Anjali Borgohain vs The State Of Assam And 2 Ors
2024 Latest Caselaw 5664 Gua

Gauhati High Court

Anjali Borgohain vs The State Of Assam And 2 Ors on 7 August, 2024

                                                             Page No.# 1/2

GAHC010122872024




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/2001/2024

         ANJALI BORGOHAIN
         W/O- LT. (CAPTAIN) L.P. BORGOHAIN,
         RESIDENT OF -
         R/O HOUSE NO. 1, S.K. BARUA ROAD,
         RUKMINI NAGAR, P.S.- DISPUR-06, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 2 ORS
         REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF HOME
         AFFAIRS, ASSAM, DISPUR-6.

         2:SANJEEV BORGOHAIN
          S/O- LT. (CAPTAIN) L.P. BORGOHAIN

         RESIDENT OF-
         R/O- HOUSE NO.- 01
         S.K. BARUA ROAD

         RUKMINI NAGAR
         DISPUR
         KAMRUP(M)

         P.S.- DISPUR
          PIN- 781006
         ASSAM.

         3:COMMISSIONER OF POLICE
          KAMRUP(M)
          GUWAHATI-1
         ASSAM
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Advocate for the Petitioner   : MR. INDERJEET SINGH,

Advocate for the Respondent : GA, ASSAM, MS SWATI SHARMA(R-2)




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

Date : 07.08.2024

Heard Mr. K.K. Bhattacharjee, learned counsel for the State respondent Nos. 1 and 3.

Mr. Bhattcharjee submits that this interlocutory application has become infructuous as the W.P.(Crl.) No. 37/2023 has already been disposed of by this Court, vide judgment and order dated 17.07.2024. In support of his submission, Mr. Bhattacharjee has produced a copy of the judgment and order dated 17.07.2024 in W.P.(Crl.) No. 37/2023 before this Court.

In view of the disposal of W.P.(Crl.) No. 37/2023, this interlocutory application becomes infructuous and accordingly, the same stands closed.

The copy of judgment and order dated 17.07.2024, produced by Mr. Bhattacharjee, shall be part of the record.

JUDGE

Comparing Assistant