Citation : 2024 Latest Caselaw 4840 Gua
Judgement Date : 15 July, 2024
Page No.# 1/7
GAHC010053772024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/2013/2024
PRAHABAT CH BORDOLOI AND ANR
S/O MAHESWAR BORDOLOI @ GAHESWAR BORDOLOI
RESIDENT OF VILLAGE RAJAGAON
WARD NO. 5
PO AND MOUZA
MORIGAON
PS AND DIST MORIGAON
ASSAM
2: SRI MRINMOY JYOTI BORDOLOI
S/O PRABHAT CH. BORDOLOI
RESIDENT OF VILLAGE RAJAGAON
WARD NO. 5
PO AND MOUZA
MORIGAON
PS AND DIST MORIGAON
ASSAM
VERSUS
BANAMALA BORDOLOI AND 33 ORS
W/O LATE JITRADHAR MEDHI
RESIDENT OF VILLAGE MORIBUHAGAON
WARD NO. 6
PO AND MOUZA
MORIGAON
PS AND DIST MORIGAON
ASSAM
2:SRI BISWAJIT MEDHI
S/O LATE JITRADHAR MEDHI
RESIDENT OF VILLAGE MORIBUHAGAON
Page No.# 2/7
WARD NO. 6
PO AND MOUZA
MORIGAON
PS AND DIST MORIGAON
ASSAM
3:MISS DIMPI MEDHI
D/O LATE JITRADHAR MEDHI
RESIDENT OF VILLAGE MORIBUHAGAON
WARD NO. 6
PO AND MOUZA
MORIGAON
PS AND DIST MORIGAON
ASSAM
4:SRI TEPU LALUNG
S/O LATE SARUNATH
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6
PO AND MOUZA
MORIGAON
PS AND DIST MORIGAON
ASSAM
5:ON THE DEATH OF KALU LALUNG
HIS LEGAL HEIRS SMTI. BIDYA BORDOLOI
W/O LATE KALU LALUNG
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6
PO AND MOUZA
MORIGAON
PS AND DIST MORIGAON
ASSAM
6:SRI DURGESWAR BORDOLOI
S/O LATE KALU LALUNG
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6
PO AND MOUZA
MORIGAON
PS AND DIST MORIGAON
ASSAM
7:SRI BIJIT BORDOLOI
S/O LATE KALU LALUNG
RESIDENT OF VILLAGE NA BHETI
Page No.# 3/7
WARD NO. 6
PO AND MOUZA
MORIGAON
PS AND DIST MORIGAON
ASSAM
8:ON THE DEATH OF DILIP BORDOLOI
HIS LEGAL HEIRS
SMTI. BASANTI BORDOLOI
W/O LATE DILIP BORDOLOI
RESIDENT OF VILLAGE MARAKOLONG
PO DOMAL
PS MORIGAON
MOUZA TETELIA
DIST MORIGAON
ASSAM
9:SMTI. JUGEMAI BORDOLOI
W/O LATE DILIP BORDOLOI
RESIDENT OF VILLAGE MARAKOLONG
PO DOMAL
PS MORIGAON
MOUZA TETELIA
DIST MORIGAON
ASSAM
10:SRI PANKAJ BORDOLOI
S/O LATE DILIP BORDOLOI
RESIDENT OF VILLAGE MARAKOLONG
PO DOMAL
PS MORIGAON
MOUZA TETELIA
DIST MORIGAON
ASSAM
11:SRI PASANTA BORDOLOI
S/O LATE DILIP BORDOLOI
RESIDENT OF VILLAGE MARAKOLONG
PO DOMAL
PS MORIGAON
MOUZA TETELIA
DIST MORIGAON
ASSAM
12:SRI DIPJYOTI BORDOLOI
S/O LATE DILIP BORDOLOI
RESIDENT OF VILLAGE MARAKOLONG
PO DOMAL
PS MORIGAON
MOUZA TETELIA
DIST MORIGAON
ASSAM
13:SRI PRANAB BORDOLOI
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S/O LATE DILIP BORDOLOI
RESIDENT OF VILLAGE MARAKOLONG
PO DOMAL
PS MORIGAON
MOUZA TETELIA
DIST MORIGAON
ASSAM
14:SRI DIHINGIA BORDOLOI
S/O LATE DILIP BORDOLOI
RESIDENT OF VILLAGE MARAKOLONG
PO DOMAL
PS MORIGAON
MOUZA TETELIA
DIST MORIGAON
ASSAM
15:SRI TUN BORDOLOI
S/O LATE DILIP BORDOLOI
RESIDENT OF VILLAGE MARAKOLONG
PO DOMAL
PS MORIGAON
MOUZA TETELIA
DIST MORIGAON
ASSAM
16:SRI BIKUDAR BORDOLOI
S/O LUDUR LALUNG
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6 PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
17:SRI RAJEN BORDOLOI
S/O LATE KANDURA BORDOLOI @ KANDA
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6 PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
18:SMTI. ILLA BORDOLOI
D/O LATE KANDURA BORDOLOI
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6 PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
19:SMTI RITA BORDOLOI
