Rudra Chandra Das vs The Vice Chancellor
2024 Latest Caselaw 432 Gua

Gauhati High Court

Rudra Chandra Das vs The Vice Chancellor on 25 January, 2024

                                                                Page No.# 1/2

GAHC010216452021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6962/2021

            RUDRA CHANDRA DAS
            S/O LATE ANANDA RAM DAS
            VILLAGE KUKURMARA, CHAIGAON, PS CHAIGAON, DIST KAMRUP,
            ASSAM 781134

            VERSUS

            THE VICE CHANCELLOR, GAUHATI UNIVERSITY AND 4 ORS
            GUWAHATI 14

            2:THE REGISTRAR
             GAUHATI UNIVERSITY
             GUWAHATI 14

            3:THE EXECUTIVE COUNCIL
             GAUHATI UNIVERSITY
             GUWAHATI 14

            4:THE TREASURER
             GAUHATI UNIVERSITY
             GUWAHATI 14

            5:THE SUPERINTENDENT
             ESTABLISHMENT BRANCH
             GAUHATI UNIVERSITY
             GUWAHATI 1

Advocate for the Petitioner   : MR F U BARBHUIYA

Advocate for the Respondent : SC, G U

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-B E F O R E -

HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

25.01.2024

Heard Mr. F.U. Barbhuiya, learned counsel for the petitioner. Also heard Mr. P.J. Phukan, learned Standing Counsel, Gauhati University.

Hearing concluded.

Judgment is reserved.

JUDGE

Comparing Assistant