Citation : 2024 Latest Caselaw 5529 Gua
Judgement Date : 5 August, 2024
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GAHC010153252024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3889/2024
RENU BORA SINGH AND 255 ORS.
C/O RUPON BORAH
R/O VILLAGE NO. 1 KATHIA KHUNDA GAON,
P.O.-SAPEKHATI,
DISTRICT-CHARAIDEO, ASSAM, PIN-785692.
2: ARUNA BARUAH MORAN
C/O KANOW MORAN
R/O VILLAGE-GALEKY
NA-PAM BARUOTI
P.O.-NA PAM BARUATI
DISTRICT-SIBSAGAR
ASSAM
PIN-785684.
3: LAKHIMA GOGOI
C/O BHAKATRAM GOGOI
VILLAGE-KHANGIA
P.O.-CHEPANGANI
DISTRICT-SIBSAGAR
ASSAM
PIN-785684.
4: SUBHADRA DEKA BORUAH
D/O NORMAL DEKA BORUAH
R/O VILLAGE-GOHAIN PUKHURI
P.O.-PARULIGURI
DISTRICT-SIBSAGAR
ASSAM
PIN-785671
5: KUSUM BORGOHAIN
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C/O BHADRAWAR BORAH
VILLAGE-CHANEKAPAR
KHOLUAGAON
DISTRICT-SIBSAGAR
ASSAM
PIN-785640.
6: PRATIVA GOGOI
C/O UMACHARAN GOGOI
VILLAGE-BORANGAYA
P.O.-SELENGHAT
DISTRICT-SIBSAGAR
ASSAM
PIN-785641.
7: BINA PANI GOGOI
C/O SONESHWAR HAZARIKA
R/O JAMIRAGAON
P.O.-NITAIPUKHURI
DISTRICT-SIBSAGAR
ASSAM
PIN-785671.
8: ARUNA DUTTA
C/O ANIL DUTTA
VILLAGE-KHANAMUKH TINIALI
P.O.-KHANAMUKH
DISTRICT-SIBSAGAR
ASSAM
PIN-785682.
9: RENU BORUAH PHUKAN
W/O GUNESWAR PHUKAN
R/O VILLAGE-NAGAHAT
DISTRICT-CHARAIDEO
ASSAM
PIN-785692.
10: PUNYA KONWAR
W/O SRI HIRANYA KONWAR
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R/O VILLAGE-LANGKAK LATUM GAON
P.O.-NAGAGAON
DISTRICT-SIBSAGAR
ASSAM
PIN-785701.
11: SWARNA LATA GOGOI
C/O THULUK GOGOI
R/O HUDUPARA KHMIN
P.O.-CHETIA GAON
DISTRICT-SIBSAGAR
ASSAM
PIN-785684.
12: MAFUL BEGUM
C/O MANIK ALI
R/O 2 NO. MATHADANG GAON
P.O.-DEMOWMUKH
DISTRICT-SIBSAGAR
ASSAM
PIN-785663.
13: LABANYA RAJ KONWAR
C/O HONU GOGOI
R/O BORSAYAK DIBRUAL
P.O.-CHATAISIGA
AMGURI
DISTRICT-SIBSAGAR
ASSAM
PIN-785680.
14: AISA BEGUM
C/O SOMSUDDIN HAZARIKA
R/O PACHIPATHAR
DISTRICT-SIBSAGAR
ASSAM
PIN-785640.
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15: MISS ASIA @ ASIA BEGUM
C/O ABDUL RAHMAN
R/O KONWERPUR SENSUWA GAON
P.O.-CHAUL KORA
DISTRICT-SIBSAGAR
ASSAM
PIN-785667.
16: HEMALATA GOGOI
C/O DEBEN GOGOI
R/O TIPOMIA
P.O.-SILASAKU
DISTRICT-SIBSAGAR
ASSAM
PIN-785686.
17: MISS ANIMA GOGOI
D/O BHUGESWAR GOGOI
R/O BARUA GAON
P.S.- KAMARGAON
DISTRICT-GOLAGHAT
ASSAM
PIN-785619.
18: KUNTI BARUAH (SAIKIA)
W/O SRI NITAI SAIKIA
R/O VILLAGE-GHMARUJAN
P.O.-BALIJAN
DISTRICT-BISWANATH
ASSAM
PIN-784172.
19: MOINA BORA
W/O LATE PRADIP BORA
R/O VILLAGE-MAGANI-KOCHARI
P.O.-MAGANI
DISTRICT-BISWANATH
ASSAM
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PIN-784168.
20: SARUMAI BORA
W/O SRI AMAL BORA
R/O VILLAGE-JOYPUR
P.O.-GOHPUR
DISTRICT-BISWANATH
ASSAM
PIN-784168.
21: PARBOTI BOSUMOTARY
W/O GANESH BOSUMOTARY
R/O VILLAGE-BHOGPUR KACHARI
P.O.- GOHPUR
DISTRICT-SONITPUR
ASSAM
PIN-784168.
22: PUNESWARI BASUMATARY
W/O ABET BASUMATARY
R/O VILLAGE-BALIJAN
P.O.-GOHPUR
DISTRICT-SONITPUR
ASSAM
PIN-784168.
23: BIMALA SAIKIA
C/O LATE BALINDRA SAIKIA
VILLAGE-SIMALUGURI
P.O.-GOHPUR
DISTRICT-BISWANATH
ASSAM
PIN-784168.
24: SMT. SANDHYA KATAKI
W/O PREMESWARI KATAKI
R/O VILLAGE-TETONPUKHURI
P.O.-TETENBARI
DISTRICT-SONITPUR
ASSAM
PIN-784171.
25: RENU BARUAH GOGOI
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W/O PUTUL GOGOI
R/O VILLAGE-ITAPARA
P.O.-BRAHMAJAN
DISTRICT-SONITPUR
ASSAM
PIN-784171.
26: NIRAMA DAS
W/O MOHAN DAS
R/O VILL.-BRAHMAJAN DANIGAON
P.O.-BRAHMAJAN
DISTRICT-BISWANATH
ASSAM
PIN-784172.
27: KAMALA SABU DHARA
W/O LATE ANANDI SABUKDHARA
R/O VILLAGE-JALUKBARI
P.O.-BRAHMAJAN
DISTRICT-BISWANATH
ASSAM
PIN-784172.
28: BHIMA CHETRI
W/O RUDRA PRASAD CHETRI
R/O VILLAGE-NATUN BUROIGHAT
DISTRICT-BISWANATH
ASSAM
PIN-784179.
29: REBATI DAS GONJU
W/O GOBINDA GONJU
R/O VILLAGE-KARIBIL BONGALI
P.O.-KAURIPATHAR
DISTRICT-SONITPUR
ASSAM
PIN-784179
30: CHANDRA DEVI
W/O MANTU SINGHA
R/O VILLAGE-MISSAMARI
P.O.-HALEM
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DISTRICT-SONITPUR
ASSAM
PIN-784170.
31: RANGILI KARDONG
W/O LATE BHIM KARDONG
R/O VILLAGE-LEPETAPARA
P.O.-HALEM
GOHPUR
DISTRICT-SONITPUR
ASSAM
PIN-784170
32: BINA SWARGIARY
W/O SHRI GANESH SWARGIARY
R/O JORABARI
P.O.-BRAHMAJAN
DISTRICT-SONITPUR
ASSAM
PIN-784172.
33: RUNU DAS
D/O LATE GOLAP DAS
W/O SULAB DAS
R/O VILLAGE-RANGCHALI DOLONI
P.O.-BEHALI
DISTRICT-BISWANATH
ASSAM
PIN-784166.
34: MAMONI BARUAH
W/O BHOLA HAZARIKA
R/O VILLAGE- CHATIAL GAON CHATIA REVENUE TOWN
DISTRICT-SONITPUR
ASSAM
PIN-784175.