D/O LATE KANDURA BORDOLOI
RESIDENT OF VILLAGE NA BHETI
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WARD NO. 6 PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
20:SRI INDRESWAR MEDHI
S/O LATE RUDRA SING MEDHI
RESIDENT OF VILLAGE POLICE COLONY
MORIGAON TOWN
PO AND PS AND MOUZA MORIGAON DIST MORIGAON
ASSAM
21:SRI SOMESWAR BORDOLOI
S/O LATE GUNARAM BORDOLOI
RESIDENT OF VILLAGE SANKARDEV NAGAR
WARD NO. 5
PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
22:SRI DHANIRAM KONWAR
S/O LATE HARAKANTA KONWAR
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6
PO AND PS AND MOUZA AND DIST MORIGAON
ASSAM
23:SRI DHRMA PRASAD BORO
S/O SONA RAM BORO
RESIDENT OF VILLAGE AND PO RAJAMAYONG
PS AND MOUZA MAYONG
DIST MORIGAON ASSAM
NEW WORKING AT EMBARKMENT AND DAMP OFFICE
MORIGAON
PO AND DIST MORIGAON
ASSAM
24:SRI NRIPEN BORMAN
S/O SRI NABADIP BORMAN
RESIDENT OF VILLAGE RAJAGAON (BIHARI PATTY) WARD NO. 5
PO AND PS MORIGAON
MOUZA AND DIST MORIGAON
ASSAM
25:SRI BAPAN CH. PANDIT
S/O SADHAN PANDIT
RESIDENT OF VILLAGE RAJAGAON (BIHARI PATTY) WARD NO. 5
PO AND PS MORIGAON
MOUZA AND DIST MORIGAON
Page No.# 6/7
ASSAM
26:SRI DHARMENDRA KONWAR NATH
S/O SRI LAKHIDHAR NATH
RESIDENT OF VILLAGE RAJAGAON (BIHARI PATTY) WARD NO. 5
PO AND PS MORIGAON
MOUZA AND DIST MORIGAON
ASSAM
27:SRI KAMAL SHARMA
S/O LATE PARAMESWAR SHARMA
RESIDENT OF VILLAGE RAJAGAON (BIHARI PATTY) WARD NO. 5
PO AND PS MORIGAON
MOUZA AND DIST MORIGAON
ASSAM
28:SMTI RANU BORTHAKUR @ RANI
D/O LATE GIRISH BORTHAKUR
RESIDENT OF VILLAGE ERAGAON
WARD NO. 6
PO AND PS AND MOUZA MORIGAON
AND DIST MORIGAON
ASSAM
29:ON THE DEATH OF GANESH BORDOLOI
HIS LEGAL HEIRS SMTI ANU BORDOLOI
W/O LATE GANESH BORDOLOI
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6
PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
30:SRI RAKESH BORDOLOI
S/O LATE GANESH BORDOLOI
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6
PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
31:SRI BHASKAR BORDOLOI
S/O LATE GANESH BORDOLOI
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6
PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
32:SRI BAPI BORDOLOI
S/O LATE GANESH BORDOLOI
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RESIDENT OF VILLAGE NA BHETI
WARD NO. 6
PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
33:SRI BIKUDAR BORDOLOI
S/O LATE GANESH BORDOLOI
RESIDENT OF VILLAGE NA BHETI
WARD NO. 6
PO AND PS AND MOUZA MORIGAON
DIST MORIGAON
ASSAM
------------
Advocate for : MR. D MOZUMDER
Advocate for : appearing for BANAMALA BORDOLOI AND 33 ORS
:: BEFORE ::
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
O R D E R
15.07.2024
Heard Mr. D. Mozumder, learned senior counsel assisted by Mr. D. Mazumdar, learned counsel appearing for the applicants.
Since the connected Regular Second Appeal has been admitted for hearing, the judgment and decree dated 14.12.2023 passed by the learned Civil Judge (Sr. Div.), Morigaon, Assam in Title Appeal No.02/2020 affirming the judgment and decree dated 21.11.2019 passed in T.S. No.69/2011 by the learned Munsiff No.1, Morigaon, Assam, shall remain stayed till disposal of the appeal.
The Interlocutory Application is disposed of.
JUDGE
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