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Page No.# 1/5 vs The Union Of India And 3 Ors
2024 Latest Caselaw 4828 Gua

Citation : 2024 Latest Caselaw 4828 Gua
Judgement Date : 15 July, 2024

Gauhati High Court

Page No.# 1/5 vs The Union Of India And 3 Ors on 15 July, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                               Page No.# 1/5

GAHC010215032021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/7052/2021

         KARTIK KUMAR YADAV AND 20 ORS.
         S/O- RAMDHARI YADAV, WORKING AS WELDER, R/O- TEZPUR
         HATIPILKHANA, WARD NO. 6, P.O. TEZPUR, PIN- 784001.

         2: JOON MANI KALITA
         WORKING AS WELDER
          SO- LATE NITYANANDA KALITA
         VILL.- B.P. TINIALI
         TEZPUR
          PIN- 784154.

         3: KUSHESWAR BORO
         WORKING AS OTRP
          S/O- LATE JAGANATH BORO
         VILL.- GUTI BOARAH CHUBURI
          P.O. BINDUKURI
         TEZPUR
          PIN- 784520.

         4: TARUN KUMAR NANDI
         WORKING AS TELEPHONE OPERATOR
          S/O- LATE MAKHANLAL NANDI
         WARD NO. 2
         TEZPUR
          PIN- 784001.

         5: BABUL PAUL
         WORKING AS WELDER
          S/O- LATE SUBAL PAUL
         TEZPUR LALMATI
          P.O. HAZARAPAR
          PIN- 784001.

         6: MD. OHED ALI
                                       Page No.# 2/5

CRANE OPERATOR
S/O- LATE ATTAR ALI
VILL.- BASERIA MUSLIM GAON
TEZPUR
PIN- 784150.

7: MRIDUL BORA
WORKING AS ELECTRICIAN
 S/O- LATE GURADHAR BOARAH
VILL.- BESERAI KANAY BOARAH CHUBURI
TEZPUR
 PIN- 784150.

8: TAPAN CHATTERJEE
WORKING AS VEHICLE MECHANIC
 S/O- LATE GOPAL CHETARJI
 RUBBER BAGAN
 LAND NO. 6
 INDERE NAGAR
 P.O. TEZPUR
 PIN- 784001.

9: BIREN SAIKIA
WORKING AS VEHICLE MECHANIC
 S/O- LATE BABUL SAIKIA
VILL.- DIPOTA
TEZPUR
 PIN- 784150.

10: DULAL CH. BORAH
WORKING AS VEHICLE MECHANIC
 S/O- LATE GHANASHYAM BORAH
VILL.- LIKHAKGAON
TEZPUR
 PIN- 784153.

11: KHAGEN NATH
WORKING AS WELDER
 S/O- LATE BHOGESWAR NATH
VILL.- KATAKI CHUBURI
TEZPUR
 PIN- 784153.

12: SANTOSH BORAH
WORKING IN ADMINISTRATIVE BRANCH
 S/O- LATE GHANA KANTA BORAH
VILL.- SOPORA CHUBURI KALITA GAON
 P.O. DIPOTA
                                     Page No.# 3/5

TEZPUR
PIN- 784150.

13: JIBAN BORAH
WORKING AS VEHICLE MECHANIC
 S/O- LATE SOMNATH BORAH
VILL.- SOPORA CHUBURI KALITA GAON
 P.O. DIPOTA
TEZPUR
 PIN- 784150.

14: BITTU DAS
WORKING IN ADMINISTRATIVE BRANCH
 S/O- BHOLA DAS
VILL.- BIHAGURI
TEZPUR
 PIN- 784153.

15: SANJOY DUTTA
WORKING IN ADMINISTRATION BRANCH
 S/O- LATE SACHIN DUTTA
 DARRANG COLLEGE ROAD
TEZPUR
 P.O. MAHABHAIRAB
 PIN- 784001.

16: MD. ARIF SAIKIA
WORKING IN ADMINISTRATIVE BRANCH
 S/O- LATE MUJIB SAIKIA
VILL.- BASERIA MUSLIM GAON
TEZPUR
 PIN- 784150.

17: MD. NAJMUL ALI
WORKING IN ADMINISTRATIVE BRANCH
 S/O- LATE SORAB ALI
VILL.- BASERIA MUSLIM GAON
 PIN- 784150.

18: BHABEN BAR KATAKI
WORKING AS VEHICLE MECHANIC
 S/O- LATE TARUN BAR KATAKI
VILL.- DA PARBATIA BAZAR CHUBURI
 PIN- 784150.

19: SHYAMANTA BORAH
WORKING IN ADMINISTRATIVE BRANCH
 S/O- SRI KHIROD BORAH
                                                                   Page No.# 4/5

             VILL.- BIHAGURI KALITA GAON NO. 1
             PIN- 784153.

            20: SAHADEV SUKLA BAIDYA
            WORKING IN ADMINISTRATIVE BRANCH
             S/O- NANI GOPAL SUKLA BAIDYA
             C/O- MRIDUL BORAH
            VILL.- BESERIA KANAY BORAH CHUBURI
             PIN- 784150.

            21: UTTAM BORAH
            WORKING IN ADMINISTRATIVE BRANCH
             S/O- LATE DEBESWAR BORAH
            VILL.- BASERIA
             PIN- 784150

            VERSUS

            THE UNION OF INDIA AND 3 ORS
            REP. THROUGH SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF
            DEFENCE SURFACE TRANSPORT, SOUTH BLOCK, NEW DELHI-110001

            2:THE DIRECTOR GENERAL
             BORDER ROADS ORGANISATION (GREF)
             KASHMIR HOUSE
             NEW DELHI-110003.

            3:THE CHIEF ENGINEER
             EASTERN BASE WORKSHOP (GREF)
             C/O- 99 APO
            TEZPUR
             PIN-931723.

            4:THE COMMANDANT
             EASTERN BASE WORKSHOP (GREF)
             C/O- 99 APO
            TEZPUR
             PIN- 931723

Advocate for the Petitioner   : MR M CHANDA

Advocate for the Respondent : ASSTT.S.G.I.
                                                                     Page No.# 5/5



                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                    ORDER

15-07-2024 Heard Shri M. Chanda, learned counsel for the petitioners. Also heard Shri P. S. Lahkar, learned CGC.

Shri Chanda, the learned counsel has submitted that though the relief claimed is for regularization and minimum pay scale alongwith temporary status, in view of certain judgments rendered on the issue, he would confine his claim only to the aspect of minimum pay scale and temporary status. Shri Lahkar, the learned CGC prays for some time to obtain instructions in this regard.

List after 3 (three) weeks.

JUDGE

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