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Page No.# 1/4 vs The Union Of India And 2 Ors
2024 Latest Caselaw 307 Gua

Citation : 2024 Latest Caselaw 307 Gua
Judgement Date : 19 January, 2024

Gauhati High Court

Page No.# 1/4 vs The Union Of India And 2 Ors on 19 January, 2024

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                             Page No.# 1/4

GAHC010266312017




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WP(C)/3801/2017

         BHUPEN CHOUDHURY and 9 ORS.
         BHUTNATH, MILAN PATH, P.O. BHARALUMUKH P.S. BHARALUMUKH
         DIST. KAMRUP M, GUWAHATI -781001.

         2: MARIAS KISPOTA
          C/O ANNA KISPOTA HOY CHILD SCHOOL
          CHANDMARI DIST.KAMRUP M
          GUWAHATI - 781003.

         3: BASANT ROUTH
         WARD NO. 16
          P.O. and DIST. DHUBRI
         ASSAM- 783301

         4: BIVA DUTTA GOSWAMI
          PURABI KUNTI RESIDENTIAL UZAN BAZAR
          HAPPY VILLA GUWAHATI -1.

         5: ROBIN GOGOI
         WARD NO. 01
          NEAR NAMGHAR
          P.O. DHUBRI P.S. and DIST. DHUBRI
          PIN - 783301.

         6: GANESH KUMAR ROY
          C/O LT. GOPESH RANJAN ROY LAXMI CHARAN ROAD
         WARD NO. 05
          P.O. and DIST. KARIMGANJ
          PIN - 788710

         7: BIPUL BEHARI DEY
         VILL- DHARMANAGAR COLONY P.O. BADARPUR DIST. KARIMGANJ
         ASSAM
          PIN - 788806
                                                                     Page No.# 2/4


            8: NAZMUL HAQUE
            VILL- MAJULI DHARAPUR P.O. DHARAPUR DIST. KAMRUP M
             GUWAHATI- 17

            9: JNYANADIP NAZIR
            VILL- KHANAMUKH LANKESWAR PASHIM JALUKBARI
             GUWAHATI.

            10: TILAK CHANDRA NATH
             C.I.W.T.C. QUARTER COTTON ROAD
            TEZPU

            VERSUS

            THE UNION OF INDIA and 2 ORS.
            REP. BY ITS SECRETARY, DEPARTMENT OF SHIPPING, CIWTC SECTION.

            2:THE SECRETARY

             DEPARTMENT OF PUBLIC ENTERPRISES
             NEW DELHI- 110003.

            3:THE CHAIRMAN CUM MANAGING
             DIRECTOR
             CENTRAL INLAND WATER TRANSPORT CORPORATION
             LTD.
             KOLKATA- 700001

Advocate for the Petitioner   : MR. U K NAIR

Advocate for the Respondent : C.G.C.




             Linked Case : WP(C)/6673/2016

            BIREN KR. BHATTACHARYYA and 30 ORS
            S/O. LT. BHUBON CH. BHATTACHARYYA
            R/O. "SCOPE ENCLAVE" 1ST BYE LANE
            RIGHT SIDE
            BORTHAKUR CLINIC HOSPITAL
            P.S. LATASIL
            KHARGHULI
            GHY.-781004.
                                                                              Page No.# 3/4



              VERSUS

             THE GOVT. OF INDIA AND 2 ORS
             REP. BY ITS SECRETARY
             DEPTT. OF SHIPPING CIWTC SECTION.


             ------------
             Advocate for : MR.M P SARMA
             Advocate for : MR. B KALITA (R3) appearing for THE GOVT. OF INDIA AND 2
             ORS




                                   BEFORE
                    HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

19.01.2024

Ms. S. Sarma Hazarika, learned counsel for the petitioners. Also heard Mr.

S.S. Roy, learned CGC for the respondent no.1 and Mr. A. Khanikar, learned

counsel for the respondent nos. 2 & 3.

Mr. A. Khanikar, learned counsel for the respondent nos. 2 & 3 submits

that similar issues have been decided by a Coordinate bench of this Court in

WP(C) no.4450/2016 by judgment and order dated 19.05.2023, whereby the

writ petition was dismissed. Learned counsel for the petitioner submits that she

be permitted to peruse the said order and apprise the Court on the next date

fixed.

Page No.# 4/4

List the matters accordingly on 05.02.2024.

JUDGE

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