35: BIJAYA BARUAH
W/O UMA BARUAH
R/O VILLAGE-BARANGABARI
DISTRICT-BISWANATH
ASSAM
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PIN-784172.
36: BULU BORA
W/O DEBEN BORA
R/O VILLAGE-TELIACHUK
P.O.-BARANGABARI
DISTRICT-SONITPUR
ASSAM
PIN-784172.
37: MADHURI BORA
W/O SHRI CHAKRADHAR GOGAOI
R/O VILLAGE-SONARIPARIA
P.O.-GHAHIGAON
DISTRICT-SONITPUR
ASSAM
PIN-784172.
38: BINA SAIKIA
W/O SRI PRAFULLA SAIKIA
R/O VILLAGE-SADHERUPAR
P.O.-GEROABARI
DISTRICT-SONITPUR
ASSAM
PIN-784176.
39: RUPALI BORA
D/O MATI RAM BORA
R/O VILLAGE-NAPAMUAGAON
P.O.-SOOTEA
DISTRICT-SONITPUR
ASSAM
PIN-784175.
40: SARAJU DAS
W/O ANANTA DAS
R/O VILLAGE-BISWANATH NATUNGAON
P.O.-BISWANATH
DISTRICT-BISWANATH
ASSAM
PIN-784177.
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41: SMT. PUNYESWARI KURMI
C/O BIDURAM KURMI
R/O VILLAGE-2 NO. DIRING PATHAR
P.O.-PAVOI PANCHALI
DISTRICT-SONITPUR
ASSAM
PIN-784174.
42: SOMESWARI DAS
W/O LATE POWAL DAS
R/O VILLAGE-DAKHINBHIR
P.O.-PANI BHARAL
DISTRICT-SONITPUR
ASSAM
PIN-784177.
43: JOYANTI DEVI BORAH
D/O MOHIDHAR BORA
R/O VILLAGE-DAGAON CHAPARI
P.O.-BISWANATHGHAT
DISTRICT-SONITPUR
ASSAM
PIN-784174.
44: NEM TERANGPI
W/O SRI PANI RAM TERON
R/O VILLAGE-KARBI BLOCK
P.O.-PABHOI
DISTRICT-SONITPUR
ASSAM
PIN-784174.
45: BINAMAI TERONPI
W/O SRI BINIRAM TERONPI
R/O VILLAGE-SELAIKHATI
P.O.-BALICHANG
DISTRICT-SONITPUR
ASSAM
PIN-782461.
46: SARUMAI BORA
C/O TULASI BORA
VTC DIPIONGA
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P.O.-SOOTEA
DISTRICT-SONITPUR
ASSAM
PIN-784175.
47: KANCHAN HAZARIKA
W/O SRI KIRON HAZARIKA
R/O VILLAGE-PURANIGAON
P.O.-SOOTEA
DISTRICT-SONITPUR
ASSAM
PIN-784175.
48: KHEM KUMARI DEBI
W/O LATE GANESH SARMAH
R/O VILLAGE-JAPORIGURI
P.O.-BURIGAONG
DISTRICT-BISWANATH
ASSAM
PIN-784176.
49: TARANI DAS
C/O SHUBHESWAR DAS
R/O NIZ BAGHMARI
P.O.-JAPURIGURI
DISTRICT-BISWANATH
ASSAM
PIN-784176.
50: JAMUNA DEBI
C/O KAMAL UPADHYAYA
R/O VILLAGE-NIZ GARPAL
P.O.-SOOTEA
DISTRICT-SONITPUR
ASSAM
PIN-784175.
51: KALYANI DAS
C/O SUKASH DAS
VILLAGE-PALASH BASTI PATHAR
P.O-ALISINGA
DISTRICT-SONITPUR
ASSAM
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PIN-784112.
52: MANJU NEOG
W/O ARUN NEOG
R/O VILLAGE-KARCHAN TOLA
DISTRICT-SONITPUR
ASSAM
PIN-784189.
53: DEBALA BHORALI
W/O SRI JATIN BHORALI
R/O VILLAGE-GHILADHARIMUKH
P.O.-KARAIONI
DISTRICT-SONITPUR
ASSAM
PIN-784175.
54: BILASHI BASUMATARY
W/O SRI DHURBA KR. BASUMATARY
R/O VILLAGE-LAODOLONI
P.O.-MIJIKAJAN
DISTRICT-SONITPUR
ASSAM
PIN-784176.
55: BHARATI DAIMARI
W/O KALIMOHAN BASUMATARI
R/O VILLAGE-KUWARI
DISTRICT-SONITPUR
ASSAM
PIN-784176.
56: GITA CHAUDHURY
W/O SRI SUDHIR CHAUDHURY
R/O VILLAGE-KHELMATI
P.O.-BHIMGONGA
DISTRICT-SONITPUR
ASSAM
PIN-784167.
57: SUBHADRA BHUYAN
W/O ABHIRAM BHUYAN
R/O VILLAGE-KETLA PATHAR
P.O.-BHIMDONGA
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DISTRICT-SONITPUR
ASSAM
PIN-784167.
58: LUBANYA DEVI
W/O SIDDHINATH NEPAL
VILLAGE-BATIAMARI
BEDETI GURI
DISTRICT-SONITPUR
ASSAM
PIN-784179.
59: PARBATI BISWAKARMA
W/O SRI JOY LAL BISWAKARMA
R/O VILLAGE-2 NO. KUMALIA
P.O.-PANIBHORAL
DISTRICT-BISWANATH
ASSAM
PIN-784176.
60: DAMAYANTI DEVI
W/O LATE BHUBAN NATH
R/O VILLAGE-SARAKA BANDAMARI GAON
DISTRICT-SONITPUR
ASSAM
PIN-784153.
61: MONOMAYA RABHA
R/O VILLAGE-NIRAIATI
NIZ-BIHAGURI GAON
DISTRICT-SONITPUR
ASSAM
PIN-784153.
62: SONALI MILI
D/O MALARAN MILI
R/O VILLAGE-MALIPURI
P.O.-LUHITMUKH
DISTRICT-SONITPUR
ASSAM
PIN-784169.
63: NAYAN MONI BORAH
W/O SRI MITHARAM BORAH
R/O VILLAGE-DALAWGURI KHATOR GAON
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P.O.-KHATORGAON
DISTRICT-SONITPUR
ASSAM
PIN-784169.
64: LILIMAI BORA
C/O LATE SUBHESWAR BORA
R/O VILLAGE-BORA CHUK KHATAR GAON
DISTRICT-SONITPUR
ASSAM
PIN-784169.
65: PHULESWARI BORA
W/O SRI SONESWAR BORAH
R/O VILLAGE-KEKORABARI
P.O.-KALABARI
DISTRICT-SONITPUR
ASSAM
PIN-784178.
66: LABANYA BHUYAN
W/O SRI GHANA KANTA BHUYAN
R/O VILLAGE-LAHKARGAON
P.O.-KAMDEWAL
DISTRICT-SONITPUR
ASSAM
PIN-784169.
67: NIRU MILI
W/O PARASURAM MILI
R/O VILLAGE-NO. 1 UPPER TINSUKIA
LOHITMUKH
GOHPUR
DISTRICT-SONITPUR
ASSAM
PIN-784169.
68: CHAMPABATI DOLEY
C/O RAMLAL DOLEY
R/O VILLAGE-RAJABARI PATHAR
P.O.-GOHPUR
DISTRICT-SONITPUR
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ASSAM
PIN-784168.
69: SMT. PUSHPA KUTUM
C/O SUBA KUTUM
R/O VILLAGE-DHANDI PATHAR
P.O.-RAJABARI
DISTRICT-SONITPUR
ASSAM
PIN-784168.
