Page No.# 1/2 vs Arup Bhattacharjee
2024 Latest Caselaw 369 Gua

Gauhati High Court

Page No.# 1/2 vs Arup Bhattacharjee on 23 January, 2024

                                                                  Page No.# 1/2

GAHC010169462022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/55/2023

            THE DIRECTOR NATIONAL INSTITUTE OF TECHNOLOGY AND ANR.
            SILCHAR, ASSAM, 788010, INDIA

            2: THE CHAIRMAN
             BOARD OF GOVERNORS

            NATIONAL INSTITUTE OF TECHNOLOGY

             SILCHAR

             ASSAM

             INDIA

             78801



            VERSUS

            ARUP BHATTACHARJEE
            ASSTT. PROFESSOR,
            DEPARTMENT, CSE, NATIONAL INSTITUTE OF TECHNOLOGY, SILCHAR,
            ASSAM, 788010, INDIA



Advocate for the Petitioner   : MR. S P CHOUDHURY

Advocate for the Respondent : MR S NATH
                                                                                Page No.# 2/2

                                            BEFORE
                    HON'BLE THE CHIEF JUSTICE (ACTING) MR. LANUSUNGKUM JAMIR
                                HON'BLE MR. JUSTICE KARDAK ETE
                                           ORDER

23.01.2024 (L.S. Jamir, C.J(Acting)

Heard Mr. S. P. Choudhury, learned counsel for the appellants. Also heard Mr. S. Dutta, learned Senior counsel assisted by Mr. S. Nath, learned counsel for the sole respondent.

Hearing concluded.

Judgment reserved.

JUDGE CHIEF JUSTICE (ACTING)

Comparing Assistant