3Rd Floor vs Musstt Najima Begum And 4 Ors
2024 Latest Caselaw 4843 Gua

Gauhati High Court

3Rd Floor vs Musstt Najima Begum And 4 Ors on 15 July, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                 Page No.# 1/3

GAHC010120322024




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

         I.A.(Civil)/2012/2024

         SHRIRAM GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS CORPORATE OFFICE AT E-8
         EPIP
         RIICO INDUSTRIAL AREA
         SITAPURA
         JAIPUR
         RAJASTHAN
         INDIA PIN- 302022 AND ONE OF THE BRANCH OFFICES AT B.R. ARCADE
         3RD FLOOR
         OPPOSITE TO PRIYA PALACE HOTEL
         21
         JANAPATH
         ULUBARI
         GUWAHATI- 781007
         KAMRUP.


          VERSUS

         MUSSTT NAJIMA BEGUM AND 4 ORS.
         W/O LATE SAFIQUL ISLAM
         R/O TEKELIPUTA
         P.O. AND P.S.- SAMAGURI
         DIST.- NAGAON
         ASSAM
         PIN- 782140.

         2:NAZMUL HAQUE
         S/O LATE SAFIQUL ISLAM

         R/O TEKELIPUTA
         P.O. AND P.S.- SAMAGURI
         DIST.- NAGAON
         ASSAM
                                                                                Page No.# 2/3

             PIN- 782140.
             3:NAZIRUL ISLAM
             S/O LATE SAFIQUL ISLAM

             R/O TEKELIPUTA
             P.O. AND P.S.- SAMAGURI
             DIST.- NAGAON
             ASSAM
             PIN- 782140.
             4:MUSKIBUL HOQUE
             S/O LATE SAFIQUL ISLAM

             R/O TEKELIPUTA
             P.O. AND P.S.- SAMAGURI
             DIST.- NAGAON
             ASSAM
             PIN- 782140.
             5:SAMALA KHATUN
             W/O LATE NURULL ISLAM

             R/O TEKELIPUTA
             P.O. AND P.S.- SAMAGURI
             DIST.- NAGAON
             ASSAM
             PIN- 782140.
             ------------
             Advocate for : MR. A J SAIKIA
             Advocate for : appearing for MUSSTT NAJIMA BEGUM AND 4 ORS.



                                       :: BEFORE ::
                    HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       O R D E R

15.07.2024

Heard Mr. A.J. Saikia, learned counsel appearing for the applicant/Insurance Company.

Since the connected MAC Appeal has been admitted for hearing, the judgment and order dated 14.03.2024 passed by the learned Member, Motor Accident Claims Tribunal, Page No.# 3/3

Nagaon, Assam in MAC Case No.41 of 2021, shall remain stayed subject to deposit of Rs.4,000,00/- (Rupees Four Lakhs) in the Registry of this Court within next 4(four) weeks.

The Interlocutory Application is disposed of.

JUDGE

Comparing Assistant