70: PADMABATI BHUYAN
W/O KAMAL BHUYAN
R/O DHENUDARA PATHAR
DISTRICT-BISWANATH
ASSAM
PIN-784168.
71: SONADOI KHOUND
W/O DEHESWAR KHOUND
R/O VILLAGE-AUNI BORI
P.O.-KALABARI
DISTRICT-SONITPUR
ASSAM
PIN-784178.
72: BULUMAI GOGOI
W/O DANDI GOGOI
R/O VILLAGE-DUBIA DA-GAON
P.O.-DUBIA
DISTRICT-SONITPUR
ASSAM
PIN-784178.
73: PABITRA DEVI
C/O KRISHNA PRASAD BORAL
R/O VTC KATHANI BARI P.O.- CHARIALI
DISTRICT-SONITPUR
ASSAM
PIN-784176.
74: LILI MUDOI
C/O JAYA MUDOI
R/O VILLAGE-BORBHETI
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P.O.-KALABARI
P.S.-GOHPUR
DISTRICT-SONITPUR
ASSAM
PIN-784178.
75: PIYARUN NESSA LASKAR
C/O IDRICH ALI LASKAR
R/O VILLAGE- DABLONG GAON
P.S.-LANKA
DISTRICT-HOJAI
ASSAM
PIN-782446.
76: BIMALA MAJUMDAR
W/O ANIL MAJUMDAR
R/O VILLAGE-RADHANAGAR NO. 1
JOGIJAN BAZAR
DISTRICT-HOJAI
ASSAM
PIN-782429.
77: PHUL BAI GOUR
W/O DURYODHAN GOUR
R/O VILLAGE-BORHOLA
P.O.-JUGIJAN
DISTRICT-HOJAI
ASSAM
PIN-782429.
78: MONIKA SAIKIA
W/O SHASHIKANTA SAIKIA
R/O VILLAGE-JAMUNA MOUDANGA KRISHIPAM NIGOM
P.O.-AMBARI
DISTRICT-HOJAI
ASSAM
PIN-782445.
79: PUSPA DEVI
C/O KUL BIDHU SINGHA
R/O 44 DAKHIN JAMUHANDAL
HOJAI
PADUM PUKHURI
ASSAM
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PIN-782435.
80: NURUN NEHAR
W/O ANIL HOQUE
R/O VILLAGE-NAHAR GAON
P.O.-DABOKA
DISTRICT-HOJAI
ASSAM
PIN-782440.
81: JAMITA DAULAGOPHU
W/O SABAK HASAMFURA
R/O VILLAGE-RAIKATA CHANDANPUR
P.O.-KOMORAKATA
DISTRICT-HOJAI
ASSAM
PIN-782435.
82: FAIMA BEGUM KUHINUR
W/O AMAD UDDIN
R/O VILLAGE-KACHARI PARA
P.O. AND P.S.- DOBOKA
DISTRICT-HOJAI
ASSAM
PIN-782440.
83: GAYANA DATTA
W/O MANIK PAUL
R/O SHIV BARI ROAD
WARD NO. 4
P.O.-HOJAI
DISTRICT-HOJAI
ASSAM
PIN-782435.
84: PARBATI BORA
W/O DHARMA BORA
R/O JUGIJAN PUB-KANDULIMARI
DISTRICT-HOJAI
ASSAM
PIN-782429.
85: PADMA MALLIK
W/O BIJOI MALLIK
R/O PUB-KANDULIMARI
Page No.# 17/55
P.O.-JOGIJAN BAZAR
DISTRICT-HOJAI
ASSAM
PIN-782429.
86: SANTOSHI KAUR
W/O RANJIT SINGH
R/O WARD NO. 4
LANKA
DISTRICT-HOJAI
ASSAM
PIN-782446.
87: MANU RANI MITRA
W/O LATE NIRMAL MITRA
R/O ITAKHOLA
DISTRICT-HOJAI
ASSAM
PIN-782435.
88: KANCHAN SORRONG
W/O BIJOY SORRONG
R/O VILLAGE-NNABANGA
P.O.-JUGIJAN BAZAR
DISTRICT-NAGAON
ASSM
PIN-782429
89: SMT. REKHA MALAKAR
W/O ANIL MALAKAR
R/O WARD NO. 6
LANKA
DISTRICT-HOJAI
ASSAM
PIN-782446.
90: MAYARUN NESSA
C/O RYWAB MIYAN
R/O VILLAGE-FAKIRA BASTI
P.O.-TELIBASTI
DISTRICT-HOJAI
ASSAM
PIN-782435.
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91: HAZERA KHATUN
W/O ABDUL SAMAD
R/O VILLAGE-UDMARI
DIGHALIATI GAON
DISTRICT-NAGAON
ASSAM
PIN-782124.
92: JYOSHNARA BEGUM
C/O ABDUL SAMAD
R/O VILLAGE-UDMARI
DIGHALIATI GAON
DISTRICT-NAGAON
ASSAM
PIN-782124.
93: SAKHINA KHATUN
C/O MAJAHRUL ISLAM
R/O KANDHULI MARI NO. 1
DISTRICT-NAGAON
ASSAM
PIN-782123.
94: SAMALA KHATUN
C/O ABDUL HEKIM
VTC- GAYAN GAON
P.O.-DHING
DISTRICT-NAGAON
ASSAM
PIN-782123.
95: HALIMA KHATUN
W/O SAMSUDDIN
R/O VILLAGE-LATHIAMARI
P.O.-KANDHULIMARI
DISTRICT-NAGAON
ASSAM
PIN-782123.
96: KHELMAYA DEBI
C/O GUNARAM SARMAH
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R/O GHILADHARI MUKH
DISTRICT-SONITPUR
ASSAM
PIN-782123.
97: NIZARA GOGOI
C/O LAKHI PHUKON
VILLAGE-JAJALI GARKUSH GGAON
P.O.- BANAMALI
P.S.-KAKAHBARI
DISTRICT-SIVSAGAR
ASSAM
PIN-785689.
98: JILMIL BORGOHAIN
C/O HIREN BORUAH
VILLAGE-PAHUKHOWA
P.O.-PARALIGURI
DISTRICT-SIVSAGAR
ASSAM
PIN-785671.
99: JAKHUDA CHUTIA
C/O JIBAL CHUTIA
VILLAGE-NALANIBAM
P.O.-BORPATHER
DISTRICT-SIVSAGAR
ASSAM
PIN- 785670.
100: AROTI HAZARIKA
C/O SATYA HAZARIKA
VTC LAKHIMI ALI
P.O.- NAZIRA
DISTRICT-SIVSAGAR
ASSAM
PIN-785685.
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101: KAUSHALYA GOGOI
C/O KANAK GOGOI
VILLAGE-BORUAH CHANGMAI
VTC-DIMOW
P.O.-DIMOW
DISTRICT-SIVSAGAR
ASSAM
PIN-785662.
102: SIDDHESWARI BORAH
C/O THOLUK BORAH
VILLAGE-ROGHUBARI GAON
VTC-BHARALURA
P.O.-BHARALUA TINIALI
DISTRICT-SIVSAGAR
ASSAM
PIN-785664.
103: MIRA GOGOI
C/O KRISHNA KANTA GOGOI
VILLAGE-KHANAMUKH GHARPHALIA GAON
P.O.-KHANAMUKH
DISTRICT-JORHAT
ASSAM
PIN-785682.
104: KIRON BORAH
C/O BOGAI BORAH
VILLAGE-DULIA GAON
P.O-KHANA KHUKURA
P.S.-GAURISAGAR
DISTRICT-SIVSAGAR
ASSAM
PIN-785664.
