Page No.# 1/2 vs Nirmal Kumar Senapati
2024 Latest Caselaw 102 Gua

Gauhati High Court

Page No.# 1/2 vs Nirmal Kumar Senapati on 8 January, 2024

Author: M. R. Pathak

Bench: Manash Ranjan Pathak

                                                                     Page No.# 1/2

GAHC010295362023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/37/2024

            UNION OF INDIA
            REP. BY THE SECRETARY GOVERNMENT OF INDIA, MINISTRY OF
            DEFENCE, NEW DELHI-1

            2: THE GENERAL MENAGER
            CANTEEN STORES DEPARTMENT
            ADELPHII
             119
             MK ROAD
             MUMBAI-400020

            3: THE JT GENERAL MENAGER II
            CANTEEN STORES DEPARTMENT
            ADELPHII
             119
             MK ROAD
             MUMBAI-400020

            4: THE ASSISTANT GENERAL MENAGER (VIG
            LEGAL AND HRD )
            CANTEEN STORES DEPARTMENT
            ADELPHII
             119
             MK ROAD
             MUMBAI-40002

            VERSUS

            NIRMAL KUMAR SENAPATI
            PN-6160, WATCHMAN, CSD DEPOT, DIMAPUR NAGALAND



Advocate for the Petitioner   : MR. B CHAKRAVARTY
                                                                        Page No.# 2/2


Advocate for the Respondent :




                       BEFORE
     HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK
       HONOURABLE MRS. JUSTICE MITALI THAKURIA
                                     ORDER

Date : 08.01.2024 (M. R. Pathak, J)

On the prayer of Mr. B. Chakravarty, learned CGC appearing for the petitioners, the matter stands adjourned for 10 (ten) days.

In the meanwhile, the petitioners are allowed to file additional affidavit in the matter, as prayed for, bringing on record the judgment passed the Trial Court in favour of the respondent, by which he was acquitted of the charges in the criminal matter.

List accordingly.

                          JUDGE                           JUDGE



Comparing Assistant