Gauhati High Court
Abhijit Kumar Barua vs M/S Hindustan Petroleum Corporation ... on 9 August, 2024
Author: M.R.Pathak
Bench: Manash Ranjan Pathak, Kalyan Rai Surana
Page No.# 1/4
GAHC010076632024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/223/2024
ABHIJIT KUMAR BARUA
SON OF SHRI ANIL KUMAR BARUA, BASUNDHARA APARTMENT,
GROUND FLOOR, KAMAKHYA NAGAR, BYELANE NO. 4, ADABARI
TINIALI, GUWAHATI, PIN-781012.
VERSUS
M/S HINDUSTAN PETROLEUM CORPORATION LTD NAD 3 ORS
A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956, HAVING
ITS REGISTERED OFFICE AT 17 JAMSHEDJI TATA ROAD, MUMBAI-20, AND
REGIONAL OFFICE AT G.S. ROAD, ULUBARI, GUWAHATI, PIN-781007.
2:THE DIRECTOR
MARKETING AND APPELLATE AUTHORITY
M/S HINDUSTAN PETROLEUM CORPORATION LTD.
HINDUSTAN BHAWAN
8
SOORJEE BALLABHDAS MARG BALLARD ESTATE
MUMBAI.
3:THE EXECUTIVE DIRECTOR
OPERATIONS and DISTRIBUTION and DISCIPLINARY AUTHORITY
M/S HINDUSTAN PETROLEUM CORPORATION LTD.
HINDUSTAN BHAWAN
8
SOORJEE BALLABHDAS MARG
BALLARD ESTATE
MUMBAI.
4:THE ENQUIRY OFFICER
SENIOR BRAND MANAGER
GMO EAST ZONE
Page No.# 2/4
HINDUSTAN PETROLEUM CORPORATION LTD.
6
CHURCH LANE
KOLKATA- 1
Advocate for the Petitioner : MR. B CHAKRABORTY, MRS P HAZARIKA,MS. RIA TIWARI
Advocate for the Respondent : ,
Linked Case : WA/40/2024
M/S HINDUSTAN PETROLEUM CORPORATION LTD. AND 3 ORS.
A COMPANY REGISTERED UNDER THE COMPANIES ACT
1956 HAVING ITS REGISTERED OFFICE AT 17
JAMSHEDJI TATA ROAD
MUMBAI 20
REGIONAL OFFICE AT BETKUCHI
GHY- 34
DIST.- KAMRUP.
2: THE DIRECTOR
MARKETING AND APPELLATE AUTHORITY
M/S HINDUSTAN PETROLEUM CORPORATION LTD.
HINDUSTAN BHAWAN
8
SOORJEE BALLABHDAS MARG BALLARD ESTATE
MUMBAI.
3: THE EXECUTIVE DIRECTOR
OPERATIONS and DISTRIBUTION and DISCIPLINARY AUTHORITY
M/S HINDUSTAN PETROLEUM CORPORATION LTD.
HINDUSTAN BHAWAN
8
SOORJEE BALLABHDAS MARG
BALLARD ESTATE
MUMBAI.
4: THE ENQUIRY OFFICER
SENIOR BRAND MANAGER
GMO EAST ZONE
HINDUSTAN PETROLEUM CORPORATION LTD.
6
CHURCH LANE
Page No.# 3/4
KOLKATA- 1.
VERSUS
ABHIJIT KUMAR BARUA
S/O- SHRI ANIL BARAN BARUA
BASUNDHARA APARTMENT
GROUND FLOOR
KAMAKHYA NAGAR
BYE LANE NO. 4
ADABARI TINIALI
GHY- 12.
------------
Advocate for : MR. B C DAS
Advocate for : MR. B CHAKRABORTY appearing for ABHIJIT KUMAR BARUA
Linked Case : I.A.(Civil)/338/2024
M/S HINDUSTAN PETROLEUM CORPORATION LTD. AND 3 ORS.
A COMPANY REGISTERED UNDER THE COMPANIES ACT
1956 HAVING ITS REGISTERED OFFICE AT 17
JAMSHEDJI TATA ROAD
MUMBAI 20
REGIONAL OFFICE AT BETKUCHI
GHY- 34
DIST.- KAMRUP.
VERSUS
ABHIJIT KUMAR BARUA
S/O- SHRI ANIL BARAN BARUA
BASUNDHARA APARTMENT
GROUND FLOOR
KAMAKHYA NAGAR
BYE LANE NO. 4
ADABARI TINIALI
GHY- 12.
------------
Advocate for : MR. B C DAS
Advocate for : appearing for ABHIJIT KUMAR BARUA
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE MANASH RANJAN PATHAK
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
09-08-2024
(M.R.Pathak, J)
Heard Ms. P Hazarika, learned counsel for the appellant and Mr. M P Sarma, learned
Both these appeals have originated from the judgment and order dated 24.11.2023
passed by the learned Single Judge in WP(C) No. 6506/2013 (Abhijit Kumar Barua -Vs-
Hindustan Petroleum Corporation Limited & 3 Others).
In the connected Writ Appeal No. 40/2024 preferred by the Hindustan Petroleum
Corporation Limited against the said judgment and order dated 24.11.2023 passed in WP(C)
No. 6506/2013, notice has already been issued on 21.02.2024 and the effect and operation of
the impugned judgment and order dated 24.11.2023 has already been stayed by the said
order dated 21.02.2024.
Issue Notice to the respondents.
As Mr. M P Sarma, learned counsel for the Hindustan Petroleum Corporation Limited has
entered appearance on behalf of the respondent Nos. 1 to 4 by filing Vakalatnama today, no
formal notice need be issued to those respondents.
On the prayer of the learned counsel for the parties, list these matters after 3 (three)
weeks, on a date to be fixed by the Registry.
JUDGE JUDGE
Comparing Assistant
