Gauhati High Court
Page No.# 1/5 vs Rupashri Sinha @ Rupashri Singha And 5 ... on 15 July, 2024
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/5
GAHC010203902023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/1740/2024
THE ORIENTAL INSURANCE CO. LTD
A COMPANY REGISTERED UNDER THE COMPANIES ACT
1956. REP. BY ITS REGIONAL MANAGER
ULUBARI
ITS REGIONAL MANAGER
ULUBARI
GUWAHATI- 7
DIST.- KAMRUP
ASSAM.
VERSUS
RUPASHRI SINHA @ RUPASHRI SINGHA AND 5 ORS. H
W/O LATE NIRANJAN SINHA @ NIRANJAN SINGHA
VILL.- T/A POLICE QUARTER
DURGAPALLY
P.O.- GHUNGOOR
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788014. PERMANENT ADDRESS- VILL.- RUPATGRAM
P.S.- RATABARI
DIST.- KARIMGANJ
ASSAM.
2:NEHA SINHA
D/O LATE NIRANJAN SINHA @ NIRANJAN SINGHA
VILL.- T/A POLICE QUARTER
DURGAPALLY
P.O.- GHUNGOOR
P.S.- SILCHAR
DIST.- CACHAR
Page No.# 2/5
ASSAM
PIN- 788014.
PERMANENT ADDRESS- VILL.- RUPATGRAM
P.S.- RATABARI
DIST.- KARIMGANJ
ASSAM.
3:RUHAN SINHA
S/O LATE NIRANJAN SINHA @ NIRANJAN SINGHA
VILL.- T/A POLICE QUARTER
DURGAPALLY
P.O.- GHUNGOOR
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788014.
PERMANENT ADDRESS- VILL.- RUPATGRAM
P.S.- RATABARI
DIST.- KARIMGANJ
ASSAM.
(BEING MINOR
REP. BY RESPONDENT NO. 1).
4:RUPOM SINHA
S/O LATE NIRANJAN SINHA @ NIRANJAN SINGHA
VILL.- T/A POLICE QUARTER
DURGAPALLY
P.O.- GHUNGOOR
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788014.
PERMANENT ADDRESS- VILL.- RUPATGRAM
P.S.- RATABARI
DIST.- KARIMGANJ
ASSAM.
(BEING MINOR
REP. BY RESPONDENT NO. 1).
5:MONIR UDDIN CHOUDHURY
S/O LATE FOJIJUR RAHMAN CHOUDHURY
VILL.- KAJIDAHAR PART- III
P.O.- BOALIJUR
P.S.- SONAI
DIST.- CACHAR
ASSAM.
6:TAZIM UDDIN BARBHUIYA
S/O LATE NOOR UDDIN BARBHUIYA
Page No.# 3/5
R/O DUDPATIL
KORILPAR PART- IV
HATICHERRA
P.S.- SILCHAR
DIST.- CACHAR
ASSAM.
------------
Advocate for : MR. S K GOSWAMI
Advocate for : MR. L R MAZUMDER appearing for RUPASHRI SINHA @
RUPASHRI SINGHA AND 5 ORS. H
in Case No. : MACApp./268/2024
THE ORIENTAL INSURANCE CO. LTD
A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956. REP. BY
ITS REGIONAL MANAGER, ULUBARI, ITS REGIONAL MANAGER,
ULUBARI, GUWAHATI- 7, DIST.- KAMRUP, ASSAM.
VERSUS
RUPASHRI SINHA @ RUPASHRI SINGHA AND 5 ORS. H
W/O LATE NIRANJAN SINHA @ NIRANJAN SINGHA, VILL.- T/A POLICE
QUARTER, DURGAPALLY, P.O.- GHUNGOOR, P.S.- SILCHAR, DIST.-
CACHAR, ASSAM, PIN- 788014. PERMANENT ADDRESS- VILL.-
RUPATGRAM, P.S.- RATABARI, DIST.- KARIMGANJ, ASSAM.
2:NEHA SINHA
D/O LATE NIRANJAN SINHA @ NIRANJAN SINGHA
VILL.- T/A POLICE QUARTER
DURGAPALLY
P.O.- GHUNGOOR
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788014.
PERMANENT ADDRESS- VILL.- RUPATGRAM
P.S.- RATABARI
DIST.- KARIMGANJ
ASSAM.
3:RUHAN SINHA
S/O LATE NIRANJAN SINHA @ NIRANJAN SINGHA
Page No.# 4/5
VILL.- T/A POLICE QUARTER
DURGAPALLY
P.O.- GHUNGOOR
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788014.
PERMANENT ADDRESS- VILL.- RUPATGRAM
P.S.- RATABARI
DIST.- KARIMGANJ
ASSAM.
(BEING MINOR
REP. BY RESPONDENT NO. 1).
4:RUPOM SINHA
S/O LATE NIRANJAN SINHA @ NIRANJAN SINGHA
VILL.- T/A POLICE QUARTER
DURGAPALLY
P.O.- GHUNGOOR
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788014.
PERMANENT ADDRESS- VILL.- RUPATGRAM
P.S.- RATABARI
DIST.- KARIMGANJ
ASSAM.
(BEING MINOR
REP. BY RESPONDENT NO. 1).
5:MONIR UDDIN CHOUDHURY
S/O LATE FOJIJUR RAHMAN CHOUDHURY
VILL.- KAJIDAHAR PART- III
P.O.- BOALIJUR
P.S.- SONAI
DIST.- CACHAR
ASSAM.
6:TAZIM UDDIN BARBHUIYA
S/O LATE NOOR UDDIN BARBHUIYA
R/O DUDPATIL
KORILPAR PART- IV
HATICHERRA
P.S.- SILCHAR
Page No.# 5/5
DIST.- CACHAR
ASSAM
Advocate for the Petitioner : MR. S K GOSWAMI
Advocate for the Respondent : MR. L R MAZUMDER
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 15.07.2024
Since the connected appeal has been admitted for hearing, the Judgment and Award
dated 11.04.2023 passed by the learned Member, MACT, Cachar at Silchar in MAC Case No.
436/2019 shall remain stayed till disposal of the appeal subject to deposit of Rs.2,69,018/- with
interest in the Registry of this Court within next 4 (four) weeks.
After deposit of the amount aforesaid, the Registry shall release the same to the
respondent/claimant nos. 1 to 4 on approach on proper identification.
The IA(C) stands disposed of.
JUDGE
Kkk
Comparing Assistant