105: JYOTI HANDIQUE
C/O TOLAN HANDIQUE
VILLAGE-MOTHIASIGA ACHALAPATHAR GAON
P.O.-RAJMOW
Page No.# 21/55
DISTRICT-SIVSAGAR
ASSAM
PIN-785685.
106: TILU GOGOI
C/O HARIKANTA GOGOI
VILLAGE-MOTHURAPUR BHAKAT VILLAGE
P.O.-MOTHURAPUR
DISTRICT-SIVSAGAR
ASSAM
PIN- 785689.
107: RENU RAJ KUMARI SONOWAL
C/O PRAHLAD SONOWAL
VILLAGE-SUNAPUR
HATI BARUA
DISTRICT-SIVSAGAR
ASSAM
PIN- 785673.
108: DIBYA KATAKY
C/O DANDESHWAR KATAKI
VILLAGE-CHIRING GAON
P.O.- DHITALPUKHURO
DISTRICT-SIVSAGAR
ASSAM
PIN-785698.
109: PREMALATA CHETIA
VILLAGE-BETBARI BORKURI CHETIA VILLAGE
P.O.-MITHAPUKHURI
DISTRICT-SIVSAGAR
ASSAM
PIN-785640.
110: RUPADA CHANGMAI
C/O RUDRA CHANGMAI
R/O VILLAGE-ARALTOLI GAON
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P.O.-PALENGI
DISTRICT-SIVSAGAR
ASSAM
PIN-785672.
111: SIMI BURAGOHAIN
C/O PINTU GOGOI
R/O LONGKOK GOHAI GAON
DISTRICT-SIVSAGAR
ASSAM
PIN-785685.
112: ANJONA PANDOV
C/O GOJEN PANDOV
R/O BORDEROI GRANT
DISTRICT-SIVSAGAR
ASSAM
PIN-785662.
113: HOONMAI GOGOI
C/O BAGADHAR GOGOI
R/O THOWRA JAPIHAJIA GAON
P.O.-RAJMAI
DISTRICT-SIVSAGAR
ASSAM
PIN-785672.
114: BIMOLA KONWAR
C/O HORU KONWAR
R/O ATHABARI HILOIDHARI GAON
P.O.-KHARAHAT
DISTRICT-SIVSAGAR
ASSAM
PIN-785662.
115: MENU GOGOI
C/O MINARAM GOGOI
Page No.# 23/55
R/O DIMORUGURI GAON
P.O.-NA-PAM
DISTRICT-SIVSAGAR
ASSAM
PIN-785682.
116: FULMAI GOHAIN
C/O GOPIRAM GOHAIN
R/O CHARINGIA GAON
P.O.-TAMULI CHIGGIA
DISTRICT-SIVSAGAR
ASSAM
PIN-785682.
117: JINU BORAH
C/O INDRA BORAH
R/O BHITORUAL GAON
P.O.-BHITORUAL
DISTRICT-SIVSAGAR
ASSAM
PIN-785682.
118: DIPTI BORUAH
C/O LAKHESWAR BORUAH
R/O GOROIMARI
P.O.-NAHAT
DISTRICT-SIVSAGAR
ASSAM
PIN- 785662.
119: NUMALI GOGOI
C/O PREMADHAR GOGOI
R/O GODHABIL GAON
P.O.-KONWAR DAHINGIA
DISTRICT-SIVSAGAR
ASSAM
PIN- 785662.
120: KALPANA DEORI
Page No.# 24/55
C/O MADHAB DEORI
R/O BORPATHER
P.O.-TENGAPANI
DISTRICT-SIVSAGAR
ASSAM
PIN-785671.
121: BOGITI DUTTA
C/O LATE JOGEN DUTTA
R/O VILLAGE-SUNDAR PUKHURI KUNCH GAON
P.O.-BAULI MAIDAM
DISTRICT-SIVSAGAR
ASSAM
PIN- 785685.
122: MINU HANDIQUE
C/O PURNA KANTA HANDIQUE
R/O NETAINOWJAN GAON
P.O.- NITAIPUKHURI
DISTRICT-SIVSAGAR
ASSAM
PIN- 785671.
123: BULU KONWAR
C/O SRI HARI KANTA KONWAR
R/O HENORALI GAON
P.O.-BAULIMAIDAM
DISTRICT-SIVSAGAR
ASSAM
PIN-785685.
124: RANJU GOGOI
C/O BOLARAM GOGOI
R/O KHAMUN GAON
P.O.-CHETIA GAON
DISTRICT-SIVSAGAR
ASSAM
PIN-785684.
Page No.# 25/55
125: KUSUM DUTTA
R/O BAPUTI GARH NETAIPUKHURI GAON
P.O.-NETAI-PUKHURI
DISTRICT-SIVSAGAR
ASSAM
PIN-785671.
126: NIVA HANDIQUE
C/O PREM HANDIQUE
C/O RAJAPOL GOHAIN HANDIQUE GAON
P.O.-RAJAPOL
DISTRICT-SIVSAGAR
ASSAM
PIN-785685.
127: DIPALI PHUKON
C/O SRI DINARANJAN PHUKON
R/O VILLAGE AND P.O.-CHALAPATHER
DISTRICT-SIVSAGAR
ASSAN
PIN-785689.
128: ANIYAM KONYAK
C/O UNSUNG KONYAK
R/O MONAITING NAGA GAON
P.O.-MEKIPUR
DISTRICT-SIVSAGAR
ASSAM
PIN- 785685.
129: SRIMATI SUMALI CHETIA
C/O ROTNESWAR GOGOI
R/O GELEKY NO. 1 LAHON GAON
P.O.-HINGRIBIL
DISTRICT-SIVSAGAR
ASSAM
PIN-785696.
Page No.# 26/55
130: GAURI GOGOI
C/O PABAN GOGOI
R/O NAMTIMUKH NAMTIAL GAON
P.O.-NAMTIAL
DISTRICT-SIVSAGAR
ASSAM
PIN-785666.
131: ANIMAI BORAH
C/O LOKHESWAR BORAH
R/O GOPALPUR GAON
P.O.-SANTIPUR
DISTRICT-SIVSAGAR
ASSAM
PIN-785667.
132: MARINA BEGUM
C/O AMANUDDIN AHMED
R/O LIGIRI PUKHURI NAZIRA
P.O.-LIGIRI PUKHURI
DISTRICT-SIVSAGAR
ASSAM
PIN-785685.
133: PUTU DUTTA
C/O LAKHESWAR DUTTA
R/O BARAHI BARI GAYAN GAON
P.O.-BARAHIBARI
DISTRICT-SIVSAGAR
ASSAM
PIN-785680.
134: DIPIKA DUTTA
C/O TRITHANATH DUTTA
R/O GADADHAR NAGAR
P.O.-JOYSAGAR
Page No.# 27/55
DISTRICT-SIVSAGAR
ASSAM
PIN- 785665.
135: RITA MONI KAKOTY
C/O PABITRA KAKOTY
R/O VILLAGE-DIKSHOW KAKOTY GAON
P.O.-DIKSHOW
DISTRICT-SIVSAGAR
ASSAM
PIN-785684.
136: ANJU BORAH
C/O GULESH BORAH
R/O VILLAGE-KALIORI
P.O.-KALIORI
DISTRICT-SIVSAGAR
ASSAM
PIN-785664.
137: DIPALI BORAH
C/O PULIN BORAH
R/O VILLAGE-SANTIPUR BOKABIL GAON
P.O.-SANTIPUR
DISTRICT-SIVSAGAR
ASSAM
PIN-785667.
138: RANU DAS
C/O SONESWAR DAS
R/O NAPAM SAMAGURI GAON
P.O.-SAMAGURI
DISTRICT-SIVSAGAR
ASSAM
PIN-785680.
