Page No.# 1/3 vs Sangeeta Chowdhury
2024 Latest Caselaw 4805 Gua

Gauhati High Court

Page No.# 1/3 vs Sangeeta Chowdhury on 3 July, 2024

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                   Page No.# 1/3

GAHC010131572024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/1987/2024

            RINA BORA AND ANR.
            W/O LATE CHANDRA MOHAN BORA,
            R/O SOUTH HAIBARGAON, AT ROAD, KHUTIKOTIA, OPPOSITE STATE
            BANK OF INDIA, HAIBARGAON BRANCH, MOUZA- TOWN, P.S.- SADAR,
            DIST.- NAGAON, ASSAM, PIN- 783348.

            2: RAJ RITU BORA
             S/O LATE CHANDRA MOHAN BORA

            R/O SOUTH HAIBARGAON
            AT ROAD
            KHUTIKOTIA
            OPPOSITE STATE BANK OF INDIA
            HAIBARGAON BRANCH
            MOUZA- TOWN
            P.S.- SADAR
            DIST.- NAGAON
            ASSAM
            PIN- 783348

            VERSUS

            SANGEETA CHOWDHURY
            W/O SRI SANKARLAL CHOWDHURY,
            R/O LOWKHOWA ROAD, HAIBARGAON, MOUZA- TOWN, P.S.- SADAR,
            DIST.- NAGAON, ASSAM.



Advocate for the Petitioner   : MR. K K DEY

Advocate for the Respondent :
                                                     Page No.# 2/3




Linked Case :

RINA BORA AND ANR.



VERSUS

SANGEETA CHOWDHURY B



------------
Advocate for : MR V K BAROOAH
Advocate for : appearing for SANGEETA CHOWDHURY B
                                                                      Page No.# 3/3

                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

03.07.2024 Heard Mr. V.K. Baruah, learned counsel for the applicant.

This interlocutory application has been filed by the applicant praying for condonation of delay of two days in filing the second appeal against the Judgment and decree dated 03.05.2023 passed in T.A No. 2/2020 by the Court of learned Addl. District Judge No. 2, Nagaon.

Issue Notice, Returnable on 15.07.2024.

Steps on respondents be taken by registered post with A/D as well as usual course within a period of one week from today. Dasti is also permitted.

List on 15.07.2024.

JUDGE

Comparing Assistant