M/S New India Assurance Co. Ltd vs Shri Mantu Kr. Daimary And 2 Ors
2024 Latest Caselaw 210 Gua

Gauhati High Court

M/S New India Assurance Co. Ltd vs Shri Mantu Kr. Daimary And 2 Ors on 11 January, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                                Page No.# 1/2

GAHC010005622014




                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                     MC/312/2014

            M/S NEW INDIA ASSURANCE CO. LTD.


            VERSUS

            SHRI MANTU KR. DAIMARY and 2 ORS


            ------------
            Advocate for : MR.K K BHATTACHARYYA
            Advocate for : appearing for SHRI MANTU KR. DAIMARY and 2 ORS



                                  BEFORE
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 11.01.2024

Heard Mr. K.K.Bhatta, learned counsel for the applicant. None appears for the opposite parties.

In view of the Judgment and order passed today in the connected MAC Appeal No. 46/2014, the instant miscellaneous case being MC Case No. 312/2014 stands closed.

JUDGE Page No.# 2/2

Comparing Assistant