S/O LATE SONAMAL BASUMATARY
PERMANENT ADDRESS- VILLAGE- NUTUN PANBARI
P.O- KACHARISON-784117
P.S.- ORANG
DISTRICT- UDALGURI
76: BICHITRA BASUMATARY
S/O LATE JOGENDRA BASUMATARY
PERMANENT ADDRESS- VILLAGE- NAHARBARI
P.O- MAZBAT-784507
P.S.- MAZBAT
DISTRICT- UDALGURI
77: KALICHARAN NARZARY
S/O LATE AGARAM NARZARY
PERMANENT ADDRESS- VILLAGE- SUDEMPURI
P.O- CHAPAGURI-783380
P.S.- DHALIGAON
DISTRICT- CHIRANG
78: SHASHANGKA MUSHAHARY
S/O LATE BIRENDRA NATH MUSHAHARY
PERMANENT ADDRESS- VILLAGE- DHALIGAON
P.O- DHALIGAON -783380
P.S.- DHALIGAON
DISTRICT- CHIRANG
79: SWAPAN BASUMATARY
S/O LATE DWIJENDRA BASUMATARY
PERMANENT ADDRESS- VILLAGE- DHALIGAON
P.O- DHALIGAON -783380
P.S.- DHALIGAON
DISTRICT- CHIRANG
Page No.# 13/19
80: BHABENDRA BRAHMA
S/O LATE LOCHAN BRAHMA
PERMANENT ADDRESS- VILLAGE- AMLAIGURI (KISHAN BAZAR)
P.O- KHAGRABARI -783380
P.S.- DHALIGAON
DISTRICT- CHIRANG
81: RAJDEEP BASUMATARY
S/O LATE NABIN BASUMATARY
PERMANENT ADDRESS- VILLAGE- CHAPAGURI PT-II
P.O- CHAPAGURI -783380
P.S.- DHALIGAON DISTRICT- CHIRANG
82: BISHNU DAIMARI
S/O LATE DAYAL DAIMARI
PERMANENT ADDRESS- VILLAGE- DEWALKHANDA
P.O- MAZBAT -784507
P.S.- MAZBAT DISTRICT- UDALGURI
83: RAMAN BASUMATARY
S/O LATE JANESWAR BASUMATARY
PERMANENT ADDRESS- VILLAGE- BOTABARI
P.O- MAZBAT -784507
P.S.- MAZBAT
DISTRICT- UDALGURI
84: KHWRWMDAO DAIMARI
S/O LATE MAORIA DAIMARI
PERMANENT ADDRESS- VILLAGE- BOTABARI
P.O- MAZBAT -784507
P.S.- MAZBAT
DISTRICT- UDALGURI
85: GANAPAD DAIMARI
S/O LATE KALARAM DAIMARI
PERMANENT ADDRESS- VILLAGE- DEOLKHANDA
P.O- MAZBAT -784507
P.S.- MAZBAT
DISTRICT- UDALGURI
86: GANGA RAM BASUMATARY
S/O LATE ADHIR CH. BASUMATARY
PERMANENT ADDRESS- VILLAGE- JALAH BOROPARA
P.O- JALAGHAT -781327
P.S.- PATACHARKUCHI
DISTRICT- BAKSA
87: DEELHAM NARZARY
Page No.# 14/19
S/O LATE GONESWAR NARZARY
PERMANENT ADDRESS- VILLAGE- PUB- KHAGRABARI
P.O- JALAGHAT -781327
P.S.- SIMLA
DISTRICT- BAKSA
88: NARAYAN CH. BRAHMA
S/O LATE LEKHARI BRAHMA
PERMANENT ADDRESS- VILLAGE- PASCHIM- KHAGRABARI
P.O- JALAGHAT -781327
P.S.- SIMLA
DISTRICT- BAKSA
89: HARI CH. DAS
S/O LATE NANDE DAS
PERMANENT ADDRESS- VILLAGE- BAGRIGURI
P.O- CHARNA BAZAR -781328
DISTRICT- BAKSA
90: HITESWAR WARY
S/O LATE KALIMOHAN WARY
PERMANENT ADDRESS- VILLAGE- LUASHUR
P.O- GUAGACHA -781313
P.S.- GOBARDHANA
DISTRICT- BAKSA
91: RAJARAM NARZARY
S/O LATE DABOR NARZARY
PERMANENT ADDRESS- VILLAGE- KINABORGAON
P.O- SIMLAGURI -783381
P.S.- DHALIGAON
DISTRICT- CHIRANG
92: BIJAY BASUMATARY
S/O SHRI MAHAL CH. BASUMATARY
PERMANENT ADDRESS- VILLAGE- SIMLAGURI
P.O- SIMLAGURI -783381
P.S.- DHALIGAON
DISTRICT- CHIRANG
93: AMRIT MUCHAHARY
S/O SHRI KAREN MUCHAHARY
PERMANENT ADDRESS- VILLAGE- DONGSAPARA (KHUCHLUPARA)
P.O- KHAGRABARI -783380
P.S.- DHALIGAON
DISTRICT- CHIRANG
94: UDAY BORO
Page No.# 15/19
S/O SHRI SONARAM BORO
PERMANENT ADDRESS- VILLAGE- DONGSAPARA (KHUCHLUPARA)
P.O- KHAGRABARI -783380
P.S.- DHALIGAON
DISTRICT- CHIRANG
95: KRISHNA KANTABASUMATARY
S/O LATE SAMZIR BASUMATARY
PERMANENT ADDRESS- VILLAGE- JOGDAI MECHPARA
P.O- PRATAPKHATA -783337
P.S.- FAKIRAGRAM
DISTRICT- KOKRAJHA
VERSUS
UNION OF INDIA AND 19 ORS
REP. BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK,
CENTRAL SECRETARIAT, NEW DELHI-110001.
