Citation : 2024 Latest Caselaw 328 Gua
Judgement Date : 22 January, 2024
Page No. 1/9
GAHC010004972024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/288/2024
MD ABDUL SATTAR AND 4 ORS
SON OF LATE FASAL UDDIN ALIA KASUM UDDIN @ FAJAL,
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI,
P.O.- DOBOKA, P.S.- DOBOKA,
DIST.- HOJAI, ASSAM,
PIN- 782440, ASSAM.
2: ABDUL KARIM
SON OF LATE FASAL UDDIN ALIA KASUM UDDIN @ FAJAL
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
3: ON THE DEATH OF ABDUL ALI
HIS LEGAL HEIRS
ARE SUBSTITUTED AS FOLLOWS-
3.1: NASIR UDDIN
SON OF LATE ABDUL ALI
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
3.2: AFTAR UDDIN
SON OF LATE ABDUL ALI
Page No. 2/9
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
3.3: ISLAM UDDIN
SON OF LATE ABDUL ALI
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
3.4: MUSSTT. HASINA BEGUM
DAUGHTER OF LATE ABDUL ALI
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
3.5: JYOTSNA BEGUM
DAUGHTER OF LATE ABDUL ALI
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
3.6: KUTIFUL NESSA
WIFE OF LATE ABDUL ALI
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
Page No. 3/9
4: ON THE DEATH OF ABDUL GAFUR HIS LEGAL HEIRS
ARE SUBSTITUTED AS FOLLOWS-
4.1: HAJIRA BIBI
WIFE OF LATE ABDUL GAFUR
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
4.2: MAINUDDIN
SON OF LATE ABDUL GAFUR
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
4.3: ANOWARA BEGUM
DAUGHTER OF LATE ABDUL GAFUR
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
4.4: MONOWARA BEGUM
DAUGHTER OF LATE ABDUL GAFUR
RESIDENT OF VILLAGE- DAKSHIN DHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
Page No. 4/9
PIN- 782440
ASSAM.
4.5: PARBINA BEGUM
DAUGHTER OF LATE ABDUL GAFUR
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
4.6: MINWARA BEGUM
DAUGHTER OF LATE ABDUL GAFUR
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
5: JAINEB BIWI
DAUGHTER OF LATE FASAL UDDIN ALIAS KASUM UDDIN ALIAS FAJAL
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM
VERSUS
THE STATE OF ASSAM AND 10 ORS
Page No. 5/9
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM,
DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT,
DISPUR, GUWAHATI- 781006, ASSAM.
2:ABDUL MAJID
SON OF LATE NIAFAR ALI
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
3:NAJIM UDDIN
SON OF MD. ABDUL MAJID
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
4:GIYAS UDDIN
SON OF MD. ABDUL MAJID
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
5:AMIR UDDIN
Page No. 6/9
SON OF MD. ABDUL MAJID
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
6:NIJAM UDDIN
SON OF MD. NUR ISLAM
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
7:IKRAM UDDIN
SON OF LATE MAKRAM ALI
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
8:ANAWAR UDDIN
SON OF LATE MAKRAM ALI
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
Page No. 7/9
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
9:BILAL AHMED
SON OF LATE MOSOROF ALI
RESIDENT OF VILLAGE- DAKSIN BHEDOUATI
P.O.- DOBOKA
P.S.- DOBOKA
DIST.- HOJAI
ASSAM
PIN- 782440
ASSAM.
10:THE ADDL. DEPUTY COMMISSIONER
HOJAI
SANKARDEV NAGAR
DIST.- HOJAI
ASSAM
PIN- 782442.
11:THE CIRCLE OFFICER
HOJAI
SHANKARDEV NAGAR
DIST.- HOJAI
ASSAM. PIN- 782442
Advocate for the Petitioner : MR. A K PURKAYASTHA
Advocate for the Respondent : SC, REVENUE
Page No. 8/9
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 22.01.2024
Heard Mr. A.K. Purkayastha, learned counsel for the petitioners; Ms. G. Hazarika, learned Standing Counsel, Revenue & Disaster Management Department for the respondent no. 1; and Mr. S. Baruah, learned Junior Government Advocate, Assam for the respondent nos. 10 & 11.
2. The writ petition is preferred against a judgment and order dated 10.10.2023 passed by the learned Assam Board of Revenue in an appeal preferred under Section 147 of the Assam Land and Revenue Regulation, 1886, Appeal no. 8RA[HO]/2023, whereby, the appeal has been dismissed on the ground of delay.
3. Rule is issued.
4. Let the concerned LCRs from the Board of Revenue, Assam be requisitioned.
5. Issue notice to the respondents, returnable on 16.02.2024.
6. As Ms. Hazarika has appeared and accepted notice on behalf of the respondent no. 1; and Mr. Baruah has appeared and accepted notices on behalf of the respondent nos. 10 & 11, no formal notices need to be issued in respect of the said respondents. The learned counsel for the petitioners shall serve requisite nos. of extra copies of the writ petition along with annexures, to Ms. Hazarika and Mr. Baruah within 3 [three] working days from today.
7. The petitioner shall take steps for service of notice upon the respondent nos. 2 - 9 by registered post with A/D within 3 [three] working days from today.
8. Notice is also issued on the prayer for interim relief.
9. List the case on 16.02.2024.
JUDGE
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