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Sk. Reaz Uddin vs Smti. Gayatri Bhottacharjya
2024 Latest Caselaw 5030 Gua

Citation : 2024 Latest Caselaw 5030 Gua
Judgement Date : 22 July, 2024

Gauhati High Court

Sk. Reaz Uddin vs Smti. Gayatri Bhottacharjya on 22 July, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                            Page No.# 1/2

GAHC010136462024




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : Cont.Cas(C)/358/2024

           SK. REAZ UDDIN
           S/O LATE AKTAR HUSSAIN, R/O M CO. ROAD, WARD NO. 12, P.O., P.S. AND
           DIST- DHUBRI, ASSAM



           VERSUS

           SMTI. GAYATRI BHOTTACHARJYA
           THE CHIEF ENGINEER, (PHE), ASSAM, HENGRABARI, GUWAHATI-36



            For the Petitioner(s)           : Mr. A. Rahman, Advocate

            For the Respondent(s)           : Mr. R. R. Gogoi, Standing Counsel




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                        ORDER

Date : 22.07.2024

Mr. R. R. Gogoi, the learned Standing counsel for the PHE Department submits that he would obtain instructions as to whether the Petitioner's entitlement has been considered in terms with the judgment of the Full Bench of this Court in the case of Tamsher Ali and Others Vs. State of Assam and others Page No.# 2/2

reported in 2008 (4) GLT 1.

2. List the matter again on 26.07.2024.

JUDGE

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