Purandar Nath vs Khagendra Nath And Ors
2024 Latest Caselaw 388 Gua

Gauhati High Court

Purandar Nath vs Khagendra Nath And Ors on 24 January, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                         Page No.# 1/3

GAHC010245792023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          Case : I.A.(Civil)/3536/2023

         PURANDAR NATH
         S/O LATE PAYARAM NATH
         RESIDENT OF VILLAGE KHAS SONAPUR
         MOUZA LOKRAI
         PS SIPAJHAR
         PO MARUA CHOWKI
         DIST DARRANG
         ASSAM.

          VERSUS

         KHAGENDRA NATH AND ORS.
         S/O SRI MANIK CHANDRA NATH
         RESIDENT OF VILLAGE KHAS SONAPUR
         MOUZA LOKRAI
         PS SIPAJHAR
         PO MARUA CHOWKI
         DIST DARRANG
         ASSAM.

         2:SRI RATNESWAR NATH
         S/O LATE SOMBAR NATH

         RESIDENT OF VILLAGE KHAS SONAPUR
         MOUZA LOKRAI
         PS SIPAJHAR
         PO MARUA CHOWKI
         DIST DARRANG
         ASSAM.
         3:SMTI JAYMATI NATH
         W/O SRI KAMLESWAR NATH

         RESIDENT OF VILLAGE KHAS SONAPUR
         MOUZA LOKRAI
                                    Page No.# 2/3

PS SIPAJHAR
PO MARUA CHOWKI
DIST DARRANG
ASSAM.
4:SRI BHABENDRA CH. NATH
S/O BARIHANA NATH

RESIDENT OF VILLAGE KHAS SONAPUR
MOUZA LOKRAI
PS SIPAJHAR
PO MARUA CHOWKI
DIST DARRANG
ASSAM.
5:SRI LANKESWAR NATH
S/O LATE LAKHIRAM NATH

RESIDENT OF VILLAGE KHAS SONAPUR
 MOUZA LOKRAI
 PS SIPAJHAR
 PO MARUA CHOWKI
 DIST DARRANG
 ASSAM.
 6:SRI MADHU RAM NATH
S/O LATE RATNESWAR NATH
RESIDENT OF VILLAGE KHAS SONAPUR
 MOUZA LOKRAI
 PS SIPAJHAR
 PO MARUA CHOWKI
 DIST DARRANG
 ASSAM.
 7:KUNJA LATA NATH
(WIFE)
LEGAL HEIR OF RES. NO. 6
RESIDENT OF VILLAGE KHAS SONAPUR
 MOUZA LOKRAI
 PS SIPAJHAR
 PO MARUA CHOWKI
 DIST DARRANG
 ASSAM.
 8:KHANINDRA NATH
(SON)
LEGAL HEIR OF RES. NO. 6
RESIDENT OF VILLAGE KHAS SONAPUR
 MOUZA LOKRAI
 PS SIPAJHAR
 PO MARUA CHOWKI
 DIST DARRANG
 ASSAM.
                                                                    Page No.# 3/3

            9:SASANKA NATH
           (SON)
           LEGAL HEIR OF RES. NO. 6
           RESIDENT OF VILLAGE KHAS SONAPUR
            MOUZA LOKRAI
            PS SIPAJHAR
            PO MARUA CHOWKI
            DIST DARRANG
            ASSAM.
            ------------
            Advocate for : MR. N J GOGOI
           Advocate for : appearing for KHAGENDRA NATH AND ORS.



                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                       ORDER

24.01.2024

Heard the learned counsel for the applicant.

This is an application under Order XLI Rule 5 read with Section 151 of the CPC, challenging the impugned judgment and decree dated 03.08.2023 passed by the learned Civil Judge, Darrang in Title Appeal No. 1/2022 upholding the judgment and decree dated 13.01.2021 passed by Munsiff No.2, Darrang, Mangaldai in Title Suit No. 56/2013.

Issue notice to the respondents by registered A/D post as well as usual process, returnable within 4 (four) weeks.

List the matter after 4(four) weeks.

JUDGE

Comparing Assistant