Page No.# 1/2 vs The State Of Assam And Anr
2024 Latest Caselaw 4846 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 15 July, 2024

                                                                          Page No.# 1/2

GAHC010255732023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Pet./1213/2023

            NURUL HAQUE AND ANR
            S/O LATE ISMAIL ALI
            R/O VILL- DIMRUPAR, P.S. AND DIST. HOJAI, ASSAM, PIN-782435

            2: AHSANUL HOQUE
             S/O NURUL HOQUE
            R/O VILL- DIMRUPAR

            P.S. AND DIST. HOJAI
            ASSAM

            PIN-78243

            VERSUS

            THE STATE OF ASSAM AND ANR
            TO BE REP. BY THE PP, ASSAM

            2:DEBASIS KAR
             S/O LATE HIMANSHU KR.
            R/O SINGARI BASTI

            MATIKHOLA
            P.S. AND DIST. HOJAI
            ASSAM
            PIN-78243

Advocate for the Petitioner   : MR. K A MAZUMDER

Advocate for the Respondent : PP, ASSAM
                                                                     Page No.# 2/2




                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                    ORDER

Date : 20.06.2024

Heard Mr. K. A. Mazumder, learned counsel for the petitioner. Also heard Ms. S. Jahan, learned Additional Public Prosecutor for the State respondent as well as Mr. M. K. Brown, learned Amicus Curiae representing the informant.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant