Ashok Ganguly vs Sima Ganguly
2024 Latest Caselaw 5701 Gua

Gauhati High Court

Ashok Ganguly vs Sima Ganguly on 8 August, 2024

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GAHC010073942021




                              THE GAUHATI HIGH COURT
     (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Mat.App./2/2022

            ASHOK GANGULY
            S/O LATE SUNIL GANGULY
            RESIDENT OF SANKAR DEV NAGAR, PO AND PS MAKUM JN DIST
            TINSUKIA,



            VERSUS

            SIMA GANGULY
            D/O JAGODISH CHAKRAVORTY,
            RESIDENT OF SOUTH MASLI, PO BHANGA BAZAR, BADARPUR, DIST
            KARIMGANJ. ASSAM



Advocate for the Petitioner   : MR D DEKA, MR. M A CHOUDHURY

Advocate for the Respondent : MR. A DHAR, MD F FARIDI,MISS S ROY




                                         BEFORE

                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

08.08.2024

1. Heard Mr. M.A. Choudhury, learned counsel for the appellant as well as Mr. A. Dhar, learned counsel for the respondent.

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2. Hearing concluded.

3. Judgment reserved.

JUDGE

Comparing Assistant