139: AMIYA BORAH
C/O MAHENDRA BORAH
Page No.# 28/55
R/O VILLAGE-KUKURACHOW
P.O.-NAMTIDOL
DISTRICT-SIVSAGAR
ASSAM
PIN-785384.
140: PADMESWARI LAHA
C/O DEBESHWAR GOGOI
R/O VILLAGE CHOULKARA GAON
P.O.-DOYACHARIALI
DISTRICT-SIVSAGAR
ASSAM
PIN-785701.
141: POPI BORGOHAIN
C/O HOMESWAR BORGOHAIN.
R/O BORKULA GARGAON
P.O.-BORKOLA GAON
DISTRICT-SIVSAGAR
ASSAM
PIN-785686.
142: BINU SAIKIA
C/O RADHA NATH SAIKIA
R/O BANMUKH CHUTIA GAON
P.O.-JOYRAPAR
DISTRICT-SIVSAGAR
ASSAM
PIN-785640.
143: ALESHWARI MOHAN
C/O NITYA MOHAN
R/O 2 NO. BARBILL VILLAGE
P.O.-BANAMALI
DISTRICT-SIVSAGAR
ASSAM
PIN-785640.
Page No.# 29/55
144: PURNIMA LACHIT
C/O RUPESWAR LACHIT
R/O BOKOTA KALITHAN GAON
P.O.-NEMUGURI
DISTRICT-SIVSAGAR
ASSAM
PIN-785674.
145: JUGADA BARUAH
C/O GHANAKANTA BARUAH
R/O 1 NO. LAHON GAON
DISTRICT-SIVSAGAR
ASSAM
PIN-785696.
146: SADARI KALITA
C/O KHOGEN KALITA
R/O SUMDER GAON
DISTRICT-SIVSAGAR
ASSAM
PIN-785684.
147: ANU KONWAR
C/O RUHIT GOGOI
R/O 1 NO. LAHAN GAON
P.O.-SINGIBILL
DISTRICT-SIVSAGAR
ASSAM
PIN-785696.
148: ANJANA GOGOI
C/O HEMA GOGOI
R/O GARIAPATHER GAON
P.O.-SILAKUTI
DISTRICT-SIVSAGAR
ASSAM
PIN-785698.
Page No.# 30/55
149: JINTU MONI KONWAR BURAGOHAIN
C/O JUGENDRA BORAGOHAIN
R/O DHULIA HABI GAON
P.O.-BARHOITING
DISTRICT-SIVSAGAR
ASSAM
PIN-785697.
150: PROTIMA SHARMA
W/O SANKAR BAHADUR
R/O OLD CIVIL HOSPITAL CAMPUS WARD NO. 6
DISTRICT-SIVSAGAR
ASSAM
PIN-785640.
151: RANU SAIKIA
C/O JOGAT SAIKIA
R/O KACHUMARI
CHARAIDEO
ASSAM
PIN-785670.
152: JYOTI RUPA YEIN
C/O UMACHARAN YEIN
R/O TIFUK MIRIGAON
P.O.-DEEPLING
DISTRICT-CHARAIDEO
ASSAM
PIN-785691.
153: MINATI CHUTIA
C/O ROMA KANTA CHUTIA
R/O PARACHONI HABI
DISTRICT-SIVSAGAR
ASSAM
PIN-785673.
154: MINUMAI TAMULI
C/O JATIN TAMULI
Page No.# 31/55
R/O BORPATHER
P.O.-BORPATHER
DISTRICT-SIVSAGAR
ASSAM
PIN-786613.
155: HEMA KANTI LACHAN
C/O CHANDRA KANTA TAID
R/O DALAPARA
DISTRICT-SIVSAGAR
ASSAM
PIN-785671.
156: RINA PANGING
C/O JATIN MILI
R/O MAJORBARI
P.O.-DESANGMUKH
DISTRICT-SIVSAGAR
ASSAM
PIN-785663.
157: MONIFA PRODHAN
C/O GHONSHYAM DAS
R/O RUPAI T.E. 82
DISTRICT-TINSUKIA
ASSAM
PIN-786151.
158: HAMIDA BEGUM
D/O MOHAMMAD HUSSAIN ALI
R/O N.H.37 NEAR GURUKUL SCHOOL 1 NO. CHOTAHAPJAN 114/4 NIR
MAKUM JUNCTION
DISTRICT-TINSUKIA
ASSAM
PIN-786170.
159: MONESWARI SAIKIA
C/O KHAGEN DULIA
R/O 2 NO. BALIJAN GAON
Page No.# 32/55
PANITOLA
DISTRICT-TINSUKIA
ASSAM
PIN-786183.
160: HEMANTI DAS
C/O LATE SATYABAR SAIKIA
R/O PANITOLA
BARUAHOLA GAON
DISTRICT-TINSUKIA
ASSAM
PIN-786183.
161: MINABOTE MARAN
R/O KAKAJAN
DISTRICT-TINSUKIA
ASSAM.PIN 786183
162: ANURADHA TAMANG
VILLAGE-PAWARI BANGAN FOREST VILLAGE
P.O.KATAGAON
DISTRICT-TINSUKIA
ASSAM
PIN 786182
163: SABITRI BHATTA
W/O SRI BHIM BHATTA
R/O BISA GAON
P.O.-LODO
DISTRICT-TINSUKIA
ASSAM.PIN 786181
164: BINU NEOG
W/O LATE NABA BARUAH
R/O NAMDANG GOLAI GAON
NO. 1
DISTRICT-TINSUKIA
ASSAM
PIN-786181.
165: ANJU KAKATI
W/O LATE LAKHINDAR KAKATI
Page No.# 33/55
R/O NEAR NAMGHAR ALUBARI GAON NO. 1 MARGHERITA
DISTRICT-TINSUKIA
ASSAM
PIN-786181.
166: BANU BARUAH
C/O TULAN BORAH
R/O ULUP PATHAR
DISTRICT-TINSUKIA
ASSAM
PIN-786181.
167: AIATI SAIKIA
C/O HEMAKANTA SAIKIA
VTC MAJULI BON GAON
P.O.-MAJULI BON GAON
DISTRICT-MAJULI
ASSAM
PIN-785110.
168: BANU SARMA
C/O LAKHINATH SHARMA
R/O THAKUR BARI CHAMUGURI SATRA MAJULI
BONKHOWA CHUK
JORHAT
ASSAM
PIN-785110.
169: BUDHESWARI KALITA
R/O VILLAGE-SALMORA
P.O.-SALMORA
DISTRICT-MAJULI
ASSAM
PIN-785110.
170: BHANIMAI BORAH
C/O BUDHESWAR SAIKIA
R/O TAMULICHIGA GAYAN GAON
LAHUWAL GAON
DIST.-JORHAT
ASSAM
PIN-785682.
Page No.# 34/55
171: REBITA BHARILA
C/O MINARAM BORA
R/O KHARGHORIA GAON
ROBI GAON
DISTRICT-JORHAT
ASSAM
PIN-785683.
172: RUPA SARMAH
C/O PREMANDA SARMAH
R/O KHANAMUKH
GHARPHALIA
P.O.-KHANAMUKH
TAMULI GAON
DISTRICT-JORHAT
ASSAM
PIN-785682.
173: AYCHA BEGUM
W/O ABDUL MUKSED
R/O 145 DHING ROAD
NEAR HABIJI MADRASA 1 NO. MULLAPATTY RANGA GARA
HUZZ HAIBORGAON
DISTRICT-NAGAON
ASSAM
PIN-782002.
174: PRAMILA BORA
D/O DEBEN BORA
R/O CHANJUGAI KAHAR GAON ROAD NEAR NAMGHAR
JAMUNAMUKH
DISTRICT-NAGAON
ASSAM
PIN-782428.
