Page No.# 1/2 vs Jayanta Khaund And Anr
2024 Latest Caselaw 407 Gua

Gauhati High Court

Page No.# 1/2 vs Jayanta Khaund And Anr on 24 January, 2024

Author: Manish Choudhury

Bench: Manish Choudhury

                                                             Page No.# 1/2

GAHC010267942023




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/163/2024


         THE ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 3 ORS
         (A SUCCESSOR COMPANY OF ASSAM STATE ELECTRICITY BOARD)
         REPRESENTED BY ITS CHAIRMAN
          1ST FLOOR
          BIJULEE BHAWAN
          PALTANBAZAR
          GUWAHATI-781001

         2: THE MANAGING DIRECTOR
         ASSAM POWER DISTRIBUTION COMPANY LIMITED
         BIJULEE BHAWAN
          PALTANBAZAR
          GUWAHATI-781001

         3: THE CHIEF GENERAL MANAGER (PP AND D)
         ASSAM POWER DISTRIBUTION COMPANY LIMITED
         BIJULEE BHAWAN
         GUWAHATI-1

         4: THE CHIEF GENERAL MANAGER (NRE)
         ASSAM POWER DISTRIBUTION COMPANY LIMITED
         BIJULEE BHAWAN
         GUWAHATI-1.

          VERSUS

         JAYANTA KHAUND AND ANR.
         CLASS 1 (A) CONTRACTOR
          GUWAHATI DIAGNOSTIC CENTRE BUILDING
          2ND FLOOR
          G.S. ROAD
          BHANGAGARH
          GUWAHATI-781008
                                                                                    Page No.# 2/2

            2:THE SENIOR MANAGER
             FEDERAL BANK LTD.
             PALTAN BAZAR BRANCH
            RAMANAND TOWER
             G.S. ROAD
             GUWAHATI-08

            Advocate for : SC APDCL
            Advocate for : MR. J PATOWARY appearing for JAYANTA KHAUND AND ANR.



                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                           ORDER

Date : 24-01-2024

In view of the judgment and order passed today in the writ petition, W.P.[C] no. 6446/2023, the instant interlocutory application stands accordingly disposed of.

JUDGE

Comparing Assistant