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Page No.# 1/3 vs The State Of Assam And 2 Ors
2024 Latest Caselaw 60 Gua

Citation : 2024 Latest Caselaw 60 Gua
Judgement Date : 5 January, 2024

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 2 Ors on 5 January, 2024

                                                                 Page No.# 1/3

GAHC010060072023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1615/2023

         BANJIT CHUTIA AND 9 ORS
         C/O- PREMADHAR CHUTIA, VILL AND P.O. CHAMARAJAN, P.S. DHEMAJI,
         DIST.- DHEMAJI, PIN- 787026

         2: RAMKRISHNA DHAMALA
          S/O- RISHINATH DHAMALA
         VILL- LAMABORGORAH
          P.O. CHIMEN MUKH, P.S. SILAPATHAR
          DIST.- DHEMAJI, 787059

         3: BHANITA TALUKDAR
          D/O- KANU RAM TALUKDAR
         VILL AND P.O. KALAG, P.S. NALBARI
          DIST.- NALBARI, 781351

         4: FAIZUR ALI
          S/O- MESER ALI
         VILL- HATISHALA PAM
          P.O. BHAURIYA BHITHA, P.S. CHHAYGAON
          DIST.- KAMRUP, 781136

         5: AMIT CHOUBEY
          S/O- AKHILESH CHOUBEY
         VILL AND P.O. NAHARKATIA
          P.S. NAHARKATIA, DIST.- DIBRUGARH
          786610

         6: NIKUMONI LASKAR
          D/O- BABUL CH LASKAR
         VILL AND P.O. NIZ NARI KALI
          P.S. KAMPUR, DIST.- NAGAON
          782426
                                                                        Page No.# 2/3

            7: MOUSUMI DEV
             D/O- DHARANI DEV, SONARI
            WARD NO.3, P.O. AND P.S. SONARI
             DIST.- CHARAEDEO, 785690

            8: DIPANWITA CHAKRABORTY
             D/O- SWAPAN KUMAR CHAKRABORTY
             R.K. MISSION ROAD, W/NO.-16
             P.O. BIDYAPRA, P.S. DHUBRI
             DIST.- DHUBRI, 783324

            9: SHANKU BHOWMICK
             S/O- DIPA BHOWMICK
            VILL- BHUYAN KHAT, P.O. BARHAT
             DIST.- CHARAIDEO, 785693

            10: ARUNIMA KAKATI
             D/O- JADU KAKATI
            VILL- GONDHMOW, P.S. SUALKUCHI
             DIST.- KAMRUP (R), 78110

            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            TO BE REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM,
            EDUCATION ELEMENTARY DEPTT., DISPUR, GHY-06, ASSAM

            2:THE DIRECTOR OF ELEMENTARY EDUCATION, ASSAM
             KAHILIPARA, GHY-1

            3:THE NATIONAL COUNCIL FOR TEACHER EDUCATION
             EASTERN REGIONAL OFFICE BHUBANESWAR, ORISSA
            TO BE REP. BY REGIONAL DIRECTOR
             EASTERN REGIONAL COMMITTEE, NCTE

            4:THE CENTRAL BOARD OF SECONDARY EDUCATION (CBSE)
             NEW DELHI, REPRESENTED BY ITS CHAIRPERSON

Advocate for the Petitioner   : MR A R BHUYAN

Advocate for the Respondent : SC, ELEM. EDU
                                                                      Page No.# 3/3


                               -B E F O R E -
           HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                   ORDER

05.01.2024

Heard Mr. A.R. Bhuyan, learned counsel for the petitioners. Also heard Mr. D. Saikia, learned Advocate General, Assam assisted by Mr. A. Phukan and Mr. P.K. Bora, learned Standing Counsel, Elementary Education Department for respondent Nos.1 and 2; Mr. I. Alom, learned Standing Counsel NCTE for respondent No.3 and Mrs. R. Borah, learned Standing Counsel, CBSE for respondent No.4.

Hearing concluded.

Judgment reserved.

JUDGE

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