Gauhati High Court
Page No.# 1/8 vs The State Of Assam And 5 Ors on 19 January, 2024
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/8
GAHC010150632023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3958/2023
PURBANCHAL BUILDTECH PRIVATE LTD. AND ANR
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2, SEWALI PATH, FA AHMED NAGAR, SIX MILE,
GUWAHATI-781022, KAMRUP (M), ASSAM TO BE REPRESENTED BY ONE
OF ITS AUTHORIZED DIRECTOR VIZ. MD MATLEBUDDIN AHMED
2: MD MATLEBUDDIN AHMED
S/O GIAS UDDIN AHMED
DIRECTOR
PURBANCHAL BUILDTECH PRIVATE LIMITED
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2
SEWALI PATH
FA AHMED NAGAR
SIX MILE
GUWAHATI-781022
KAMRUP (M)
ASSA
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, PWD (NH WORKS), ASSAM, DISPUR,
GUWAHATI-781006
2:THE CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM
3:THE CHIEF ENGINEER
Page No.# 2/8
PWD (BORDER ROADS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM
4:THE TECHNICAL BID EVALUATION COMMITTEE
REPRESENTED BY ITS CHAIRMAN
CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
GUWAHATI-781003
ASSAM
5:SANJAY KUMAR SINGH
CHIRWAPATTY ROAD
TINSUKIA
P.O.-TINSUKIA
ASSAM-786125
6:BIRMIWAL AND ASSOCIATES
CHARTERED ACCOUNTANTS
HEAD OFFICE 404 COMMERCE HOUSE
AT ROAD
ATHGAON
GUWAHATI-781001
KAMRUP (M)
ASSA
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : SC, PWD
Linked Case : WP(C)/4024/2023
PURBANCHAL BUILDTECH PRIVATE LTD. AND ANR
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2
SEWALI PATH
FA AHMED NAGAR
SIX MILE
GUWAHATI-781022
KAMRUP (M)
Page No.# 3/8
ASSAM TO BE REPRESENTED BY ONE OF ITS AUTHORIZED DIRECTORS
VIZ. MD. MATLEBUDDIN AHMED
2: MD MATLEBUDDIN AHMED
S/O GIAS UDDIN AHMED
DIRECTOR
PURBANCHAL BUILDTECH PRIVATE LIMITED
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2
SEWALI PATH
FA AHMED NAGAR
SIX MILE
GUWAHATI-781022
KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PWD (NH WORKS)
ASSAM
DISPUR
GUWAHATI-781006
2:THE CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM
3:THE CHIEF ENGINEER
PWD (BORDER ROADS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM
4:THE TECHNICAL BID EVALUATION COMMITTEE
REPRESENTED BY ITS CHAIRMAN
CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
GUWAHATI-781003
ASSAM
5:MIDAS CONSTRUCTIONS
1B
ROYAL SILVER TOWER
LACHIT NAGAR MAIN ROAD
Page No.# 4/8
NEXT TO BYELANE NO. 1
ULUBARI
GUWAHATI-781007
ASSAM
6:JAICHAND LAL SINGHI
AMAZE TOWER
4TH FLOOR
AT ROAD
OPPOSITE PAN BAZAAR OVERBRIDGE
BEAT NO. 14
PALTAN BAZAAR
GHY-1
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/3961/2023
PURBANCHAL BUILDTECH PRIVATE LTD. AND ANR.
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2
SEWALI PATH
FA AHMED NAGAR
SIX MILE
GUWAHATI-781022
KAMRUP (M)
ASSAM TO BE REPRESENTED BY ONE OF ITS AUTHORIZED DIRECTOR
VIZ. MD MATLEBUDDIN AHMED
2: MD MATLEBUDDIN AHMED
S/O GIAS UDDIN AHMED
DIRECTOR
PURBANCHAL BUILDTECH PRIVATE LIMITED
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2
SEWALI PATH
FA AHMED NAGAR
SIX MILE
GUWAHATI-781022
KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS.
Page No.# 5/8
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PWD (NH WORKS)
ASSAM
DISPUR
GUWAHATI-781006
2:THE CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM
3:THE CHIEF ENGINEER
PWD (BORDER ROADS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM
4:THE TECHNICAL BID EVALUATION COMMITTEE
REPRESENTED BY ITS CHAIRMAN
CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
GUWAHATI-781003
ASSAM
5:MACROCOSM BUILDERS
HEAD OFFICE BMB MARKET
FIRST FLOOR
BB ROAD
BARPETA TOWN
DIST-BARPETA-781301
ASSAM
HAVING ITS BRANCH OFFICE AT SURAJ NAGAR
SIX MILE
GUWAHATI-781022
DIST- KAMRUP (M)
ASSAM
6:M/S G.L. AGARWALLA
HAVING ITS OFFICE AT G.S. ROAD
ULUBARI
GUWAHATI-781007
DIST-KAMRUP (M)
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 5 ORS.
Page No.# 6/8
Linked Case : WP(C)/4023/2023
PURBANCHAL BUILDTECH PRIVATE LTD. AND ANR
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2
SEWALI PATH
FA AHMED NAGAR
SIX MILE
GUWAHATI-781022
KAMRUP (M)
ASSAM TO BE REPRESENTED BY ONE OF ITS AUTHORIZED DIRECTORS
VIZ. MD. MATLEBUDDIN AHMED
2: MD MATLEBUDDIN AHMED
S/O GIAS UDDIN AHMED
DIRECTOR
PURBANCHAL BUILDTECH PRIVATE LIMITED
A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
OFFICE AT HOUSE NO. 2
SEWALI PATH
FA AHMED NAGAR
SIX MILE
GUWAHATI-781022
KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PWD (NH WORKS)
ASSAM
DISPUR
GUWAHATI-781006
2:THE CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM
3:THE CHIEF ENGINEER
PWD (BORDER ROADS)
ASSAM
CHANDMARI
Page No.# 7/8
GUWAHATI-781003
ASSAM
4:THE TECHNICAL BID EVALUATION COMMITTEE
REPRESENTED BY ITS CHAIRMAN
CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
GUWAHATI-781003
ASSAM
5:MIDAS CONSTRUCTIONS
1B
ROYAL SILVER TOWER
LACHIT NAGAR MAIN ROAD
NEXT TO BYELANE NO. 1
ULUBARI
GUWAHATI-781007
ASSAM
6:JAICHAND LAL SINGHI
AMAZE TOWER
4TH FLOOR
AT ROAD
OPPOSITE PAN BAZAAR OVERBRIDGE
BEAT NO. 14
PALTAN BAZAAR
GHY-1
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 5 ORS.
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
19.01.2024
On the last occasion, Shri K.N. Choudhury, learned Senior counsel for the
petitioners had concluded his part and today Shri D. Nath, the learned Standing
Counsel, PWD whose arguments were inconclusive has completed his argument.
Also heard Shri B.D. Konwar, learned Senior Counsel representing the private
Page No.# 8/8
respondent no. 5.
The Standing Counsel, PWD has also placed before this Court the original
records of the case which were called for. The same has been perused.
The hearing is concluded and judgment is reserved.
JUDGE
Comparing Assistant