175: MULESWARI BORDOLOI
C/O LATE MATHESHWAR BORDOLOI
VTC JOMARMUR
P.O.-JUMURMUR
DISTRICT-NAGAON
Page No.# 35/55
ASSAM
PIN-782427.
176: RANGILI LASKAR
C/O TIKHAR LASKAR
VTC GERJAI PAM
P.O.-GERJAIPAM
DISTRICT-NAGAON
ASSAM
PIN-782426.
177: BINA DAS
W/O BHABEN DAS
VTC BARPANI BAGAN
P.O.-BAITHALANGSHO
DISTRICT-NAGAON
ASSAM
PIN-782450.
178: HANUFA KHATUN
W/O ABDUL AWAL
R/O URIAGRANT RANGALOO
JOMARMUR
DISTRICT-NAGAON
ASSAM
PIN-782427.
179: BASIRAN NESSA
W/O LATE KUTUB UDDIN
R/O 36 NO. NATIONAL HIGHWAY
CHANGMORA L.P. SCHOOL
RANGALOO SUTAR GAON
JOMARMUR
DISTRICT-NAGAON
ASSAM
PIN-782427.
180: GUNA MAI SAIKIA
C/O TILOCK SAIKIA
VTC GARUMARA NO. 2
P.O.-SIBASTHAN
Page No.# 36/55
DISTRICT-NAGAON
ASSAM
PIN-782140.
181: RUPJYOTI RAJKHOWA
C/O LATE SARUMAL RAJKHOWA
CHAKARIGAON
MIKIR PAR URIA
DISTRICT-NAGAON
ASSAM
PIN-782101.
182: SUBHASHINI DAS
W/O NANIGOPAL DAS
R/O SORUPATHAR ROAD NEAR PHE JAMUNAMUKH BARJARI MAJGAON
DISTRICT-NAGAON
ASSAM
PIN-782428.
183: ANIMAI BORDOLOI
W/O MANIK BORDOLOI
R/O 1 NO. FAKALI GERJAI PAM
DISTRICT-NAGAON
ASSAM
PIN-782426.
184: ANUWARA KHATUN
W/O CHIRAFAT MIRDDHA
C/O RAJA ALI
DISTRICT-NAGAON
ASSAM
PIN-782426.
185: BANTI SAIKIA
W/O BHADRA SAIKIA
R/O CHAKARI GAON NEAR L.P. SCHOOL
VTC TULASHI MUKH
P.O.-TULASHIMUKH
DISTRICT-NAGAON
Page No.# 37/55
ASSAM
PIN-782101.
186: NAYANTI DEWRI
C/O TIKAM DEWRI
R/O THENGKUCHI
VTC SOLMARI
P.O.-NONOI
DISTRICT-NAGAON
ASSAM
PIN-782101.
187: RINA DEKA
C/O MANINDRA DEKA
R/O VILLAGE-MAKHAN GAON
BARPANI BAGAN
DISTRICT-NAGAON
ASSAM
PIN-782450.
188: ROHINI DEWRI
W/O ATUL DEWRI
R/O LUTUMARI TUPAKUCHI
DAPARA
DISTRICT-NAGAON
ASSAM
PIN-782428.
189: FATEMA KHATUN
W/O HABIBUR RAHMAN
VTC-JURIPAR
P.O.-JURIPAR
DISTRICT-NAGAON
ASSAM
PIN-782426.
190: MAMONI DAS
W/O PRABHAT DAS
R/O VILLAGE-KOWAIMARI
P.O.-HAIBORGAON
Page No.# 38/55
DISTRICT-NAGAON
ASSAM
PIN-782002.
191: PARUL BEGUM
C/O ABDUL AWAL
VTC HATIMURIA
P.O.-MORABARI
DISTRICT-MORIGAON
ASSAM
PIN-782126.
192: DAMAYANTI SAIKIA
W/O DINA SAIKIA
R/O DHING NIZ DHING
DISTRICT-NAGAON
ASSAM
PIN-782123.
193: SAYERA BEGUM
C/O ABDUL MANNAN
VTC SIBPUR NO. 1
P.O.-MURAZAR BAZAR
DISTRICT-NAGAON
ASSAM
PIN-782439.
194: GITARANI DAS
C/O MOHAN DAS
R/O CHUMONI
DISTRICT-LAKHIMPUR
ASSAM
PIN-787031.
195: MRS. MUSLIMA
C/O ABDUL JABBAR
R/O VILLAGE-RUHINI PATHAR
MURAZAR BAZAR
DIST.-HOJAI
Page No.# 39/55
ASSAM
PIN-782439.
196: RASNU BEGUM
W/O BAHAR UDDIN
R/O DEBSTHAN ROAD NEAR NILBAGAN MODEL HOSPITAL
DISTRICT-NAGAON
ASSAM
PIN-782445.
197: PADUMI PHUKAN
C/O RAMA PHUKAN
VTC MOHEMARI GAON
P.O.-MOHEMARI
DISTRICT-LAKHIMPUR
ASSAM
PIN-787055.
198: FARIDA BEGUM
C/O ABDUL HANNAN
VILLAGE-NO. 1 SARKEY BOSTI
NAKHUTI P.R.F. NAKHUTI BAZAR
LANKA
DISTRICT-NAGAON
ASSAM
PIN-782448.
199: FIRUJA KHATUN
C/O LATE ABDUL MALEK
R/O CHAMAKA GAON
TUKTUKI
DHING
DISTRICT-NAGAON
ASSAM
PIN-782123.
200: KHATIJA KHATUN
C/O FAJAR ALI
R/O AMLAKHI GAON
DHING
Page No.# 40/55
DISTRICT-NAGAON
ASSAM
PIN-782122.
201: SAHERA KHATUN
C/O NAJIM UDDIN
VTC- TUK-TUKI
DISTRICT-NAGAON
ASSAM
PIN-782123.
202: BIDYA RANI SARKAR
C/O MUNINDRA SARKAR
VTC HARIBHANGA
P.O.-AMBAGAN
DISTRICT-NAGAON
ASSAM
PIN-782120.
203: JEBUN NESSA
W/O AKKAS ALI
R/O UTTAR KHATOWAL
DISTRICT-NAGAON
ASSAM
PIN-782124.
204: ISMUTARA BEGUM
W/O IDRISH ALI
VTC-TELIA CHAPORI TOOP
P.O.-SAIDORIA
DISTRICT-NAGAON
ASSAM
PIN-782125.
205: MUSSTT. JAMENA KHATUN
C/O GIAS UDDIN
VTC BOGAMUKH NO. 4
P.O.-AMBAGAN
DISTRICT-NAGAON
Page No.# 41/55
ASSAM
PIN-782120.
206: FATEMA BEGUM
C/O ABDUL MALEK
R/O HATHI PUKHURI
DISTRICT-NAGAON
ASSAM
PIN-782125.
207: RAHIMA KHATUN
W/O NURUL ISLAM
R/O NEAR BANAT MADRASSA PANJAKHANA PUTHIKHAITY
DISTRICT-NAGAON
ASSAM
PIN-782125.
208: RANGMALA MANDAL
W/O HARENDRA MANDAL
VTC KANCHANPUR
P.O.-KANCHANPUR
DISTRICT-NAGAON
ASSAM
PIN-782125.
209: LAKHI RANI BARMAN
C/O SATYENDRA BARMAN
R/O LAILURI
DISTRICT-NAGAON
ASSAM
PIN-782120.
210: LAILIMAI DOIMARI BALARI
W/O PUSPARAM BALARI
VTC NIZ LAWKHOWA
P.O.-AMBAGAN
DISTRICT-NAGAON
ASSAM
PIN-782120.
Page No.# 42/55
211: PARBATI MANDAL
W/O BIRENDRA MANDAL
R/O BHURBANDHA NO. 1
AMBAGAN
DISTRICT-NAGAON
ASSAM
PIN-782120.
