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Bajaj Allianz General Insurance ... vs Saraswati Mallah And 5 Ors
2024 Latest Caselaw 168 Gua

Citation : 2024 Latest Caselaw 168 Gua
Judgement Date : 10 January, 2024

Gauhati High Court

Bajaj Allianz General Insurance ... vs Saraswati Mallah And 5 Ors on 10 January, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                      Page No.# 1/3

GAHC010295522023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                   Case No. : I.A(Civil) 90/2024 in MACApp./13/2024




         BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT GE PLAZA
         AIRPORT ROAD
         YERAWADA
         PIN- 411006 AND ITS LOCAL OFFICE AT SREEJI TOWER
         3RD FLOOR
         (ADJACENT TO MAHINDRA SHOW ROOM)
         CHRISTIAN BASTI
         GUWAHATI- 781005.


          VERSUS

         SARASWATI MALLAH AND 5 ORS.
         W/O LATE DUKHUA MALLAH
         VILL.- BORMURIA
         P.O.- AKAJAN
         DIST.- DHEMAJI
         ASSAM
         PIN- 787059.

         2:SANU MALLAH
         S/O LATE DUKHUA MALLAH

         VILL.- BORMURIA
         P.O.- AKAJAN
         DIST.- DHEMAJI
         ASSAM
         PIN- 787059.
         3:MILLI MALLAH
         D/O LATE DUKHUA MALLAH
                                                                        Page No.# 2/3

            VILL.- BORMURIA
            P.O.- AKAJAN
            DIST.- DHEMAJI
            ASSAM
            PIN- 787059.
            4:JULI MALLAH
            D/O LATE DUKHUA MALLAH

            VILL.- BORMURIA
            P.O.- AKAJAN
            DIST.- DHEMAJI
            ASSAM
            PIN- 787059.
            5:DIBAKAR PEGU
            S/O SRI KULARAM PEGU

            VILL.- AKAJAN
            P.O.- AKAJAN
            P.S.- SILAPATHAR
            DIST.- DHEMAJI
            ASSAM
            PIN- 787059.
            6:TIKENDRAJIT PEGU
            S/O SRI DIBAKAR PEGU

            R/O TONGANI BOKAJAN
            P.O.- AKAJAN
            P.S.- SILAPATHAR
            DIST.- DHEMAJI
            ASSAM
            PIN- 787059.
            ------------
            Advocate for : MR. R GOSWAMI
            Advocate for : appearing for SARASWATI MALLAH AND 5 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 10.01.2024

Heard Mr. R Goswami, learned counsel for the appellant. This is an application under Order XLI Rule V of the CPC, 1908 praying for stay of the operation of the impugned judgment and Page No.# 3/3

Award dated 03.10.2023 passed by the learned Member, MACT, Tinsukia in MAC Case No.32/2020.

Since the connected appeal is admitted for hearing, the operation of the impugned award dated 03.10.2023 passed by the learned Member, MACT, Tinsukia in MAC Case No.32/2020 shall remain stayed till disposal of the appeal.

The I.A stands disposed off.

JUDGE

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