WP(C)/3468/2012
2024 Latest Caselaw 431 Gua

Gauhati High Court

WP(C)/3468/2012 on 25 January, 2024

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GAHC010182722012




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3468/2012

            DR SHAKUNTALA LASKAR,
            C/O- SHRI DURLAV HAZARIKA,
            KONAPARA, AJARA,
            GHY- 17, ASSAM.

                      ---VERSUS----

            1. THE STATE OF ASSAM AND ORS
            REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR, GHY- 5.

            2:COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
             HIGHER EDUCATION TECHNICAL DEPTT.
             DISPUR, GHY- 5.

            3:ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM
             HIGHER EDUCATION TECHNICAL DEPTT.
             DISPUR, GHY- 5.

            4:DIRECTOR OF TECHNICAL EDUCATION, ASSAM
             KAHILIPARA, GHY- 19.

            5:PRINCIPAL
             JORHAT ENGINEERING COLLEGE,
             JORHAT- 7

Advocate for the Petitioner   : MR. A K BHATTACHARYYA

Advocate for the Respondent : GA, ASSAM

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-B E F O R E -

HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

25.01.2024

Heard Mr. A.K. Bhattacharyya, learned Senior Counsel assisted by Mr. S. Dutta, learned counsel for the petitioner. Also heard Mr. G. Pegu, learned counsel appearing for the respondent No.1 and Mr. K. Gogoi, learned Standing Counsel, Education (Higher) Department appearing for the respondent Nos.2, 3, 4 and 5.

Arguments have been heard.

Written arguments to this proceeding also have been submitted by the parties. The same are kept on record.

Judgment is reserved.

JUDGE

Comparing Assistant