Oriental Insurance Company Ltd vs Mayez @ Moyez Uddin Ahmed And 2 Ors
2024 Latest Caselaw 98 Gua

Gauhati High Court

Oriental Insurance Company Ltd vs Mayez @ Moyez Uddin Ahmed And 2 Ors on 8 January, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                               Page No.# 1/2

GAHC010294712023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/21/2024
                                In MACApp./2/2024


         ORIENTAL INSURANCE COMPANY LTD
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI- 781007
          REP. BY THE DEPUTY MANAGER
          GAUHATI REGIONAL OFFICE
          ULUBARI, GUWAHATI- 781007.


          VERSUS

         MAYEZ @ MOYEZ UDDIN AHMED AND 2 ORS.
         S/O JOYNAL @ JAYNAL ABDIN
         VILL.- DEKACHANG, P.O.- DEKACHANG
         P.S.- BOKO, DIST.- KAMRUP, ASSAM
         PIN- 781136. PRESENT ADDRESS- C/O MONOWARA KHATUN
         R/O KATAHBARI
         P.O. AND P.S.- GARCHUK, DIST.- KAMRUP (M)
         ASSAM, PIN- 781035.

         2:TARANI DAS
         S/O SRI SUREN DAS,R/O HOUSE NO. 8
          KANAKLATA PATH, ADINGGIRI SANKAR DEV NAGAR
          MALIGAON, GUWAHATI, P.O.- MALIGAON
          DIST.- KAMRUP (M), ASSAM, PIN- 781011.

         3:MD. SYED ISMAIL HAQUE
         S/O MAKIB ALI
         VILL.- TAMULPUR
         P.O. AND P.S.- TAMULPUR
         DIST.- BAKSA, ASSAM
         PIN- 781367.
         ------------
                                                                        Page No.# 2/2

           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for MAYEZ @ MOYEZ UDDIN AHMED AND 2 ORS.




                                -B E F O R E -
             HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA


                                      ORDER

08.01.2024

Heard Mr. S.P. Sharma, learned counsel appearing for the applicant. Mr. A.R. Agarwal, learned counsel appearing appears for the opposite party No.1.

Since the connected appeal has been admitted for hearing, the operation of Judgment and Award dated 30.09.2023 passed by the learned Member, Motor Accident Claims Tribunal No.1, Kamrup (M), Guwahati in M.A.C. Case No.714/2020, shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount in the Registry of this Court by the applicant within next 4(four) weeks.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant