Angshu Rajkumar vs The State Of Assam And Anr
2024 Latest Caselaw 6391 Gua

Gauhati High Court

Angshu Rajkumar vs The State Of Assam And Anr on 30 August, 2024

                                                                          Page No.# 1/2

GAHC010276942023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./1300/2023

            ANGSHU RAJKUMAR
            S/O LATE BHAGYACHANDRA RAJKUMAR,
            R/O VILL- ALGAPUR, P.O. RAJNAGAR, P.S. SILCHAR,
            IN THE DISTRICT OF CACHAR, ASSAM, PIN-788026



            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PP, ASSAM

            2:MD. RIYAJ UDDIN
             S/O ABDUL MUKTADIR
            R/O P.O
            VILL AND P.S. BAZARICHEERA
             IN THE DISTRICT OF KARIMGANJ
            ASSA

Advocate for the Petitioner   : M K BORAH, MS. P. KASHYAP

Advocate for the Respondent : PP, ASSAM, MR. A AHMED (R-2),MR. U U KHAN (R-2),MR. A

AHMED (R-2) Page No.# 2/2

BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 30/08/2024

Heard Mr. M K Borah, learned counsel for the petitioner and Ms. S Jahan, learned Additional Public Prosecutor, Assam for the State respondent No. 1. Also heard Mr. A Ahmed, learned counsel for the respondent No. 2/complainant.

List this matter on 02.09.2024, enabling Mr. Borah, learned counsel for the petitioner to place the relevant judgments that he relies on behalf of the petitioner.

JUDGE

Comparing Assistant