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Smt. Pratima Dutta vs Smt. Rupali Barglary
2024 Latest Caselaw 5845 Gua

Citation : 2024 Latest Caselaw 5845 Gua
Judgement Date : 13 August, 2024

Gauhati High Court

Smt. Pratima Dutta vs Smt. Rupali Barglary on 13 August, 2024

                                                                       Page No.# 1/3

GAHC010160212019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Test.App./3/2022

            SMT. PRATIMA DUTTA
            W/O- LATE HARKANTA DUTTA, R/O- VILL.- BALIKARIA, P.O. BALIKARIA,
            P.S. NALBARI, DIST.- NALBARI, ASSAM, PIN- 781335.



            VERSUS

            SMT. RUPALI BARGLARY
            R/O- DIPHU NEAR ITI, P.O. AND P.S. DIPHU, DIST.- KARBIANGLONG,
            ASSAM AND OFFICE ADDRESS FOR SERVICE NOTICE- C/O- EXECUTIVE
            ENGINEER, PUBLIC HEALTH ENGINEERING DEPARTMENT, DIPHU RURAL
            W/S DIVISION, DIPHU, ASSAM, PIN- 782460



Advocate for the Petitioner   : MR. S N KRISHNATRAYA, MR D CHOUDHURY,MR. M
CHOUDHURY

Advocate for the Respondent : MR B P BORAH, MR P J DUTTA,MR R S RONGHANG




             Linked Case : CRP(IO)/290/2022

            RUPALI BAGLARY DUTTA
            W/O. LT. HARAKANTA DUTTA
            R/O. DIPHU
            NEAR ITI
            P.O. AND P.S. DIPHU
            DIST. KARBI ANGLONG
            ASSAM
                                 Page No.# 2/3

PIN-782460.


VERSUS

SMT. PRATIMA DUTTA AND 5 ORS.
W/O. LT. HARKANTA DUTTA
VILL. BALIKARIA
P.O. BALIKARIA
P.S. NALBARI
DIST. NALBARI
ASSAM
PIN-781335.

2:NIBEDITA DUTTA
D/O. LT. HARKANTA DUTTA
VILL. BALIKARIA
 P.O. BALIKARIA
 P.S. NALBARI
 DIST. NALBARI
ASSAM
 PIN-781335.

3:NITU DUTTA
D/O. LT. HARKANTA DUTTA
VILL. BALIKARIA
P.O. BALIKARIA
P.S. NALBARI
DIST. NALBARI
ASSAM
PIN-781335.

4:SANJAY DUTTA

S/O. LT. HARKANTA DUTTA
VILL. BALIKARIA
P.O. BALIKARIA
P.S. NALBARI
DIST. NALBARI
ASSAM
PIN-781335.

5:SINTU DUTTA
S/O. LT. HARKANTA DUTTA
VILL. BALIKARIA
P.O. BALIKARIA
P.S. NALBARI
DIST. NALBARI
                                                                       Page No.# 3/3

            ASSAM
            PIN-781335.

           6:SUMAN DUTTA
           S/O. LT. HARKANTA DUTTA
           VILL. BALIKARIA
           P.O. BALIKARIA
           P.S. NALBARI
           DIST. NALBARI
           ASSAM
           PIN-781335.
           ------------
           Advocate for : MR B P BORAH
           Advocate for : MR M CHOUDHURY appearing for SMT. PRATIMA DUTTA AND 5
           ORS.



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                     ORDER

Date : 13.08.2024

Heard Mr. D. Choudhury, learned counsel for the appellant in Test.App. No. 3 of 2022 and respondent in CRP(IO). No. 290 of 2022. Also heard Mr. B.P. Borah, learned counsel for the respondent in Test.App. No. 3 of 2022 and petitioner in CRP(IO). No. 290 of 2022.

Argument is concluded.

Judgment is reserved.

JUDGE

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