Aktar Ali vs The State Of Assam And Anr
2024 Latest Caselaw 5829 Gua

Gauhati High Court

Aktar Ali vs The State Of Assam And Anr on 12 August, 2024

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GAHC010201802023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : I.A.(Crl.)/847/2023

            AKTAR ALI
            S/O SEKAN ALI,
            VILL.- MAYERCHAR, PART- I,
            P.S.- BILASPARA,
            DIST.- DHUBRI, ASSAM, PIN 783348



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY THE PP, ASSAM

            2:ABDUL MALEK

             S/O LT. BELLA HUSSAIN
             R/O VILL. MAYERCHAR PT-I
             P.O. MAYERCHAR
             P.S. BILASIPARA
             DIST. DHUBRI
             ASSAM
             PIN 783345

Advocate for the Petitioner   : MR. M U MONDAL,

Advocate for the Respondent : PP, ASSAM, MD. A HUSSAIN (r-2)




             Linked Case : Crl.A./316/2022

            AKTAR ALI AND 2 ORS.
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S/O SEKAN ALI

VILL.- MAYERCHAR
PART- I

P.S.- BILASPARA

DIST.- DHUBI.

2: MOYNAL HOQUE
S/O SEKAN ALI

VILL.- MAYERCHAR
PART- I

P.S.- BILASPARA

DIST.- DHUBI.

3: FAJLUL HOQUE
S/O SAMSUL HOQUE

VILL.- MAYERCHAR
PART- I

P.S.- BILASPARA

DIST.- DHUBI.
VERSUS

THE STATE OF ASSAM
REP. BY P.P.
ASSAM.


------------
Advocate for : MR. A K BHATTACHARJEE
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM
                                                                      Page No.# 3/3

                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                    ORDER

Date : 12.08.2024

Heard Mr. M.U. Mondal, learned counsel for the appellant. Also heard Mr. B.B. Gogoi, learned Additional Public Prosecutor, Assam for the respondent State and Mr. A. Hussain, learned counsel for the informant.

Hearing is concluded.

Reserve for judgment and order.

JUDGE

Comparing Assistant