Page No.# 1/2 vs The State Of Assam
2024 Latest Caselaw 5500 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam on 2 August, 2024

                                                                       Page No.# 1/2

GAHC010220122023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : I.A.(Crl.)/971/2023

            LANAHMAI STEPHEN THINGAO AND ANR.
            S/O LANAHMAI PHAOSHI STEPHEN,
            R/O KHAMSOM, MAO MARAM SUB DIVISION, P.S.- SENAPATI, DIST.-
            SENAPATI, MANIPUR, PIN- 795106.

            2: VEIPUH PROU @ ROKU BAIPU
             S/O H. DAVID

            R/O KODOM KHAVII VILLAGE
            P.S.- PHAIBUNG (EARLIER TADUBI)
            DIST.- SENAPATI
            MANIPUR
            PIN- 795106

            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM



Advocate for the Petitioner   : MR. A M BORA, MR. B BHAGAWATI,MS. C CHOUDHURY

Advocate for the Respondent : PP, ASSAM,




             Linked Case : Crl.A./331/2023

            LANAHMAI STEPHEN THINGAO AND ANR.
            S/O LANAHMAI PHAOSHI STEPHEN
                                                             Page No.# 2/2

           R/O KHAMSOM
           MAO MARAM SUB DIVISION
           P.S.- SENAPATI
           DIST.- SENAPATI
           MANIPUR
           PIN- 795106.

           2: VEIPUH PROU @ ROKU BAIPU
           S/O H. DAVID

           R/O KODOM KHAVII VILLAGE
           P.S.- PHAIBUNG (EARLIER TADUBI)
           DIST.- SENAPATI
           MANIPUR
           PIN- 795106.
           VERSUS

           THE STATE OF ASSAM
           REP. BY THE PUBLIC PROSECUTOR.


           ------------

Advocate for : MR. A M BORA Advocate for : PP ASSAM appearing for THE STATE OF ASSAM

BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order 02.08.2024

Hearing concluded.

Judgment is reserved.

JUDGE

Comparing Assistant