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Page No.# 1/2 vs The Union Of India And Anr
2024 Latest Caselaw 28 Gua

Citation : 2024 Latest Caselaw 28 Gua
Judgement Date : 3 January, 2024

Gauhati High Court

Page No.# 1/2 vs The Union Of India And Anr on 3 January, 2024

                                                         Page No.# 1/2

GAHC010221622022




                            THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. :



          Crl.Pet./4/2023

         SUSHIL PRASAD SAHU @ SUSHIL SAHU AND ANR.
         R/O HOUSE NO. 09
         EKTA PATH
         BHASKAR NAGAR

          AMBARI
          P.S. FATASIL AMBARI
          DIST. KAMRUP (M)
          ASSAM

         2: DHANIKLAL PRASAD @ PAPPU
         S/O LATE BHOLA PRASAD
         R/O TELIPATTI
          P.O. AND P.S. POROMPAT
          DIST. IMPHAL EAST

         MANIPUR.
         VERSUS

         THE UNION OF INDIA AND ANR.
         REP. BY NARCOTIC CONTROL BUREAU (NCB)
         GUWAHATI.

         2:THE INTELLIGENCE OFFICER

         NARCOTIC CONTROL BUREAU (NCB)
         ZONAL UNIT
         GUWAHATI.
         ------------
         Advocate for : MR. P K ROYCHOUDHURY
         Advocate for : SC
                                                                     Page No.# 2/2

            NCB appearing for THE UNION OF INDIA AND ANR.



                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                      ORDER

03.01.2024

Heard Mr. PKRoy Choudhury, learned counsel for the petitioners. Also heard Mr. S.C. Keyal, learned Standing Counsel, NCB.

Hearing concluded.

Judgment reserved.

JUDGE

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