Citation : 2024 Latest Caselaw 5022 Gua
Judgement Date : 22 July, 2024
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GAHC010172942023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/2329/2023
MAHAPRABHU SUKRESWAR DEVALAYA PARICHALANA SAMITTEE
REPRESENTED BY ITS SECRETARY
HAVING ITS OFFICE AT SUKRESWAR DEVALAYA
PANBAZAR
GUWAHATI 781001
2: THE SECRETARY
MAHAPRABHU SUKRESWAR DEVALAYA PARICHALANA SAMITTEE
SUKRESWAR DEVALAYA
PANBAZAR
GUWAHATI 781001
VERSUS
HARESWAR DEVA SARMA AND 9 ORS
S/O LATE PUSPA NATH SARMA
RESIDENT OF SRIMANTAPUR
GUWAHATI 781034
KAMRUP M ASSAM
2:SRI RABINDRA NATH DEVASARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF KAHILIPARA
SHANTINAGAR GUWAHATI 781019
KAMRUP M ASSAM
3:SRI BHUPENDRA NATH DEVASARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF BHETAPARA CHARIALI
BELTOLA
GUWAHATI 781028
KAMRUP M ASSAM
4:SRI HOMESWAR SARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
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ASSAM 781375
5:SRI TIKENDRA NATH SARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
6:SRI GAJENDRA NATH SARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
7:SRI MUNINDRA NATH SARMA
S/O LATE KALIKANTA SARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
8:SRI GOKUL CHANDRA SARMA
S/O LATE BANI KANTA DEV SARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
9:SRI SUKUL SARMA @ PRANJAL SARMA
S/O LATE BANI KANTA DEV SARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
10:SRI JYOTINDRA NATH SARMA
S/O ACHYUTANANDA SARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
------------
Advocate for : MR. A DHAR
Advocate for : appearing for HARESWAR DEVA SARMA AND 9 ORS
in Case No. : RSA/133/2023
MAHAPRABHU SUKRESWAR DEVALAYA PARICHALANA SAMITTEE
REPRESENTED BY ITS SECRETARY, HAVING ITS OFFICE AT SUKRESWAR
DEVALAYA, PANBAZAR, GUWAHATI 781001
2: THE SECRETARY
MAHAPRABHU SUKRESWAR DEVALAYA PARICHALANA SAMITTEE
SUKRESWAR DEVALAYA
PANBAZAR
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GUWAHATI 78100
VERSUS
HARESWAR DEVA SARMA AND 9 ORS.
S/O LATE PUSPA NATH SARMA,
RESIDENT OF SRIMANTAPUR,
GUWAHATI 781034, KAMRUP M ASSAM
2:SRI RABINDRA NATH DEVASARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF KAHILIPARA
SHANTINAGAR GUWAHATI 781019
KAMRUP M ASSAM
3:SRI BHUPENDRA NATH DEVASARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF BHETAPARA CHARIALI
BELTOLA
GUWAHATI 781028
KAMRUP M ASSAM
4:SRI HOMESWAR SARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
5:SRI TIKENDRA NATH SARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
6:SRI GAJENDRA NATH SARMA
S/O LATE BALOBHADRA DEVASARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
7:SRI MUNINDRA NATH SARMA
S/O LATE KALIKANTA SARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
8:SRI GOKUL CHANDRA SARMA
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S/O LATE BANI KANTA DEV SARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
9:SRI SUKUL SARMA @ PRANJAL SARMA
S/O LATE BANI KANTA DEV SARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 781375
10:SRI JYOTINDRA NATH SARMA
S/O ACHYUTANANDA SARMA
RESIDENT OF VILLAGE AND PO BONGAON
PS BARPETA
ASSAM 78137
Advocate for the Petitioner : MR. A DHAR
Advocate for the Respondent : MR. R K BHUYAN (R-1,2,3,4 TO 9)
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 22.07.2024
Heard Mr.A. Dhar, the learned counsel appearing for the applicant as well as Mr. A. Singha, the learned counsel appearing for the respondent Nos. 1 to 9.
Service of notice upon the respondent No. 10 is also complete.
Since the connected regular appeal has been submitted for hearing, the judgment and order 09.05.2023 and the decree dated 18.05.2023 passed by the learned Civil Judge (Senior Division) No. 1, Kamrup (M) at Guwahati in Title Appeal No. 88/2015 shall remain stayed till disposal of the appeal.
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The IA stands disposed of.
JUDGE
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