212: SALEHA KHATUN
C/O ABDUL RAHIM
VTC NIZ SAIDARIA
P.O.-SAIDORIA
DISTRICT-NAGAON
ASSAM
PIN-782125.
213: JABARANI SARKAR
C/O LATE SATYANANDA SARKAR
R/O TUBUKIJARANI
DISTRICT-NAGAON
ASSAM
PIN-782120.
214: NIVA BANIK
C/O SURJYA BANIK
R/O 3 NO. DERA PATHER
DISTRICT-HOJAI
ASSAM
PIN-782446.
215: JYOTSNARA BEGUM
C/O ABDUL HANNAN
R/O VILLAGE NO. 3 KHRING KHRING
VTC NAKHUTI P.R.F.
P.O.-NAKHUTI BAZAR
DISTRICT-NAGAON
ASSAM
PIN-782446.
216: SHYAMOLI DAS
W/O SANTOSH DAS
Page No.# 43/55
R/O JORAPUKHURI BURA GAON
SANKARDEV NAGAR
LANKA
DISTRICT-HOJAI
ASSAM
PIN-782442.
217: JUNAKI ENGLENGPI
C/O HABE PATOR
VTC KHERONI
P.O.-KHERONI
DISTRICT-KARBI ANGLONG
ASSAM
PIN-782448.
218: GUNALATA KONWAR
C/O LILESWAR KONWAR
R/O DHEKIAJURI BENGALI GAON
DISTRICT-TINSUKIA
ASSAM
PIN-786145.
219: PUSPANJOLI TANTI
C/O SURESH TANTI
VTC BAGHJAN T.E. 353 NLR
P.O.-DOOM DOOMA
DISTRICT-TINSUKIA
ASSAM
PIN-786151.
220: NITURANI DAS
C/O RAKESH CHANDRA DAS
R/O BOGAPANI T.E. 27 APPLN . NO. 1 BLOCK
DISTRICT-TINSUKIA
ASSAM
PIN-786171.
221: BIUTI KACHOP HAR
Page No.# 44/55
R/O PANIKHOWA GAON
DISTRICT-TINSUKIA
ASSAM
PIN-786190.
222: ANJALI GOGOI
C/O THANU GOGOI
R/O HOUSE NO. 6
1 NO. KOPOHOWA
LAKHIPATHAR BLOCK (A TO E)
DISTRICT-TINSUKIA
ASSAM
PIN-786171.
223: CHANDRABATI CHETIA
W/O KANDESHWAR CHETIA
R/O 142
BAREKURI
NA-MATAPUNG GAON
BORGAON
DISTRICT-TINSUKIA
ASSAM
PIN-786170.
224: SMT. NIRALA MECH KOCH
C/O RAMACHANDRA KOCH
R/O KUNDIL NAGAR
DISTRICT-TINSUKIA
ASSAM
PIN-786157.
225: L. BAILUNG
C/O DILIP
R/O VILLAGE-BOKAJAN LINE
P.S.-BORDUBI
DISTRICT-TINSUKIA
ASSAM
PIN-786170.
Page No.# 45/55
226: RAMESWARI MORAN
C/O ANANDA MORAN
R/O TEGI GAON NO. 1
DISTRICT-TINSUKIA
ASSAM
PIN-786152.
227: PADMAWATI MORAN
C/O FAPALA
R/O DARAJAN GAON
DISTRICT-TINSUKIA
ASSAM.
228: BHANU PHUKAN
C/O NUMAL CHANDRO BURAGOHAIN
R/O PURANA BAZAR
DISTRICT-TINSUKIA
ASSAM
PIN-786150.
229: PURNIMA DOHUTIA
C/O NAYAN DOHUTIA
R/O LOHARI KACHAI GAON
DISTRICT-TINSUKIA
ASSAM
PIN-786146.
230: SHILAMAYA RAI LIMBU
C/O CHITRA BAHADUR
R/O SHANTIPUR
BORHAPJAN
DISTRICT-TINSUKIA
ASSAM
PIN-786150.
231: GUNALATA GOGOI
C/O DIMBASWAR CHANGMAI
R/O VILLAGE-AHOM PATHER GAON
Page No.# 46/55
DISTRICT-TINSUKIA
ASSAM
PIN-786152.
232: HEMAPRABHA GOGOI
C/O BIDYADHAR
VTC DAHOTIA GAON
P.O.-KUKUREKHOWA
DISTRICT-TINSUKIA
ASSAM
PIN-786183.
233: MONJULA BORA
C/O LAT MADHARAM SONOWAL
R/O NAHARANI GAON
BORHAPJAN GAON
DISTRICT-TINSUKIA
ASSAM
PIN-786150.
234: SOKHINA BEGUM
C/O AZIZUL RAHMAN
R/O VILLAGE-BAGBORI
P.O.-PONITUAL
DISTRICT-TINSUKIA
ASSAM
PIN-786183.
235: THANESWARI MORAN
C/O DIMESHWAR MORAN
R/O KARDOIGURI NO. 1
DISTRICT-TINSUKIA
ASSAM
PIN-786156.
236: HUNMALA CHUTIA
C/O BHABAKANTA CHUTIA
R/O HATIJAN GAON
DISTRICT-TINSUKIA
Page No.# 47/55
ASSAM
PIN-786150.
237: CHINU PROVA SAIKIA
C/O TITHI RAM SAIKIA
VTC KOTHAGAON
P.O.-UDAI PUR
DISTRICT-TINSUKIA
ASSAM
PIN-786182.
238: RABIYA BEGUM
C/O NAJAR AHMED
VTC-GHILANI
P.O.-GHILANI
DISTRICT-NAGAON
ASSAM
PIN-782426.
239: NOORJAHAN BEGUM
C/O ABDUL WAHAB
VTC-KANUAMARI
DISTRICT-NAGAON
ASSAM
PIN-782140.
240: BENU SARKAR
C/O LATE JOGESH SARKAR
VTC-PUB SOLMARIJAN
P.O.-HINDU BLOCK
DISTRICT-HOJAI
ASSAM
PIN-782440.
242: MUKESWARI BASUMATARY
C/O TANNI BASUMATARY
R/O NO. 2 KOKONGURI
P.O.-ALI PARA
DISTRICT-BISWANATH
ASSAM
PIN-784178.
243: LAKHESWARI BASUMATARY
C/O ETARAM BASUMATARY
Page No.# 48/55
R/O KARIBIL KACHARI
DISTRICT-SONITPUR
ASSAM
PIN-784170.
244: GOLAPI MUNDRI
C/O EANTHANI MUNDRI
R/O KEKURI GAON
KEKURIJAN
DISTRICT-SONITPUR
ASSAM
PIN-784171.
245: NAYANI GOGOI
R/O NAPAM BALIATHAR GAON
DISTRICT- SIVSAGAR
ASSAM
PIN-785680.
246: JINTUMONI BORGOHAIN GOGOI
C/O JUGEN GOGOI
VTC- PACHIM NALBARI
P.O.-BORHAT
DISTRICT-SIVSAGAR
ASSAM
PIN-785693.
247: BANTI GOGOI
C/O PREMADHAR GOGOI
R/O UJANIKURI
CHARAIDEO
ASSAM
PIN-785692.
248: DIBYOJYOTI SENSUA GOGOI
C/O BIREN SENSUA
R/O HOLOGURI
P.O.-CHARAGUWA
DISTRICT-SIVSAGAR
ASSAM
PIN-785672.
Page No.# 49/55
249: DIBYOJYOTI SENSUA GOGOI
C/O BIREN SENSUA
R/O HOLOGURI
P.O.-CHARAGUWA
DISTRICT-SIVSAGAR
ASSAM
PIN-785672.
