Page No.# 1/3 vs The State Of Assam And 5 Ors
2024 Latest Caselaw 428 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 5 Ors on 25 January, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                              Page No.# 1/3

GAHC010150632023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

         Linked Case : WP(C)/4024/2023

         PURBANCHAL BUILDTECH PRIVATE LTD. AND ANR
         A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
         OFFICE AT HOUSE NO. 2
         SEWALI PATH
         FA AHMED NAGAR
         SIX MILE
         GUWAHATI-781022
         KAMRUP (M)
         ASSAM TO BE REPRESENTED BY ONE OF ITS AUTHORIZED DIRECTORS
         VIZ. MD. MATLEBUDDIN AHMED

         2: MD MATLEBUDDIN AHMED
         S/O GIAS UDDIN AHMED
          DIRECTOR
          PURBANCHAL BUILDTECH PRIVATE LIMITED
         A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
         OFFICE AT HOUSE NO. 2
          SEWALI PATH
          FA AHMED NAGAR
          SIX MILE
          GUWAHATI-781022
          KAMRUP (M)
         ASSAM
         VERSUS

         THE STATE OF ASSAM AND 5 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM
         PWD (NH WORKS)
         ASSAM
         DISPUR
         GUWAHATI-781006

         2:THE CHIEF ENGINEER
                                                    Page No.# 2/3

 PWD (NH WORKS)
ASSAM
CHANDMARI
 GUWAHATI-781003
ASSAM
 3:THE CHIEF ENGINEER
 PWD (BORDER ROADS)
ASSAM
CHANDMARI
 GUWAHATI-781003
ASSAM
 4:THE TECHNICAL BID EVALUATION COMMITTEE
REPRESENTED BY ITS CHAIRMAN
 CHIEF ENGINEER
 PWD (NH WORKS)
ASSAM
 GUWAHATI-781003
ASSAM
 5:MIDAS CONSTRUCTIONS
1B
 ROYAL SILVER TOWER
 LACHIT NAGAR MAIN ROAD
 NEXT TO BYELANE NO. 1
 ULUBARI
 GUWAHATI-781007
ASSAM
 6:JAICHAND LAL SINGHI
AMAZE TOWER
 4TH FLOOR
AT ROAD
 OPPOSITE PAN BAZAAR OVERBRIDGE
 BEAT NO. 14
 PALTAN BAZAAR
 GHY-1
ASSAM
 ------------
Advocate for : MR. U K NAIR
Advocate for : SC
 PWD appearing for THE STATE OF ASSAM AND 5 ORS.
                                                                      Page No.# 3/3


                                BEFORE
               HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                    ORDER

25.01.2024 The final judgment and order has been passed today in WP(C)/3958/2023 with which, the present case was connected.

List this case for necessary orders after 2(two) weeks.

JUDGE

Comparing Assistant