2:STATE OF ASSAM
REP. BY ITS CHIEF SECRETARY
BLOCK-C
3RD FLOOR
ASSAM SACHIVALAYA
DISPUR
GUWAHATI-781006
ASSAM
3:THE COMMITTEE CONSTITUTED
UNDER PARA 14 OF THE 6TH SCHEDULE OF THE CONSTITUTION
REP. BY THE JOINT SECRETARY
HOME AND POLITICAL DEPARTMENT
GOVT. OF ASSAM
ASSAM SECRETARIAT
DISPUR
GUWAHATI-6
ASSAM
4:WPT AND BC DEPARTMENT
REP. BY THE COMMISSIONER AND SECRETARY GOVT. OF ASSAM
DISPUR
GUWAHATI-6
ASSAM
5:THE HOME AND POLITICAL DEPARTMENT
REP. BY THE COMMISSIONER AND SECRETARY
Page No.# 16/19
GOVT. OF ASSAM
DISPUR
GUWAHATI-6
ASSAM
6:DEPARTMENT OF PERSONEL
REP. BY THE PRINCIPAL SECRETARY
GOVT. OF ASSAM
DISPUR
GUWAHATI-6
ASSAM
7:ASSAM ADMINISTRATIVE REFORMS AND TRAINING DEPARTMENT
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6
ASSAM
8:THE PRINCIPAL SECRETARY
BODOLAND TERRITORIAL COUNCIL SECRETARIAT
BODOFA NWGWR
KOKRAJHAR
BTR
ASSAM
9:BODOLAND TERRITORIAL COUNCIL
REP. BY THE SECRETARY BODOFA NWGWR
KOKRAJHAR
ASSAM
10:WELFARE OF BODOLAND DEPARTMENT
REPRESENTED BY SECRETARY
DISPUR
GUWAHATI-781006
ASSAM.
11:HRIDOI BASUMATARY
S/O LATE BIRBHANU BASUMATARY
VILLAGE DAORAIBARI
P.O- SILIKHAGURI
P.S- PANBARI
ASSAM- 783390
12:PHULUNG BRAHMA
S/O LATE MATIN CH. BRAHMA
VILLAGE SHYAMTAIBARI
P.O-NEHRU BAZAR
P.S-AMGURI
Page No.# 17/19
DIST- CHIRANG
BTR
ASSAM-783393
13:BANADIK NARZARY
S/O ALBISH NAZARY
VILLAGE- BATACHIPUR
P.O-BATACHIPUR
P.S-DHEKIAJULI
DIST- SONITPUR
BTR
ASSAM.
14:SUNIL BASUMATARY
S/O RUPEN BASUMATARY
VILLAGE- JARDANPUR
P.S- DHEKIAJULI
DIST- SONITPUR
BTR
ASSAM.
15:KEMA BASUMATARY
S/O SHRI JANAM BORGOYARY
VILLAGE- DEKADAMBRA
P.O- BISHMURI
P.S AND DIST- KOKRAJHAR
BTR
ASSAM.
16:THAJIM BRAHMA
S/O SHRI NAREN CH. BRAHMA
VILLAGE- BESHARGAON
P.O-KALIAGAON
P.S- BIJNI
DIST- CHIRANG
BTR
ASSAM-783390.
17:JYATISH GOYARY
S/O OF JAMBA GOYARY
VILLAGE- JARDANPUR
P.O-BATACHIPUR
P.S- DHEKIAJULI
DIST- SONITPUR
ASSAM.
18:JAYMANTA MASHAHARY
S/O LATE SARBESWAR MASHAHARY
Page No.# 18/19
VILLAGE- MOHANPUR
P.O- BISHMURI
P.S AND DIST- KOKRAJHAR
BTR
ASSAM.
19:JONA HEMBRAM
S/O KANDAN HEMBRAM
VILLAGE- BHAISIGURI
P.O- SRIRAMPUR
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTR
ASSAM.
20:JOHN KANDULNA
S/O LATE NOEL KANDULNA
VILLAGE- BHAISIGURI
P.O- SRIRAMPUR
P.S- GOSSAIGAON
DIST- KOKRAJHAR
BTR
ASSAM
Advocate for the Petitioner : MR R SINGHA
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : 25.07.2024 (Lanusungkum Jamir, J)
Heard Mr. K.N. Choudhury, learned senior counsel, assisted Mr. M. Goswami, learned counsel for the petitioners.
Also heard Mr. D. Saikia, learned Advocate General, assisted by Ms. P. Baruah, learned counsel and Mr. S.R. Rabha, learned standing counsel, representing the State of Assam as well as Bodoland Territorial Council; Ms. L. Page No.# 19/19
Devi, learned CGC, appearing on behalf of Mr. R.K.D. Choudhury, learned Deputy S.G.I. for respondent No. 1; Mr. R. Dhar, learned standing counsel, WPT & BC, representing the respondent No. 4 and Mr. T. Deuri, learned counsel, representing the respondent Nos. 11 to 20.
It is submitted that the petitioners have filed the amended Cause Title on 24.07.2024.
Registry to verify and place the same on record, if found in order. Hearing concluded.
Judgment reserved.
JUDGE JUDGE Comparing Assistant
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