250: RUMI BEGUM
C/O TOMIJODDIN ALI
R/O LALIMCHAPORI
DISTRICT-SIVSAGAR
ASSAM
PIN-785680.
251: GINU SAIKIA
C/O BAKUL GOHAIN
R/O DOPDAR KUKURACHOWA
DISTRICT-SIVSAGAR
ASSAM
PIN-785681.
252: SWARNA CHUTIA
C/O YOGESHWAR CHUTIA
R/O UKHAPUR BHAGYAPUR
UDAIPUR NO. 1
DISTRICT-SIVSAGAR
ASSAM
PIN-785662.
253: NIRU SAIKIA BARUAH
C/O RAMA BARUAH
VTC HUDUPARA
DISTRICT-SIVSAGAR
ASSAM
PIN-785685.
254: MILAN DEB NATH
C/O GABINDA DEB NATH
R/O VILLAGE NO. 1 SHAMBARI
Page No.# 50/55
P.O.-SAMBARI
DISTRICT-HOJAI
ASSAM
PIN-782446.
255: JAHANARA BEGUM
C/O ALAL UDDIN
R/O VILLAGE NO. 2 KHAJARIJAN
P.O.-NA KHATI
DISTRICT-HOJAI
ASSAM
PIN-782446.
256: KAMALA RANI DAS
C/O NARAYAN DAS
VILLAGE- PASCHIM BHALUK MARI
P.O.-BHALUK MARI
DISTRICT-HOJAI
ASSAM
PIN-782442
257: MONWARA BEGUM
C/O ABDUL RAHIM
R/O VILLAGE-SATER GAON
P.O.-GAYAN GAON
DISTRICT-NAGAON
ASSAM
PIN-782123
VERSUS
THE UNION OF INDIA AND 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
HEALTH AND FAMILY WELFARE (RURAL HEALTH DIVISION), NEW DELHI.
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE (A) DEPARTMENT
DISPUR
GUWAHATI- 781006
ASSAM.
3:THE DIRECTOR HEALTH SERVICES (FAMILY WELFARE)
Page No.# 51/55
ASSAM
SWASTHYA BHAWAN
HENGRABARI
GUWAHATI- 781036
ASSAM.
4:THE COMMISSIONER SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR GAUHATI- 781006
Advocate for the Petitioner : ALHAJJ I UDDIN, MR. H ALI,MS S DAS,B BARMAN
Advocate for the Respondent : DY.S.G.I., SC, FINANCE,SC, HEALTH
BEFORE HON'BLE MR. JUSTICE SANJAY KUMAR MEDHI
For the Petitioner : Shri AI Uddin, Advocate and Shri H Ali, Advocate.
For the Respondents : Shri B Gogoi, SC, Health Deptt.,
Assam.
Date of Hearing : 05.08.2024.
Date of Judgment : 05.08.2024.
JUDGMENT & ORDER
Heard Shri AI Uddin, learned counsel for the petitioners. Also heard Shri B Gogoi, learned Standing Counsel, Health and Family Welfare Department, Assam.
2. The writ petition has been structured with the following prayers:
Page No.# 52/55
"Under the premises aforesaid it is therefore prayed that your Lordship would be pleased to admit this Writ Petition, call for the records, issue rule calling upon the respondents to show cause as to why a writ in the nature of mandamus shall not be issued directing the respondents, to make payment of the arrear salary of the petitioners for the period from their respective date of appointment as shown in the table appended in paragraph: 4 up to 30-09-2010, forthwith without further delay, in compliance with the order dated 23-10-2017 passed by this Hon'ble court in Writ Petition No: 900 of 2013 and other connected writ petitions and/or as to why a further direction shall not be made to pay interest at the rate of 18% per annum with effect from 01-05-2018 to the date of making payment of arrear honorarium and/or as to why any other appropriate order(s) or direction(s) shall not be issued by this Hon'ble Court as may deem fit and proper and/or cause or causes being shown and on perusal of record and upon hearing the parties be please to make the rule absolute giving full and complete relief to the petitioners and/or pass such further or other order or orders direction or directions as your Lordship may deem fit and proper for the end of justice."
3. It is contended that the petitioners were rendering their services as Female Attendants under a Family Welfare Scheme of the Union of India and had served in the said capacity during the period from 1986 to1999 wherein their honorarium were also enhanced. Since the enhanced honorarium were not paid, they had initially approached this Court by filing various writ petitions, the lead case being WP(C)/900/2013 which were disposed of vide order dated 23.10.2017 with a direction for payment of the honorarium within a period of 6 months. The petitioners, however, did not take any steps in spite of the directions not being complied with and ultimately, a contempt case was filed only in the year 2024, being Cont. Cas(C)/219/2024. The said case was, however, dismissed by this Court vide order dated 08.05.2024. The petitioners through their Association had thereafter filed Page No.# 53/55
WP(C)/3040/2024. However, the said writ petition was also withdrawn vide order dated 24.07.2024 passed in IA(C)/2190/2024 on the grounds that the individual members would like to file separate writ petitions.
4. Shri Uddin, learned counsel for the petitioners has submitted that it is a continuing cause of action and therefore, the aspect of delay will not come in. He has also submitted that a new ground has been taken in the petition pertaining to a claim for interest for the late payment. The learned counsel for the petitioners has submitted that certain contempt petitions are pending before this Court.
5. Per contra, Shri Gogoi, learned Standing Counsel, Health Department has submitted that the delay from the initial order passed by this Court on 23.10.2017 is wholly unacceptable. It is submitted that even the contempt petition was instituted in the year 2024 which was closed on the ground of limitation and thereafter the present petition has been filed. It is submitted that a matter which has been adjudicated cannot be brought in for a fresh adjudication by the same parties.
6. The rival submissions have been duly considered and materials placed before this Court have also been carefully examined.
7. Before going to the issue, this Court reminds itself that the powers exercised by this Court under Article 226 of the Constitution of India is a power of equity and such exercise is made in extra-ordinary circumstances. A writ court is not an executing court. The rights of the petitioners were adjudicated which crystallized in the judgment and order dated 23.10.2017. If, according to the petitioners, there were any shortcomings in the compliance, the petitioners were open to approach this Court by filing contempt petition within the time prescribed. The said contempt petition was, however, filed after a long delay in the year 2024 which was accordingly closed on Page No.# 54/55
08.05.2024 on the ground of limitation.
8. On the aspect of there being a continuing cause of action, this Court is unable to accept the said submission as the relief prayed for apart from being the same relief which was there in the earlier rounds of litigation is also pertaining to the honorarium for a period which had culminated in the year 1999. The Constitution Bench of the Hon'ble Supreme Court in the case of State of MP Vs. Bhailal Bhai , reported in AIR 1964 SC 1006 has made the following observations:
"21. ... Learned counsel is right in his submission that the provisions of the Limitation Act do not as such apply to the granting of relief under Art 226. It appears to us however that the maximum period fixed by the legislature as the time within which the relief by a suit in a Civil Court must be brought may ordinarily be taken to be a reasonable standard by which delay in seeking remedy under Article 226 can be measured. The court may consider the delay unreasonable even if it is less than the period of limitation prescribed for a civil action for the remedy but where the delay is more than this period, it will almost always be proper for the court to hold that it is unreasonable ..."
9. While the Limitation Act, per se may not have a strict application in a writ proceeding, the aspect of laches is an important factor which, this Court is required to look into. In any case, as observed above, a writ court cannot be made an executing court for execution of an order passed earlier as a litigant is not left remediless as he can take recourse to the Contempt of Courts Act with an allegation of willful and deliberate disobedience which, however, needs to be filed within the time prescribed.
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10. In view of the above circumstances, this Court is of the considered view that
this writ petition cannot be entertained and accordingly, the same may be dismissed.
JUDGE
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