Raj Kumar Mandal vs The State Of Assam
2024 Latest Caselaw 131 Gua

Gauhati High Court

Raj Kumar Mandal vs The State Of Assam on 9 January, 2024

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GAHC010172602023




                          THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Bail Appln./2762/2023

           RAJ KUMAR MANDAL
           S/O LATE SURJYA KANTA MANDAL
           R/O VILL- NO. 2 AGRANG, P.S. PANBARI
           DIST. CHIRANG, ASSAM

           VERSUS

           THE STATE OF ASSAM ,REP. BY THE PP, ASSAM


Advocae for the Petitioner : MR N AHMED
Advocate for the Respondent : PP, ASSAM


                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                       ORDER

Date : 9.1.2024 As prayed for by Mr. N. Ahmed, learned counsel for the accused, list the matter on 18.01.2024.

On that day, the learned counsel for the accused shall produce the judgments of Hon'ble Supreme Court, in view of order dated 7.12.2023

JUDGE

Comparing Assistant