Page No.# 1/2 vs Sumitra Patoa And 4Ors
2024 Latest Caselaw 103 Gua

Gauhati High Court

Page No.# 1/2 vs Sumitra Patoa And 4Ors on 8 January, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                               Page No.# 1/2

GAHC010006032009




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : RSA/142/2009

         BIJOY KR. PATOA and 2ORS


         2: AJAY KR. PATOA

          BOTH ARE SONS OF LATE DEORAJ PATOA
          ITKHOLA
          SILCHAR-2
          DIST. CACHAR
          ASSAM

         VERSUS

         SUMITRA PATOA and 4ORS
         W/O LATE BHIMRAJ PATOA.

         2:MANJU KUMAR PATOA


         3:CHANDRA KR. PATOA.


         4:JAYANTA KUMAR PATOA



         5:SMT. CHANDRA KANTA PATOA LAL

          RESPONDENTS/PLAINTIFF NO-2 TO 4 ARE SONS AND
         RESPONDENT/PLAINTIFF NO-5 IS DAUGHTER OF LATE BHIMRAJ PATOA
         WHO IS ALSO WIFE OF JAGADISH PRASAD LAL. ALL ARE RESIDENT OF
         ITKHOLA
          SILCHAR TOWN
          PARGANA BORAKPUR
                                                                   Page No.# 2/2

             P.S. SILCHAR TOWN
             P.O. SILCHAR-2
             DIST. CACHAR
             ASSAM

Advocate for the Petitioner   : A WAHAB

Advocate for the Respondent : MS.J GOGOIR-3,4and5




                                          :: BEFORE ::
                        HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          O R D E R

08.01.2024

Heard Mr. T. Upadhyay, learned counsel appearing for the appellants. Also heard Mr. DCC Phukan, learned counsel representing the respondent nos.3, 4 and 5.

Another substantial question of law is framed today, which reads as under -

"Whether the judgment of the appellate court is bad in law for

non-compliance of the provisions of law as laid down in Order XLI and Rule 31 of the Code of Civil Procedure."

List again on 30.01.2024 for hearing.

JUDGE

Comparing Assistant