Page No.# 1/3 vs Mariyam Begum @ Moriom Begum And 3 Ors
2024 Latest Caselaw 59 Gua

Gauhati High Court

Page No.# 1/3 vs Mariyam Begum @ Moriom Begum And 3 Ors on 5 January, 2024

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                   Page No.# 1/3

GAHC010294752023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./1/2024

         ORIENTAL INSURANCE COMPANY LTD
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI- 781007, REP. BY THE
         DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI-
         781007.



         VERSUS

         MARIYAM BEGUM @ MORIOM BEGUM AND 3 ORS.
         W/O JOYNAL ABDIN,
         VILL.- DEKACHANG, P.O.- DEKACHANG, P.S.- BOKO, DIST.- KAMRUP,
         ASSAM, PIN- 781136.
         PRESENT ADDRESS-
         C/O MONOWARA KHATUN,
         R/O KATAHBARI, P.O. AND P.S.- GARCHUK, DIST.- KAMRUP (M), ASSAM,
         PIN- 781035.

         2:JOYNAL ABDIN
          S/O LATE SOBAHAN ALI

         VILL.- DEKACHANG
         P.O.- DEKACHANG
         P.S.- BOKO
         DIST.- KAMRUP
         ASSAM
         PIN- 781136.
         PRESENT ADDRESS-
         C/O MONOWARA KHATUN

         R/O KATAHBARI
         P.O. AND P.S.- GARCHUK
         DIST.- KAMRUP (M)
                                                                      Page No.# 2/3

             ASSAM
             PIN- 781035.

             3:TARANI DAS
              S/O SRI SUREN DAS

             R/O HOUSE NO. 8
             KANAKLATA PATH
             ADINGGIRI SANKAR DEV NAGAR
             MALIGAON
             GUWAHATI
             P.O.- MALIGAON
             DIST.- KAMRUP (M)
             ASSAM
             PIN- 781011.

             4:MD. SYED ISMAIL HAQUE
              S/O MAKIB ALI

             VILL.- TAMULPUR
             P.O. AND P.S.- TAMULPUR
             DIST.- BAKSA
             ASSAM
             PIN- 781367

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                        ORDER

05.01.2024

Heard Ms. RD Mozumdar, learned counsel for the appellant.

This appeal under section 173 of the Motor Vehicles Act is against the judgment and award dated 30.09.2023 passed by the learned Member, Motor Accident Claims Tribunal No.1, Kamrup (Metro), Guwahati in MAC Case No.712/2020.

The appeal is admitted for hearing.

Page No.# 3/3

Call for the records.

Issue notice returnable on 21.02.2024.

The appellant shall take steps for service of notice on the respondents by usual process as well as by registered post within a period of 2(two) days from today.

Liberty is granted to the learned counsel for the appellant to collect the postal receipt number from the Registry so as to track service through the postal website of India Post and to submit the track report before the Registry prior to the next date fixed.

List the matter on 21.02.2024.

JUDGE

Comparing Assistant