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Sbi General Insurance Company Ltd vs Basapi Hansepi And 5 Ors
2024 Latest Caselaw 5087 Gua

Citation : 2024 Latest Caselaw 5087 Gua
Judgement Date : 24 July, 2024

Gauhati High Court

Sbi General Insurance Company Ltd vs Basapi Hansepi And 5 Ors on 24 July, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                 Page No.# 1/4

GAHC010139842024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             I.A.(Civil)/2160/2024

         SBI GENERAL INSURANCE COMPANY LTD.
         JUCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA ROAD
          ANDHERI (EAST)
          MUMBAI- 400069 REGIONAL OFFICE AT 4TH FLOOR
          B BLOCK
          APPEJAY HOUSE
          15 PARK STREET
          KOLKATA- 700016 AND BRANCH OFFICE AT 2ND FLOOR
          LAKSHMI DARSHAN BUILDING
          OPPOSITE BORA SERVICE
          G.S. ROAD
          ULUBARI
          GUWAHATI- 781007 (ASSAM).


          VERSUS

         BASAPI HANSEPI AND 5 ORS.
         W/O LATE SANJEEB @ SAJIB @ SONJIT TERANG
         VILL.- BAHANI ADARSH
         P.S.- BAKALIA
         DIST.- KARBI ANGLONG
         ASSAM
         PIN- 782482.

         2:BISWAJIT TERANG
         S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG

         VILL.- BAHANI ADARSH
          P.S.- BAKALIA
          DIST.- KARBI ANGLONG
          ASSAM
          PIN- 782482.
         (BEING MINOR
          REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
                                                        Page No.# 2/4

3:RAHUL TERANG
S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG

VILL.- BAHANI ADARSH
 P.S.- BAKALIA
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782482.
(BEING MINOR
 REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
 4:SEMAS TERANG
S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG
 VILL.- BAHANI ADARSH
 P.S.- BAKALIA
 DIST.- KARBI ANGLONG
 ASSAM, PIN- 782482.
(BEING MINOR REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT
NO. 1).
 5:NIJORA @ NIJOR KOCH GUPTA
W/O MADAN GUPTA
 R/O NEAR PETROL PUMP
 BAKALIA BAKALIAGHAT
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782482.
 6:CHANDRA TERANG
S/O LATE SING TERANG
 R/O BAHANI ADARSHA
 P.S.- BAKALIA
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782482.
 ------------
 Advocate for : MR. R GOSWAMI
Advocate for : appearing for BASAPI HANSEPI AND 5 ORS.



         Linked Case :   Case No. : MACApp./354/2024

SBI GENERAL INSURANCE COMPANY LTD.
JUCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA ROAD,
ANDHERI (EAST), MUMBAI- 400069 REGIONAL OFFICE AT 4TH FLOOR, B
BLOCK, APPEJAY HOUSE, 15 PARK STREET, KOLKATA- 700016 AND
BRANCH OFFICE AT 2ND FLOOR, LAKSHMI DARSHAN BUILDING,
OPPOSITE BORA SERVICE, G.S. ROAD, ULUBARI, GUWAHATI- 781007
(ASSAM).
                                                          Page No.# 3/4



VERSUS

BASAPI HANSEPI AND 5 ORS.
W/O LATE SANJEEB @ SAJIB @ SONJIT TERANG,
VILL.- BAHANI ADARSH, P.S.- BAKALIA, DIST.- KARBI ANGLONG, ASSAM,
PIN- 782482.

2:BISWAJIT TERANG
 S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG

VILL.- BAHANI ADARSH
 P.S.- BAKALIA
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782482.
(BEING MINOR
 REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).

3:RAHUL TERANG
 S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG

VILL.- BAHANI ADARSH
 P.S.- BAKALIA
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782482.
(BEING MINOR
 REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).

4:SEMAS TERANG
 S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG

VILL.- BAHANI ADARSH
 P.S.- BAKALIA
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782482.
(BEING MINOR
 REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).

5:NIJORA @ NIJOR KOCH GUPTA
W/O MADAN GUPTA

R/O NEAR PETROL PUMP
BAKALIA BAKALIAGHAT
DIST.- KARBI ANGLONG
                                                                       Page No.# 4/4

             ASSAM
             PIN- 782482.

            6:CHANDRA TERANG
             S/O LATE SING TERANG

            R/O BAHANI ADARSHA
            P.S.- BAKALIA
            DIST.- KARBI ANGLONG
            ASSAM
            PIN- 782482

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 24.07.2024

Heard Mr. R. Goswami, the learned counsel appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and award dated 04.05.2024 passed by the learned MACT, Kamrup(M) in MAC Case. No.2472/2019 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

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