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Page No.# 1/3 vs M/S Suraj Construction
2024 Latest Caselaw 5093 Gua

Citation : 2024 Latest Caselaw 5093 Gua
Judgement Date : 24 July, 2024

Gauhati High Court

Page No.# 1/3 vs M/S Suraj Construction on 24 July, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                               Page No.# 1/3

GAHC010104792024




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/2167/2024

         The State Of Assam And Ors
         REP. BY THE COMMISSIONER AND SPECIAL SECRETARY TO THE GOVT. OF
         ASSAM
         PWD (ROADS) DEPTT.
         DISPUR
         GUWAHATI- 6
         DIST.- KAMRUP(M)
         ASSAM
         PIN- 781006.

         2: THE CHIEF ENGINEER
         PWD (BORDER ROADS AND NEC WORKS) ASSAM
          CHANDMARI
          GUWAHATI- 3
          DIST.- KAMRUP (M)
         ASSAM
          PIN- 781003.

         3: THE ADDITIONAL CHIEF ENGINEER
         PWD ROADS
         ASSAM EASTERN ZONE
         DIBRUGARH
         DIST.- DIBRUGARH
         ASSAM
         PIN- 786001.

         4: THE SUPERINTENDENT ENGINEER
         PWD JORHAT ROADS CIRCLE
         JORHAT
         DIST.- JORHAT
         ASSAM
         PIN- 785001.

          5: THE EXECUTIVE ENGINEER
                                                                              Page No.# 2/3

             PWD SIVASAGAR AND THOWRA TERRITORIAL ROAD DIVISION
             SIVASAGAR
             DIST.- SIVASAGAR
             ASSAM
             PIN- 785640.

             6: THE PUBLIC WORKS (ROADS) DEPARTMENT
             GOVT. OF ASSAM
             REP. BY THE EXECUTIVE ENGINEER
             PWD SIVASAGAR AND THOWRA TERRITORIAL ROAD DIVISION
             SIVASAGAR
             DIST.- SIVASAGAR
             ASSAM
             PIN- 785640.
             VERSUS

             M/S SURAJ CONSTRUCTION
             A PARTNERSHIP FIRM REGISTERED UNDER THE PARTNERSHIP ACT AND
             HAVING ITS PRINCIPAL PLACE OF BUSINESS AT JIBON PHUKAN NAGAR
             DIBRUGARH TOWN
             P.O. AND P.S.- DIBRUGARH
             DIST.- DIBRUGARH
             ASSAM
             PIN- 786003 AND IS BEING REP. HEREIN BY ONE OF ITS PARTNER SRI
             SATYAKI SAIKIA.


             ------------
             Advocate for : MR. A BISWAS
             Advocate for : appearing for M/S SURAJ CONSTRUCTION



                                       :: BEFORE ::
                    HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA


                                       O R D E R

24.07.2024

Heard Mr. A. Biswas, learned counsel appearing for the applicants.

Since the connected Regular First Appeal has been admitted for hearing, the judgment dated 23.12.2022 and decree dated 05.01.2023 passed by the learned Civil Judge , Sivasagar Page No.# 3/3

in Money Suit No.12/2018 shall remain stayed till disposal of the appeal.

The Interlocutory Application is disposed of.

JUDGE

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