Resident Of Village Ghilajari vs Musst Ojufa Khatun
2024 Latest Caselaw 5499 Gua

Citation : 2024 Latest Caselaw 5499 Gua
Judgement Date : 2 August, 2024

Gauhati High Court

Resident Of Village Ghilajari vs Musst Ojufa Khatun on 2 August, 2024

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GAHC010112772024




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/2270/2024


         ANOWAR HUSSAIN
         S/O ABDUL GAFUR

         RESIDENT OF VILLAGE GHILAJARI
         MOUZA GHILAJARI
         PS HOWLY
         DIST BARPETA
         ASSAM


          VERSUS

         MUSST OJUFA KHATUN
         D/O LATE TOMASER ALI
         W/O NURUL ISLAM
         RESIDENT OF VILLAGE JASHIHATI
         MOUZA GHILAJARI
         PS HOWLY
         DIST BARPETA
         ASSAM


         ------------
         Advocate for : MR. J AHMED
         Advocate for : appearing for MUSST OJUFA KHATUN
                                                                      Page No.# 2/2




                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                     ORDER

Date : 02.08.2024

1. Heard Mr. J. Ahmed, learned counsel for the applicant.

2. This application under Order 41 Rule 5 of the Code of Civil Procedure, 1908 has been filed by the applicant who has filed the connected Regular Second Appeal No. 141/2024, praying for staying the execution of the impugned judgment and decree dated 22.03.2024 and 01.04.2024 respectively, passed by the Court of learned Civil Judge. Barpeta in Title Suit No. 41/2022 whereby it upheld the judgment and degree dated 27.04.2022 passed by learned Munsiff No.1 in Title Suit No. 80/2014.

3. Issue notice to the respondent/opposite party.

4. The applicant shall take steps for issuance of notice to the respondent by registered post with A/D as well as by usual mode within seven days from the date of this order, returnable on 13.09.2024.

5. List this matter on 13.09.2024.

JUDGE

Comparing Assistant