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The New India Assurance Co. Ltd vs Bijaya Chetia And 5 Ors
2024 Latest Caselaw 5923 Gua

Citation : 2024 Latest Caselaw 5923 Gua
Judgement Date : 14 August, 2024

Gauhati High Court

The New India Assurance Co. Ltd vs Bijaya Chetia And 5 Ors on 14 August, 2024

                                                            Page No.# 1/4

GAHC010020302023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. :


I.A.(Civil)/1707/2024

THE NEW INDIA ASSURANCE CO. LTD.
HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE BUILDING
87 MAHATMA GANDHI ROAD
FORT
MUMBAI- 400001 AND REGIONAL OFFICE AT GUWAHATI.


VERSUS

BIJAYA CHETIA AND 5 ORS
W/O LT. UPENDRA NATH CHETIA
R/O BORPOTHER CHETIA GAON
P.O.- NA-HAZAR
P.S.- KHOWANG
DIST.- DIBRUGARH
ASSAM
PIN- 785669.

2:RITUPON CHETIA
S/O LT. UPENDRA NATH CHETIA

R/O BORPOTHER CHETIA GAON

P.O.- NA-HAZAR

P.S.- KHOWANG

DIST.- DIBRUGARH
ASSAM
PIN- 785669.

3:NABUL CHETIA
                                                       Page No.# 2/4

S/O LT. UPENDRA NATH CHETIA

R/O BORPOTHER CHETIA GAON

P.O.- NA-HAZAR

P.S.- KHOWANG

DIST.- DIBRUGARH
ASSAM
PIN- 785669.

4:RIMPI CHETIA GOGOI
D/O LT. UPENDRA NATH CHETIA

R/O BORPOTHER CHETIA GAON

P.O.- NA-HAZAR

P.S.- KHOWANG

DIST.- DIBRUGARH
ASSAM
PIN- 785669.

5:MD. IMANUDDIN AHMED
S/O IRABUDDIN AHMED

R/O BONIYABARI DHAI ALI JENGONEKOTIA

P.O. AND P.S.- SIVASAGAR

DIST.- SIVASARAG
ASSAM
PIN- 785640.

6:URFIA AHMED
W/O MD. IRABUDDIN AHMED

R/O BONIYABARI DHAI ALI NEARBY CULVERT JENGONEKOTIA

P.O. AND P.S.- SIVASAGAR

DIST.- SIVASARAG
ASSAM
PIN- 785640.
------------
Advocate for : MR SISHIR DUTTA
                                                                      Page No.# 3/4

Advocate for : MR. P BORAH appearing for BIJAYA CHETIA AND 5 ORS


                                             In

                                    MACApp./253/2024

            THE NEW INDIA ASSURANCE CO. LTD.
            HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
            BUILDING, 87 MAHATMA GANDHI ROAD, FORT, MUMBAI- 400001 AND
            REGIONAL OFFICE AT GUWAHATI



            VERSUS

            BIJAYA CHETIA AND 5 ORS .
            W/O LT. UPENDRA NATH CHETIA, R/O BORPOTHER CHETIA GAON, P.O.-
            NA-HAZAR, P.S.- KHOWANG, DIST.- DIBRUGARH, ASSAM, PIN- 785669.



Advocate for the Petitioner   : MR SISHIR DUTTA,

Advocate for the Respondent : MR. P BORAH,




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                         ORDER

14.08.2024

1. Heard Ms. M. Choudhury, learned counsel for the applicant. Also heard Ms. K. Sarma, learned counsel appearing for respondent Nos. 5 and 6. None has appeared for the respondent Nos. 1 to 4.

2. This application has been filed for stay of execution of the Judgment and Award dated 22.04.2022, passed by the learned Member, Motor Page No.# 4/4

Accident Claims Tribunal in MAC Case No. 18/2020.

3. The applicant has filed the connected MAC Appeal No. 253/2024 impugning the aforesaid Judgment and Award.

4. The learned counsel for the applicant has submitted that the applicant has served a copy of the stay application to the counsel for the respondent Nos. 1 to 4, namely, Mr. A. Konwar. She also undertakes to inform the counsel regarding next date of hearing of this application.

5. Let this Interlocutory Application be listed after 4(four) weeks, on a date to be fixed by the Registry.

6. In the meanwhile, till the next date, in interim, considering the averments made by the learned counsel for the applicant in its application as well as the submissions made by the learned counsel for the applicant.

7. The execution of impugned Judgment and Award is hereby stayed, till the next date.

8. List accordingly, after 4(four) weeks.

JUDGE

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