Janapath vs Sodar Bhan Bibi And 3 Ors. B
2024 Latest Caselaw 321 Gua

Gauhati High Court

Janapath vs Sodar Bhan Bibi And 3 Ors. B on 19 January, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                      Page No.# 1/2

GAHC010072032023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./394/2023

            SHRIRAM GENERAL INSURANCE CO. LTD.
            1000-E/8, RIICO INDUSTRIAL AREA, SITAPURA, JAIPUR, RAJASTHAN-
            302022 AND HAVING A BRANCH OFFICE AT B.R ARCADE, 3RD FLOOR, 21
            JANAPATH, ULUBARI, GUWAHATI- 781007.



            VERSUS

            SODAR BHAN BIBI AND 3 ORS. B
            W/O ABDUL SHEIKH, VILL.- BANGALDOBA, P.O. AND P.S.- CHAPAR, DIST.-
            DHUBRI(ASSAM), PIN- 783371.



Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent : MR. M KHAN




                                  BEFORE
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                         ORDER

Date : 19.01. 2024 Heard Mr. R. Goswami, learned counsel for the appellant/ Insurance Company and Mr. M. Khan, learned counsel for the respondent Nos. 1 and 2. Also heard Mr. A. Baruah, learned counsel for the respondent Nos. 3 and 4.

This is an appeal filed under Section 173 of the Motor Vehicle Act, 1988, Page No.# 2/2

against the judgment and award dated 05.08.2022, passed by the learned Member, Motor Accident Claims Tribunal, Bongaigaon in MACT Case No. 151/2019.

The appeal is admitted for hearing.

Call for the LCR.

As Mr. M. Khan and Mr. A. Baruah, learned counsel have entered appearance and accepted notice on behalf of respondent Nos. 1, 2, 3 and 4 respectively, no formal notice is required to be issued to the said respondents.

However, extra copy of the memo of appeal be furnished to the learned counsel for the respondents during the course of the day.

List the matter on 09.02.2024.

JUDGE

Comparing Assistant