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2024 Latest Caselaw 5492 Gua

Gauhati High Court

Page No.# 1/3 vs Page No.# 2/3 on 2 August, 2024

                                                                   Page No.# 1/3

GAHC010132052024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./381/2024

         ANJANA GHATAK AND ANR.
         W/O BARUN KUMAR GHATAK,
         PERMANENT RESIDENT OF- NEW BUILDING, 2ND FLOOR, MARWARI
         BARRAK, (NEAR RAM THAKUR SEVA MANDIR), NALIAPOOL,
         DIBRUGARH, P.O.- NALIAPOOL, P.S. AND DIST.- DIBRUGARH, ASSAM, PIN-
         786001 AND ORDINARILY RESIDEING AT- HOUSE NO. 04, FLAT NO. 102-A,
         BHUBAN ENCLAVE, 2ND FLOOR, MANDAKINI PATH, JATIA, KAHILIPARA,
         P.S.- DISPUR, DIST.- KAMRUP (METRO), ASSAM, PIN- 781019.

         2: BARUN KUMAR GHATAK
          S/O LATE MONORANJAN GHATAK

         PERMANENT RESIDENT OF- NEW BUILDING
         2ND FLOOR
         MARWARI BARRAK
         (NEAR RAM THAKUR SEVA MANDIR)
         NALIAPOOL
         DIBRUGARH
         P.O.- NALIAPOOL
         P.S. AND DIST.- DIBRUGARH
         ASSAM
         PIN- 786001 AND ORDINARILY RESIDEING AT- HOUSE NO. 04
         FLAT NO. 102-A
         BHUBAN ENCLAVE
         2ND FLOOR
         MANDAKINI PATH
         JATIA
         KAHILIPARA
         P.S.- DISPUR
         DIST.- KAMRUP (METRO)
         ASSAM
         PIN- 781019

         VERSUS
                                                                           Page No.# 2/3


            JOHIRUL ISLAM AND 2 ORS.
            S/O LATE SHAKADAT ALI MIAH,
            ADDRESS- SUAPATA, P.O. AND P.S.- BILASHIPARA, DIST.- DHUBRI
            (ASSAM), PIN- 783348.

            2:AHAJ ALI
             S/O ANOWAR ALI

            ADDRESS- CHIRAKUTA
            P.O.- TILAPARA B.O
            P.S.- BILASHIPARA
            DIST.- DHUBRI (ASSAM)
            PIN- 783348.

            3:UNITED INDIA INSURANCE COMPANY LTD.
             BRANCH OFFICE- 13681/MO BILASIPARA
             MAIN ROAD
             OPPOSITE BSNL OFFICE
             BILASIPARA
             DIST.- DHUBRI
            ASSAM
             PIN- 783348 HEREIN REPRESENTED BY ONE OF ITS REGIONAL OFFICE AT
            G.S. ROAD
             BHANGAGARH
             GUWAHATI- 781005

Advocate for the Petitioner   : MR. B K JAIN,

Advocate for the Respondent : ,




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                           ORDER

Date : -02.08.2024

Heard Mr. B.K. Jain, learned counsel for the appellants.

This appeal under Section 173(1) of the M.V. Act, 1988 has been filed by the appellants praying for enhancement of the award which was granted to the appellants by the impugned judgment and order dated 26.02.2024 in MAC Case Page No.# 3/3

No. 1848/2018 by the Motor Accident Claims Tribunal No.1, Kamrup (Metro).

Issue Notice to the respondents.

The appellants shall take steps for issuance of notice to the respondents by registered post with A/D by usual mode within 3 days from the date of order returnable on 19.09.2024.

JUDGE

Comparing Assistant