Page No.# 1/4 vs Ashish Nath And Anr
2024 Latest Caselaw 169 Gua

Gauhati High Court

Page No.# 1/4 vs Ashish Nath And Anr on 10 January, 2024

                                                               Page No.# 1/4

GAHC010183592022




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/289/2022

         THE STATE OF ASSAM
         REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
         PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT, DISPUR,
         GUWAHATI 781006

         2: THE COMMISSIONER.
          PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
          JURIPAR
          PANJABARI
          GUWAHATI 781022

         3: THE DEPUTY COMMISSIONER

          KARIMGANJ
          ASSAM 788710

         4: THE CHIEF EXECUTIVE OFFICER

          KARIMGANJ ZILLA PARISHAD
          KARIMGANJ
          ASSAM 78871

         VERSUS

         ASHISH NATH AND ANR.
         S/O PARIMAL CH. NATH
         RESIDENT OF VILLAGE PALADAHAR, PO BAZARGHAT, PS RATABARI,
         DIST KARIMGANJ, ASSAM 788733

         2:SMTI BIMALA SUKLABAIDYA
          MEMBER KARIMGANJ ZILLA PARISHAD
          PO KARIMGANJ
         ASSA
                                                                  Page No.# 2/4

Advocate for the Petitioner   : MR. K KONWAR

Advocate for the Respondent : MR. A B T HAQUE




             Linked Case : WA/291/2022

            BIMOLA SUKLABAIDYA
            W/O ABHIMANNYU SUKLABAIDYA

            RESIDENT OF VILLAGE CHAMPABARI T.E
            PO CHANDRIKA
            DIST KARIMGANJ
            ASSAM 788725


             VERSUS

            ASHISH NATH AND 4 ORS.
            S/O PARIMAL CH. NATH

            RESIDENT OF VILLAGE PALADAHAR
            PO BAZARGHAT
            PS RATABARI
            DIST KARIMGANJ
            ASSAM 788733

            2:THE STATE OF ASSAM

            REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
            PACHAYAT AND RURAL DEVELOPMENT DEPT. DISPUR
            GUWAHATI 781006
            3:THE COMMISSIONER

            PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
            JURIPAR
             PANJABARI
             GUWAHATI DIST KAMRUP M ASSAM
             4:THE DEPUTY COMMISSIONER

            KAMRUPM ASSAM
            5:THE DISTRICT EXECUTIVE OFFICER

            KARIMGANJ ZILLA PARISHAD
            KARIMGANJ
                                                                Page No.# 3/4

ASSAM
788733
------------
Advocate for : MR P NAYAK
Advocate for : MR. A B T HAQUE appearing for ASHISH NATH AND 4 ORS.



Linked Case : I.A.(Civil)/2764/2022

BIMOLA SUKLABAIDYA
W/O ABHIMANNYU SUKLABAIDYA
RESIDENT OF VILLAGE CHAMPABARI T.E
PO CHANDRIKA
DIST KARIMGANJ
ASSAM 788725


VERSUS

ASHISH NATH AND 4 ORS.
S/O PARIMAL CH. NATH
RESIDENT OF VILLAGE PALADAHAR
PO BAZARGHAT
PS RATABARI
DIST KARIMGANJ
ASSAM 788733

2:THE STATE OF ASSAM

REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
PACHAYAT AND RURAL DEVELOPMENT DEPT. DISPUR
GUWAHATI 781006
3:THE COMMISSIONER

PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
JURIPAR
 PANJABARI
 GUWAHATI DIST KAMRUP M ASSAM
 4:THE DEPUTY COMMISSIONER

KAMRUPM ASSAM
5:THE DISTRICT EXECUTIVE OFFICER

KARIMGANJ ZILLA PARISHAD
KARIMGANJ
ASSAM
788733
                                                                                    Page No.# 4/4

                   ------------
                   Advocate for : MR P NAYAK
                   Advocate for : MR. A B T HAQUE appearing for ASHISH NATH AND 4 ORS.



                                               BEFORE
                    HON'BLE THE CHIEF JUSTICE (ACTING) MR. LANUSUNGKUM JAMIR
                              HON'BLE MR. JUSTICE KAUSHIK GOSWAMI

                                              ORDER

10.01.2024 (L.S. Jamir, C.J(Acting)

Heard Mr. D. Saikia, learned Advocate General, Assam assisted by Ms. P. Baruah, learned counsel for the appellant. Also heard Mr. K. N. Choudhury, learned Senior counsel assisted by Mr. J. M. A. Choudhury, learned counsel for the respondent No.1.

Registry is directed to place the records of WP(C)/5512/2021 and WP(C)/5615/2021 which were disposed of by judgment and order dated 18.08.2022.

The learned Advocate General, Assam shall also produce the original records.

List the matter on 22.01.2024.

                                            JUDGE               CHIEF JUSTICE (ACTING)
Comparing Assistant