Aradhana Roy vs The State Of Assam And 8 Ors
2024 Latest Caselaw 4833 Gua

Gauhati High Court

Aradhana Roy vs The State Of Assam And 8 Ors on 15 July, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                 Page No.# 1/3

GAHC010283562023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : CRP/72/2024

         ARADHANA ROY
         W/O ASHOK KUMAR ROY, VILL- NISKAR, P.S.-KATLICHERRA, DIST-
         HAILAKANDI (ASSAM)



         VERSUS

         THE STATE OF ASSAM AND 8 ORS
         REPRESENTED BY THE DEPUTY COMMISSIONER/COLLECTOR,
         HAILAKANDI, DIST- HAILAKANDI (ASSAM), PIN-788151

         2:THE DEPUTY COMMISSIONER
          HAILAKANDI
          DIST- HAILAKANDI (ASSAM)
          PIN-788151

         3:THE SUB-DIVISIONAL OFFICER (CIVIL)
          KATLICHERRA
          P.O.-KATLICHERRA
          DIST- HAILAKANDI (ASSAM)
          PIN-788163

         4:THE ASSISTANT SETTLEMENT OFFICER
          KATLICHERRA
          P.O.-KATLICHERRA
          DIST- HAILAKANDI (ASSAM)
          PIN-788163

         5:THE CIRCLE OFFICER
          KATLICHERRA
          P.O.-KATLICHERRA
          DIST- HAILAKANDI (ASSAM)
          PIN-788163
                                                                                Page No.# 2/3


            6:MUNNA PAUL
             S/O LATE BHANU CHANDRA PAUL
            VILL- RAMPUR
             P.S.-KATLICHERRA
             P.O.-KATLICHERRA
             DIST- HAILAKANDI (ASSAM)
             PIN-788161

            7:NAKUL SUTRADHAR
             S/O LATE BAISNAB CHANDRA SUTRADHAR
            VILL- ALOICHERRA PART-IV
             P.S.-KATLICHERRA
             P.O.-KATLICHERRA
             DIST- HAILAKANDI (ASSAM)
             PIN-788161

            8:BIKI PAUL
             S/O LATE PREMANANDA PAUL
            VILL- ALOICHERRA PART-IV
             P.S.-KATLICHERRA
             P.O.-KATLICHERRA
             DIST- HAILAKANDI (ASSAM)
             PIN-788161

            9:TRIBHUBAN KANU
             S/O LATE NANDA PRASAD KANU
            VILL- NISKAR
             P.S.-KATLICHERRA
             P.O.-KATLICHERRA
             DIST- HAILAKANDI (ASSAM)
             PIN-78816

Advocate for the Petitioner   : MS. R CHOUDHURY

Advocate for the Respondent : GA, ASSAM




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 15.07.2024

Heard Ms. R Choudhury, learned counsel for the petitioner as well as Ms. D D Barman, Page No.# 3/3

learned Additional Senior Government Advocate, Assam for respondent nos. 1 to 5.

Issue Notice.

No formal notice need be issued on the respondent nos. 1 to 5 as because Ms. Barman has accepted notice on behalf of the said respondents. However, extra copy of the petition be furnished.

Petitioner shall take steps for service of notice on the respondent nos. 6 to 9 by registered post with A/D and other usual process.

List after four weeks.

Till returnable date, the Judgment and Decree dated 14.09.2023 passed by the learned Additional District Judge, Hailakandi in Title Appeal No. 02/2022 shall remain stayed.

JUDGE

Kkk

Comparing Assistant