Page No.# 1/4 vs Page No.# 2/4
2024 Latest Caselaw 5023 Gua

Gauhati High Court

Page No.# 1/4 vs Page No.# 2/4 on 22 July, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                            Page No.# 1/4

GAHC010063242024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2144/2024


         MOYNA RAM DAS AND 4 ORS.
         S/O LATE NIROD MOHAN DAS
         VILL.- MATIJURI
         P.S. AND DIST.- HAILAKANDI
         PIN- 788155.

         2: AKAL RAM DAS
         S/O LATE NIROD MOHAN DAS

         VILL.- MATIJURI
         P.S. AND DIST.- HAILAKANDI
         PIN- 788155.

         3: RAJU DAS
         S/O LATE MONI RAM DAS

         VILL.- MATIJURI
         P.S. AND DIST.- HAILAKANDI
         PIN- 788155.

         4: ATUL DAS
         S/O LATE MONI RAM DAS

         VILL.- MATIJURI
         P.S. AND DIST.- HAILAKANDI
         PIN- 788155.

         5: ANITA DAS
         S/O LATE MONIRAM DAS

         VILL.- MATIJURI
         P.S. AND DIST.- HAILAKANDI
         PIN- 788155.
         VERSUS
                                   Page No.# 2/4


ABIRAM DAS AND 10 ORS.
S/O LATE ADAR RAM DAS
VILL.- MATIJURI
P.S. AND DIST.- HAILAKANDI
PIN- 788155.

2:MINU RANI DAS
S/O LATE MANJU MOHAN DAS

VILL.- MATIJURI
P.S. AND DIST.- HAILAKANDI
PIN- 788155.
3:MAMON DAS
D/O LATE MANJU MOHAN DAS

VILL.- MATIJURI
P.S. AND DIST.- HAILAKANDI
PIN- 788155.
4:PINKI DAS
D/O LATE MANJU MOHAN DAS

VILL.- MATIJURI
P.S. AND DIST.- HAILAKANDI
PIN- 788155.
5:SUMIT DAS
S/O LATE MANJU MOHAN DAS

VILL.- MATIJURI
P.S. AND DIST.- HAILAKANDI
PIN- 788155.
6:SAMIR DAS
S/O LATE MANJU MOHAN DAS

VILL.- MATIJURI
P.S. AND DIST.- HAILAKANDI
PIN- 788155.
7:AMIT DAS
D/O LATE MANJU MOHAN DAS

VILL.- MATIJURI
P.S. AND DIST.- HAILAKANDI
PIN- 788155.
8:HIMANGSHU DAS
S/O NOT KNOWN

R/O HAILAKANDI TOWN WARD NO. 11
P.S. AND DIST.- HAILAKANDI
                                                                   Page No.# 3/4

         PIN- 788151.
         9:SUDHIR DAS @ PACHU DAS
         S/O NOBAKUMAR DAS

         VILL.- MATIJURI (KAZIRKUNA)
         P.S. AND DIST.- HAILAKANDI
         PIN- 788155.
         10:RAJAN DAS
         S/O LATE CHANDAN DAS

         VILL.- MATIJURI (KAZIRKUNA)
         P.S. AND DIST.- HAILAKANDI
         PIN- 788155.
         11:SONDYA RANI DAS
         W/O LATE CHANDAN DAS

         VILL.- MATIJURI (KAZIRKUNA)
         P.S. AND DIST.- HAILAKANDI
         PIN- 788155.
         ------------
         Advocate for : MR. S K GHOSH
         Advocate for : appearing for ABIRAM DAS AND 10 ORS.




                               BEFORE
              HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

Date : 22.07.2024 Heard Mr. S. K. Ghosh, learned counsel for the applicants.

Since the connected regular second appeal is admitted for hearing, the Judgment and Decree dated 12.12.2023 passed by the learned Civil Judge (Senior Division), Hailakandi in Title Appeal No.11/2023 allowing the appeal partly by modifying the judgment and decree dated 03.03.2023 and 18.03.2023 respectively passed by the learned Munsiff No.2, Hailakandi in Title Suit Page No.# 4/4

No.100/2020 shall remain stayed till disposal of the appeal.

Accordingly the I.A. stands disposed of.

JUDGE

Comparing Assistant